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Allahabad High Court

Vinay Tyagi vs State Of U.P. & Ors. on 6 July, 2010

Bench: Imtiyaz Murtaza, Naheed Ara Moonis

Court No. - 42
Case :- CRIMINAL MISC. WRIT PETITION No. - 9720 of 2010

Petitioner :- Vinay Tyagi

Respondent :- State Of U.P. & Ors.

Petitioner Counsel :- S.M.G. Asghar,V.M. Zaidi
Respondent Counsel :- Govt. Advocate

Hon'ble Imtiyaz Murtaza,J.

Hon'ble Naheed Ara Moonis.J. List after ten days to enable the learned A.G.A. to seek instructions. List immediately after ten days. Order Date :- 6.7.2010 Shahnawaz