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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Himachal Pradesh - Subsection

Section 44(1)(b) in Himachal Pradesh Private Forests Act, 1954

(b)the net profits, if any, accruing for the working and management of the forest will be paid to the owner, after deducting ten per cent, as the cost of management.