Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(2)(c) in GUJARAT NEW CAPITAL (PERIPHERY) CONTROL RULES, 1967 (c)The maximum height of any structure shall be ground and two upper floors provided that the FSI does not exceed one.