Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 914 in Rules under the United Provinces Excise Act, 1910

914. Trade secrets.

- The officer-in-charge is strictly enjoined to abstain from divulging to any person the nature or extent of the brewer's operations.