Punjab-Haryana High Court
Ram Partap Alias Partap Singh And Others vs State Of Haryana And Others on 29 March, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.1197 of 2007 (O&M)
(L.A.C. No.271 of 2003/2004)
Ram Partap alias Partap Singh and others
...... Appellants
Versus
State of Haryana and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. P.S. Jammu, Advocate for the land owners. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 236 of 2007, titled as Amar Singh and another Vs. State of Haryana and others.
(RAJESH BINDAL) 29.03.2012 JUDGE sarita