(b)in the first proviso, for the words, brackets, figures and letter "statements under sub-section (3) of section 200 or the proviso to sub-section (3) of section 206C", the words, brackets, figures and letters "statements under sub-section (2A) or sub-section (3) of section 200 or the proviso to sub-section (3) or under sub-section (3A) of section 206C" shall be substituted.
