Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act] State of Rajasthan - Subsection Section 49(1)(a) in Rajasthan Special Investment Regions Act, 2016 (a)preparation of any plans or schemes required under this Act, carrying out any surveys, making any measurement or taking levels of such land or building;