Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 1 in Visakhapatnam Municipal Corporation Act 1979 1. Short title and commencement. (1)This Act may be called the Visakhapatnam Municipal Corporation Act, 1979.(2)It shall be deemed to have come into force on the 16th April, 1979.
