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[Cites 0, Cited by 1] [Section 83] [Entire Act]

State of Maharashtra - Subsection

Section 83(1) in The Maharashtra Universities Act, 1994

(1)On receipt of the permission from the State Government under section 82 the Academic Council of the University shall consider grant of first time affiliation to the new college or institution by following the prescribed procedure given in sub-section (2) and after taking into account whether and the extent to which the stipulated conditions have been fulfilled by the college or institution. The decision of the Academic Council in this regard shall be final.