Delhi High Court - Orders
Ramesh Saini And Ors Through Gpa Vikas ... vs Union Of India And Ors on 1 November, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12663/2021
RAMESH SAINI AND ORS THROUGH GPA VIKAS SAINI
..... Petitioner
Through: Ms. Dimple Dhamija, Mr. S.K.
Rout, Mr. Aman Mehrotra &
Mr. Rahul Kumar, Advocates
versus
UNION OF INDIA AND ORS
..... Respondent
Through: Mr. Sanjay Kumar Pathak,
Standing Counsel with Mr.
Sunil Kumar Jha, Mr. M.S.
Akhtar, Ms. Rini Violet Tigga
& Ms. Nidhi Thakur,
Advocates for Respondents No.
1 & 5/LAC/L&B
Ms. Akanksha Kaul, Ms. Rhea
Borkotoky & Ms. Versha
Singh, Advocates for
Respondent No. 2/DJB
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 01.11.2023 CM APPL. 56206/2023 (Revival of Right to file C. A.) Let this application be called on the date already fixed. CM APPL. 56207/2023(Exemption From Personal Appearance) Bearing in mind the assurance tendered by Mr. Pathak, learned counsel appearing for the respondents, who states that the Land Acquisition Collector [LAC] shall depute a responsible official along with the entire record pertaining to the acquisition proceedings in question, we grant the prayers as made.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/11/2023 at 23:32:46 The personal presence of the Principal Secretary, Land and Building Department as well as the LAC shall stand dispensed with.
The application shall stand disposed of on the above terms.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
NOVEMBER 1, 2023/rm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/11/2023 at 23:32:46