L Krishnoji Rao vs Agarbathi Workers House Building Co-Op ... on 23 September, 2011

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Karnataka High Court

L Krishnoji Rao vs Agarbathi Workers House Building Co-Op ... on 23 September, 2011

Bench: N.Kumar, A.N.Venugopala Gowda

 

Rep. by GPA heidei" Sr: C A1111ai;1E1
S/0 Sri Chi}~:.k<3gc>wda

Aged a§::o1,1.i 28 }--'f;?&1}'S

Residing at NQ2985

1-" A M33111 Read

C Block, Rajajixaelgar H S1'.21g6:~
Mariappanapeilya

Ban§§a}0re W 560 010 5 "  V'.---3:/3§i3'éIlalsi,«i.,' 

(83; Sri C V Nage:-sh 8:' SLI%nar1,   "
s'xdvV9V<.:a1j',e$) ' '  " A

AND:

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Sri Syeci E*'aya:r.
Agfifil abgaut 39 yea1*ss

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In R. F. A. E'€<>. 530 of 2000
£%ETWE}}1N 2

Sr)" L Krishnoji I-'~2.a0
Mzijor in age

S/0 late Lakshma;1 Rae
Residiﬁg at

Sant'0shi BL1.iE.d.i.r1g

New BEL Road

1\/1.8.5:. Nagar
Devasandra

B2mga1(}1"e ~ 560 054

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This 1:13'? A fiied made? sec:iioz3 96 Of C§'C ",
judgnlerlt and award dated .§..1--4£~«20OCr pass<:_r:f._ 
N0.554O/ 1990 by the XI Additioneal City Civil Js.2d.§;*;e, jE3<.;}ir;g§1}(}2*c:'3 
City, decreeing the suit F01" §3f3I"ITfi£1E1€I"11. i1.ij{iVriCim&_:3';A  b x 

These RFAS 11.ewing beam hgzarci 8.1.1§._i'f5$€f"v€!'L§' '{':O§i1ii'1.g zgri"

fog" pron0'L1nC<:'1"nezzi, this day. N.   pr§)'i":-:1Li:1(i{~*:df {ha

foliowing : ' 

These iwo regular first  'c1'E'~1':3 H' i'1;.Zé:c;_t'_'.-'ey Ehe tenih

dei.'etI1d21n.£. in OS:  3341.§§§i--éiE}.<é_':1§i11g ihe conmlon

judgment. $111.  ;)2_1$--s1éVc'§ in 0.8. No. 3341;' "£992
and OS,  5540,!  which are ciectreed. 0.8. No.

5540;' "$990 is':-:.._Vs1,1vi'1, §.i3CCi'._i"<§':"',€{ bare 'i.'nj1.111(:'E,i<m rt:s'Lra1'r1i11g ihfi

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2  Zzénii  ~ '_.§fif1;§é  $5113'. Q8: f'\§0. 33=2"éEfIi€~}92  21 ssun. {iiﬁd §'<}'i'

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9

5540/1990 was cIL1bbed with OS. N0. 3234.1./1992.  the
impuglleci jzzdgmenf, the tria} C0u3:i. has disposed 

suits. decreasing the ..<s-nits;  prayed E91'.

2. The factss which  raise to 1}-";V£3"tfI*1---i'1«1&es:_"¢.V   .";{'1*_«{1u
the 8211116 and even the d€3ft':3I1C€; .*;§ii';}AféIi   V
The1fefo1'e, ihe f21<:'t.s sei; Gait   aﬁci th<é" 
Written staternem, Jik-2d ;_1.1'1erei:f;V.---2au{f6--.c:'i'€z;f§};.'Set'-.{3L1Ai,; For the
purpose of cmweniencf<;\\  .  to as :';he:y are
referred to in "£1163_§§;i'igi13.ai1'VSLi'i§,; ::

3. "T316 .sub,}'€éi'«.1vi1e:_é,ierzcf the suit. are agricu1t',ur3.1 lands
bearing é5..1\§c},38f'--I ""r;'1e21ﬁSt.V1f§z}.g_§ 20E/2 guntas anci S.N{>¢3'7

1}::€21sj.i:"i11§.§ 3 21C%'r6:_sw3Ei gﬂzntas. boih ssituaigzz at Chikka'§3e't.E.ahaﬁi

 ;"'i'T;:1g§;f:;:;::};21 %£0b1'i, B8.ZEg£1I{}§'€ Noah 'I"a1L1R, wiiihin the

"bQt:§_:.d[a:*'§é€'at._» 2'1:{f§1.E'i{>z":€d in ihe schedxzits 1.0  ;?;121é":1'i and 1'E1€:ja

