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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3) in The Rajasthan Bar Council (First Constitution) Rules, 1961

(3)The voting paper shall be placed in a closed envelope and the same shall be placed in the envelope for return referred to in sub-rule (1) and shall be returned so as to reach the Secretary at or by the time fixed for the closing of the election.