Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(2)(i) in Telangana Abolition of Inams Act, 1955

(i)in cash in full or in annual instalments not exceeding ten;