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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(iii) in Uka Tarsadia University First Statutes, 2012

(iii)However, the Vice-President shall report to the President all such actions taken by him/her in the absence of the President at the earliest opportunity thereafter within a reasonable period. But in any case this period should not exceed one month.