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State of Assam - Section

Section 244 in Instructions Relating to Liquor

244. Special Sub-Inspectors of Excise.

- The Assistant Inspector of Excise under the general control of the Commissioner of Excise and in subordination of the Deputy Commissioner within their local jurisdiction are directly subordinate to the Superintendent of Excise, Deputy Superintendent of Excise and Inspector of Excise concerned. He is responsible for the efficient working of the staff serving under him. He should assist the Inspector of Excise in all matters and obey the instructions given to him by the Inspector of Excise from time to time. The diaries should be submitted weekly to the Superintendent of Excise in the Sadar Sub-division and Deputy Superintendent of Excise in the other sub-divisions, who will after perusal pass necessary orders thereon. The Deputy Superintendent of Excise will send portions containing any important or interesting matter to the Superintendent of Excise or Deputy Commissioner of Excise, as the case may be. His is required to maintain a station diary where the daily movement of the staff and works done by them collectively or individually must be noted. He is required to place the station diary before the Inspector of Excise daily for his examination and action. He must help his subordinates in preparation of travelling allowance bills.All communications intended to be submitted to the higher authorities should be sent through the Inspector.