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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(c) in Telangana Irrigation Act, 1357 F.

(c)"water course" means any field channel or pipe not having capacity in excess of 3 cft. per second which is supplied with water from an irrigation work, but which is not maintained at the cost of the Government, and includes all subsidary works belonging to such field channels but does not include the sluice or outlet through which water is supplied to such channel or pipe;