Section 1 in The Insurance Regulatory And Development Authority (Obligations Of Insurers To Rural Or Social Sectors) Regulations, 2002
1. Short title and commencement .-(1) These regulations may be called The Insurance Regulatory and Development Authority (Obligations of Insurers to Rural or Social Sectors) Regulations, 2002.
(2)They shall come into force from the date of their publication in the Official Gazette.
