Gujarat High Court
M/S R K Industries (Unit Ii) Llp vs State Of Gujarat on 5 September, 2019
Author: A.Y. Kogje
Bench: A.Y. Kogje
C/SCA/14935/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 14935 of 2019
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M/S R K INDUSTRIES (UNIT II) LLP
Versus
STATE OF GUJARAT
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Appearance:
SIDDHANT R SHAH(8722) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2
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CORAM: HONOURABLE MR.JUSTICE A.Y. KOGJE
Date : 05/09/2019
ORAL ORDER
NOTICE returnable on 13rd SEPTEMBER 2019.
Direct Service is permitted.
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