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[Cites 0, Cited by 0] [Section 6A(1)] [Section 6A] [Entire Act]

State of Maharashtra - Subsection

Section 6A(1)(a) in The Maharashtra Educational Institutions (Management) Act, 1976

(a)the expenditure on the remuneration of the Administrator and on the allowances to the members of the Advisory Committee shall be paid monthly by the Management from the funds of the institution,