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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(1)(ii) in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

(ii)the applicant continues to ensure the availability of the training for its guards required under sub-section (2) of section 8 of the Act ;