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[Cites 0, Cited by 1] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(h) in The Khadi And Village Industries Commission Act, 1956

(h)to [undertake, directly or through specified agencies, experiments,] [Substituted [undertake experiments] by Act 10 of 2006 (w.e.f. 22.3.2006) ] or pilot projects which in the opinion of the Commission are necessary for the development of khadi and village industries;