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pL1rp{)s<--: of f'<>rming' ]a3;{>L1t,s and a11:;f.1.i1'1g Si'1€$ Ia  

and also for U163 welfare of its membtsrs.  .E':§,}:*i "Sy§:%d '

E3/I€;}f§id.€e1"1 was the abséﬁute c)wn€%'1f~-OT "1.-E16 s'3(:ht_:*d'{3'}v%>; ;5r'e;if:t31*.ty,

}-its €I11".€1"'€d 1:110 an agmerment:  E-§i1}'|3A  daiimj' -. 24.1' 

agrezering to sell the s<:11edL1§é p_14"E;peri',y' 'E'r>r ':-1V b{3i_I'1V;':§.5.dVfi"1"E'i1':,'iO'f1 01"'

Rs.I,1{}.0O0/«» per a<:re.'_  The Z\X£.(')i*1ii--c1.c--:e.1V1.iiretreived 21
$21,111 of Rs;.2,97.500/--  towzirds
Sale C0nsi<:ie;'a1é':ifm zzxlci"   dilly e11cas1'1ed.
SL1bseqL1er1i.b;_'.    0!' Rs.10,000/--
on  Rs.20,000/« on
22.9.29-§56§__  and R$.30,000/» on
17.12.  ".K;'VE3_"g%   2131 «:3? which hewe been duly

€3""§{".£i'S;§f1.€-Ed... 'i'11't':s--3,! the pia§u?;i1"£.'11as paicé a sszam sf $3,356}. $258! ~»

'i,;}w2i"z'ris"" §;:"e.§é'«_{:<;1*:ss£.C§er21Ei{:1"1§ which 21n1{>m1'{. ha-:3 §:3<:<--:':2 duigz

L'a=1,c::§2;::':r3}{.=«:Ee?{Eg§§?a§  .§'_§=j§""S}11'E S';-faci M{>hidc;é{%:'1'

3%, S§,i4-*:e..af1'v.?';;/V'§:>E1:'{i<:'ez"1 ciiﬁd 0;"; 9,':e1§88 §:*§'z:::~.ss':',azié.-*.. §}€;%§'§:'1d&I'§*:'S-

:3   23m{.i   §'%:{--'r z:--§':§§{.¥;:'e:': 0? Sizri f:3§;2:%<.§ §'v'§{}§1§{iéfi?3,'I.'} ;3J:":.:i

 C?.;€§'7{-%::§i2::':"£.~37 £8 {hi-:~*. WEEE Q? Sizri Syed ETv?a>hi<§€e:2« '§'§3é:},;"' §":23;a«-'€*



i.1:1he'ri§,et:1 {he p;'{)p<3'1*ti€:s3 of late Syed Mohideeri and  '.':2.:"€
§301md by the {§{}E}§lI'8,C§, €".I]if3.1'Ed by 1211.6 Syed1.  §'\i'§Qh.idC!éii--.  Ji'11 

respect of the scliedule properly with 1116- pEai;'§1t.i£ii   " V

6. T1163 C.'.£1f:3G 01' the pleiizliiﬁisa  'S()}1>(.i:§}'%:1A1'ev §'az'£)';¥§€%t'ibV.Vi'£%:aV 
are €:gr§{::z11.Lu'21'£ 12}z.'r1ds. 11. Waﬁa   {E16
paxiies {hat the sale c§cec1_.has,i'.'('}"  {$36 0\,x,..vy1er in
I}21\,.01:1r (31-' me society \x;,v£\§f%i\w§~   U16 date of {be
{:onve3;'si0:1 I1{3t:%".{','s;<',:   V'[}'.::;';LiV:':i;}r Commissiermr.

BaI1.g2110re. 1.-E31] M15:";9;§1{;c:.if"i.ﬁ?a1Hy._ag§fe€§i t:§_'3at. the 0wr1e1' has 10 C(}--
0pe2"21*;.€§""i%L*i::12. ¥i.h<i: '7f;i1.r.1"'i§'::,éi'sez° ﬁzi" V c>b1'7a.iI1iI1g {Z116 <:o:1ve1's§011
Ce:'til"i£:ai:s: i'1:<)i1'; .:_'m:? *cd:r1pf;.=f,e1::1. a1,1t:h{3rit.y fer nan~«a§§ri<:L1}i.u1fa1.

EDLII-E:}@Sﬁ?e  "a.Sh:'i Sgyed M€}h:%de€:I1.. h.a,-zvmg; 1'c?.£:€iv€d 2-1 SLJEI1 (3?

