Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 3 in The M.P. Lok Vaniki Adhiniyam, 2001 3. Preparation of Management Plan. - The Management Plan for the scientific management of the tree-clad area shall be prepared [x x x] [Omitted by M.P. Act No. 25 of 2005.] containing such particulars as may be prescribed.
