Himachal Pradesh High Court
Label Chand vs . Surat Ram on 3 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Label Chand vs. Surat Ram RSA No. 103 of 2008 .
03.03.2022 Present: Mr. Mukul Sood, Advocate for the appellant.
M/s Vinod Thakur and Vinod Gupta, Advocates for respondents No. 1 and 2.
Mr. Anand Sharma, Senior Advocate with Mr. Karan Sharma, Advocate for respondent No. 5.
List for consideration, as prayed for, on 29.03.2022.
(Ajay Mohan Goel) Judge March 03, 2022 (narender) ::: Downloaded on - 03/03/2022 20:12:25 :::CIS