~  R$.4,85%3?5f~% which  i'1':.€3 %.a'La.E

 '{f£>F'1f&:'i€f1§\i?"F.;:3J'Lfi':;}§1A:§£9.j'JE1b1€ far %;.he Sale of the e3c1::<:<ciu.1e p:s'0p<é:*E.§€s;¢_.

Eié:r1{§@d {}'J'{?"§':' %;}?:e E302:-3sse:ss:{2:1 G1? {E15 ssaihegiuie ;:::":)g}€:*'ii.€:'u<s "£0 éhéii

 piain'2§:§'f'${>»::ie~3?.y. {:};T3:.}-' 2: $2221': 6? E~i§;¥E,2«€§§§25;'? E1235; 'EC; bf'. Qaicé

~?'.{Y§V«3'£-1«3f€§5% %§'1.é;:". ?.::aE;-é_'§'T:{:€ 5.-:=s23:.E:2 :*.<:3r2.:%;§::§€;z*2:E:§{>:2Z SE32? §}'€f€§ :§='§{}E'1i€§é'?f;?'§'§.

z>;I:9<> {§€:§<3§:e§*ae<:§ "Eh? <>§'ig;.i.n:»1§ miss €§.{3€3£§:'-E5? *».:,.-=%"::':;:§'; wax? :32 his;



 

{:L1SE,c)d};, with {he piaizliiff ss0C:ic:*£',y, as -S€C3'LlI'ii'.:»'.'..L;!~;§%"#9? 
c:qL:i122'9Ie z11<31'1:gag<: for the a1n"1c):.z::1i'. paid. Shri 
could not, execute: {he sale: deed in i'§1_5v.(>11_':* of _1jfi'€:'  "
of the fad i:}13J£, the p1*0p£:z'i'.j,,»* xx.-*21::,~3_ 11;'-:§:T . §7;".{;1'?§f£»".(:'?'IT.':LEVi*£'1" *fGr__ zw3§3:i~
:a.g'ricuI1'.L1r211 pu'r'pos<3s. Shxji Sy'€:'C1 NiC}hid:Q§:?:3t 
assisf21nCe 01' the s0(:i€f37, €1p§31i€d_:.fi'31f C3{)Ivi\?é?*:{.'S;5Iik'3'I/1:. UI;' '§ﬁéHléilfld f0':V'V
3011-21g1"iCL1Itu1'al pL1rpos§:S. Sh.17.%V3S}$€CE._V LAI\/i0I"1§¥:i£:£3;1 yzgias loeidlag
after the CO1iV£':',I'Si()I1   Special Deputy
Conmlissioner, E3anga11<>1j§;_ 'g;ja£i_f§3=§i C'a.1 1'x'r»s§i_':ffss_§f:)11 by his {)I'd€:'1"

(fated 5.5.1989 '54'.«tﬂ3','i.e{:i.:;A_'1.(}    'Rs.1.,33,542.5O ps.

The p1::;1i1'1'L_1if"§'VVEZ-LS..,_1;'r€}E1"i1'§f€)I'}Ii1<i'd 2"ib(}'i.§'i'. the <n"<:ir:2' and also
direc:i'ic}n «'{0'--pe1y' §;h€. : ';s,_11t1'{~\.§1 t'1«1. <10 the s(>c:i<-réy, \.=s,«-'§'}s'.{',1r1 1,h€: awnet'

was; f€€§L3§IF€i."1, to f:11£Q:'17:; i:{2"Vi.E1e p1aim.:if§' 23$: per 'ihﬁ ag1*eez11e;':é

 da.t.e::§ 12421 '2.  I11,'<s;§£:'w of H16 ssameg :10 am{m;";£'. was 'mid
' ' V  V  . . . . . .. ' E

 E§..i}C1"ihé:;3'§}§:<';i§£11 E}:-:';:}zﬂ,§.; C<3:1'1r11'issi<;2:{§:" <:ie::>ss<:~d ézhts fiéés and

V' -.:*€§._§.g:.:t"é.:'::%[,_ =.§:§':si% '=._;:i~_§.;:'::<»;ers;i0:'1 <:<3:'%:ii"i<:ai.<>. fin" z:<}:':§,=£a,:g:I:&2:1t: sf

§;si:e${i;"1£.if3¢:>%{§'   §s11rz1.é;:e:%§.a£e:§};* :.>:f3:':{r:* {".'.{3§'1f":§¥E§§ '£'l§"3 §~;:2<T;w <>§ t.h<.% :=;;21m£:

'V ahs': §ﬁE:_fa3z"':§.i§"i" §;::':*ss;z::1:§s:<§ ihe <>2.a-*z'1:;%:':ss 'Es; $312? an :a;;::;_3r&?22aE §:aé:~.§'<};i:% ':,§"1.e

  '£::?lE'T'1"1EiJ{,£§;§{E1 E?"a;3§}§:Ei;3.{.e Tr%b':;,m_2a.§ agz1i:'1s:4: ?;h:3: saégi <::z*:i:3:".



