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[Cites 0, Cited by 1] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(5) in Rajasthan Para-medical Council Act, 2008

(5)Notwithstanding anything contained in sub-section (1), all institutions conducting Para-medical courses as on the date of commencement of this Act shall apply for and obtain the recognition within six months from the date of commencement of this Act:Provided that it the institution applying for recognition under this sub-section does not conform to the standards fixed by the Council in this regard, temporary recognition may be granted to the institution subject to the condition that the facilities in accordance with the standards fixed by the Council shall be provided within a period of one year from the date of grant of temporary recognition.