Section 16(2)(ii) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

(ii)the design and format of the labels to be used for brands of C.L. and I.M.F.L shall be clearly distinguishable;

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