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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1)(c) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(c)By advertisement in atleast two daily newspapers circulating in the State, where previous estimated cost is more than Rs. 50.000/-.