Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Odisha - Subsection Section 68(1) in The Orissa Water Supply and Sewerage Board Act, 1991 (1)The Board may, with the previous approval of the State Government, make bye-laws consistent with this Act and the Rules, for carrying out the purposes of this Act.
