Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Constitution Subarticle Section 17(iv) in THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT, 2016 (iv)for Entry 62, the following entry shall be substituted, namely:-
