Allahabad High Court
Vinay Tyagi vs State Of U.P. & Ors. on 6 July, 2010
Bench: Imtiyaz Murtaza, Naheed Ara Moonis
Court No. - 42 Case :- CRIMINAL MISC. WRIT PETITION No. - 9720 of 2010 Petitioner :- Vinay Tyagi Respondent :- State Of U.P. & Ors. Petitioner Counsel :- S.M.G. Asghar,V.M. Zaidi Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Naheed Ara Moonis.J. List after ten days to enable the learned A.G.A. to seek instructions. List immediately after ten days. Order Date :- 6.7.2010 Shahnawaz