Supreme Court - Daily Orders
Security Printing And Minting ... vs The Workmen Through The General ... on 3 March, 2025
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
1
ITEM NO.60 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18947/2019
[Arising out of impugned final judgment and order dated 09-04-2019
in RPS No. 26592/2015 passed by the High Court of Judicature at
Bombay]
SECURITY PRINTING AND MINTING CORPORATION
OF INDIA LTD. & ORS. Petitioner(s)
VERSUS
THE WORKMEN THROUGH THE GENERAL SECRETARY ISP
AND CNP STAFF UNION & ORS. Respondent(s)
(FOR ADMISSION)
Date : 03-03-2025 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SUDHANSHU DHULIA
HON'BLE MR. JUSTICE K. VINOD CHANDRAN
For Petitioner(s) : Mr. Dhruv Mehta, Sr. Adv.
Ms. Madhu Sweta, Adv.
Mr. Rahul Shyam Bhandari, AOR
Mr. Raushal Kumar, Adv.
For Respondent(s) : Mr. Vinay Navare, Sr. Adv.
Mr. Omkar Jayant Deshpande, Adv.
Mr. Shashibhushan P. Adgaonkar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Let the following record be requisitioned from the Calcutta High Court for perusal of this Court :-
1) A copy of the Writ Petition C.O. No. 9523 (w) of 1988 and its dismissal order dated 07.01.1991 and the other orders passed in that writ petition.Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2025.03.06
2) 16:55:10 IST Reason: A copy of F.M.A.No. 466 of 1992 and F.M.A.T. No. 80 of 1991, withdrawn on 13.05.1998 and any other order passed in those appeals.2
The Registrar of the concerned Section shall communicate a copy of this order to the concerned Registrar of the High Court for sending the above records to this Court forthwith. Re-list the matter on 09.04.2025.
(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) ASST. REGISTRAR-CUM-PS ASSISTANT REGISTRAR