Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Union of India - Subsection Section 15(c) in The States Reorganisation Act, 1956 (c)[ the Eastern Zone, comprising the States of Bihar, West Bengal [Orissa and Sikkim] [Substituted by Act 81 of 1971, Section 74, for cl. (c) (w.e.f. 21-1-1972)];]
