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Union of India - Section

Section 49D in The Aircraft Rules, 1937

49D. Cancellation, suspension of or endorsement on Type Certificate or Restricted Type Certificate.

- If at any time the Director-General is satisfied that there is a reasonable doubt to indicate that the safety of the aeronautical product is imperilled because of a defect, he may cancel, suspend or endorse the type certificate or restricted type certificate issued or validated for the aeronautical product having defect, or may require the incorporation of any modification as a condition for the type certificate or restricted type certificate remaining in force, as the case may be.