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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(i) in The Bar Council of Uttar Pradesh Election Rules, 1968

(i)Immediately upon the completion of count, a list of the candidates elected to the Bar Council shall be prepared , signed and certified by the Returning Officer and sent by him to the Secretary.