Section 6B in The West Bengal Entertainment-Cum-Amusement Tax Act, 1982
6B. [ Statement to be furnished by holders. - Such holder of a video cassette recorder set or a video cassette player set as may be prescribed shall furnish a statement in such form containing such particulars, by such date, in such manner, and to such authority, as may be prescribed.] [Section 6B inserted by W.B. Act 8 of 1990.]
