Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 508(2)] [Section 508] [Entire Act]

State of Punjab - Subsection

Section 508(2)(a) in The Punjab Municipal Act, 1999

(a)in contravention of any prohibition made by the Chief Officer of the Municipality under section 507 use any portion of any river or any place not vesting in the Municipality for any purpose mentioned in that section; and