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State of Madhya Pradesh - Section

Section 31 in The M.P. Extension of Laws Act, 1958

31. The Central Provinces Games Act, 1935 (XV of 1935)

Section 1. - For sub-section (2), substitute-"(2) It extends to and shall be in force in the whole of Madhya Pradesh and shall apply to the birds and animals which are specified in the Schedule when in their wild state."