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Kerala High Court

Treasa Bency @ Bency N L vs Dr. Preceline George @ Antony Preceline ... on 24 May, 2023

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

OP (FC) No.202/2022                           1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
              Wednesday, the 24th day of May 2023 / 3rd Jyaishta, 1945
                              OP (FC) NO. 202 OF 2022(R)
             EP.NO. 7/2016 IN OP NO.1698/2009 OF FAMILY COURT, ERNAKULAM.
      PETITIONER/JUDGMENT DEBTOR:

                 TREASA BENCY @ BENCY N.L., DAUGHTER OF LATE LONAPPAN,

                AGED 37 YEARS, NAISSERY HOUSE, NO. 2391/60,

                VADHYAR ROAD, KALOOR, ERNAKULAM - 682 017.

      RESPONDENT/DECREE HOLDER:

                DR. PRECELINE GEORGE @ ANTONY PRECELINE GEORGE,

                AGED 40 YEARS,   SON OF A.T. GEORGE, ARAKKAL HOUSE,

                DOOR NO.36-3137, KATHRIKADAVU, KALOOR P.O,

                ERNAKULAM, COCHIN -682 017, PRESENTLY RESIDING AT

                SURYA GARDENS, FLAT NO.5, MAROTTICHUVADU,

                EDAPPALLY P.O, COCHIN -682 024, ERNAKULAM.


           OP (Family Court) praying inter alia that in the circumstances
      stated in the affidavit filed along with the OP (FC) the High Court be
      pleased to pass an interim stay staying the operation of Exhibit P13
      order passed by the Family Court, Ernakulam in E.P. No.7/2016 in OP
      No.1698/2009 dated 01/12/2021 till the disposal of the above OP(FC).


           This petition again coming on for admission upon perusing the
      petition and the affidavit filed in support of OP (FC) and this Court's
      order dated 20/05/2022 and upon hearing the arguments of SMT.K.V.BHADRA
      KUMARI, Advocate for the petitioner and of M/S SANTHAN V.NAIR &
      CHRISTEENA P GEORGE, Advocates for the respondent, the court passed the
      following:

                                                                      P.T.O.
 OP (FC) No.202/2022                           2/2




                                         ORDER

Call for the entire records in OP No.1698/2009 on the file of the Family Court, Ernakulam.

There shall be an interim stay as prayed for.

Post on 22/06/2023.

Sd/- A.MUHAMED MUSTAQUE JUDGE Sd/- SOPHY THOMAS JUDGE 24-05-2023 /True Copy/ Assistant Registrar