Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

State of Gujarat - Subsection

Section 7A(1)(b) in Raksha Shakti University Act, 2009

(b)The Chairman shall not have attained the age of seventy years on the date of nomination or re-nomination.