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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 102(1) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(1)The Director, to discharge such duties and perform such functions as assigned under this Act/ Rules, may, with the previous sanction of the Government, establish offices at district level.