:JJ

7'. The Tr'ib:.:naI, a1."£.er h<:az"i'1'1g {he p'c1I'1Lif;'.S, 
order and d§I'€;*.(*.t£'d the Spc-écial E}ep§.i1Iy C()1'I1IE'1i.':3S'i't"_-3*:':'[:ﬁ..€'*'}."'
U16'. time for p21ym<=:r11 01' (:0z1versi£31;'1Hmf'§§e.  
Special I)epm'.y C{>11:§11is:~:Eo'r1<3r issﬁfzci 
{I(}I1V€I'.Si()I1 fee on 2813. 1991 £1:5£CI'imt;_i1'I1 1.    '

8. I.rz1rn<--:diate1y afier the  S§3r'i" the
defendants; prornised  xi»-§--53A1~;1'..I'(}--.. 'my-"' the: H-zmzs and
€',(}1"1dH.§OI1S of €[.he:A;1greer11en§Tf._ p%fc>ré:ii:s'é C:1:--. €X\'3C?.i'i,€ the sale

deed iI§1.II1€'.{71iE?é1.":('3I1}-"':;::,'-»&?4f':'EfI; ~'Elna 'é.13<:*._  l'7{>i'1€i21E%i:'ies, were compieted.

Dur§;2g:}A'1.1g:.:s€{V1.1%: :--l_;1irai;.iff has b€€',I"1 éid'\'»"iS€C§ "£11211. the
CO£1\:'E3I.'SiG§}r.§.'»'&i~F5 {)ii]'§,-3'2}. '1"{>rﬁ:;:g1Iity and 1':h£:*..y 021:1 gs? the sale deed

tfX€(1'L'g§f€{:...§Z3 '{.1"1&::I3;_ §'éw<>1'ir since lhere was zllrezzcijz 21:1 wdey of

'{te::*§=9<:r"$i1'(>:::. _ "izfz viexv of the 5211129; they :*eqL.1€$i:ttd def'e'ndz1;r:i.:§w1

'IQ  K5 e:3;'s:sﬁ7€:gjL: ssaks. deééﬁ in E.§;"i€:'EE' favmr:*, '?he:i= defs:'m:i;1;2*:':~;";

§:»:.%°<;«:":1i:%::"r;_f§' §«::--7 sf;%x«:tm.:t:€: 331:3 ::i<><:umem 21313:? L:§3§,2-.>&§":§;':g§ {E26

  "£'e;::'f:':=<%rs;is.:é2 {;»:'<:,Ee:51': Tiie pia§;2';'.ﬂf Eg-32.a:"z1t. '£,§'.1£7i§ =;'§.a€:i7{=::3{%z1:§§:~::--E;'«§. zﬂigé 9

'2.?:§;'€;?..Z€§E}A2"%£'Z§ iééé: E@g;32.E §'::é§§'_<:«; <35 35%;? Shzé ~3jg;€{§ §§'Ea3§':.§<:§%::::t::L §E<",'="<:.-'%,='€:.=-'i:~..;",

.V _ L}::é3:.,:' ziici 210%; 1<:€e;:~ ihe p:"{m2§$«:?. 'f'h€r2"é:f<>r<:; Exhé': p§aim.if§ g.,§s:>%;.

%/



isssued 3. Iegaal noiics dated 3.9.1990 
deferldanm to execute the salt: deed. '£"h<: se3.icf'A« 1_f*:1:(>1':§§g:3: 
served on ihem but, {hay have 110:~<:idmpIig:<'E'& 
made ther<«::i.n. V V V

9. The piaimifl' (:0n'i.e11dsV»i,1:;i;é1iV_bgﬁifzi:ijng;._df_: é;:~.;vV"c'{)'r1x}:ersi0fi'
ctertificate is a Ccmdiftiogg pre<tg3d-s:;{1'§;-.1152;.€x€'cL1';ic:11..~;;i' the sale
deed and if is also <_§0nV<:31*tee:i for non»
a1gric1,11i.L1r211 ;)u'1*p;'3-.5295     to p"Li1"ChaS€3

{he same to-!"i214fi}f:_'1_he'v (§'b___i £23' £116: socrieiy. After isssue of

n01'.ic€, i.11<_§ ";,31.21wi1}"iii'I 'ﬂ1E4é11*'iii  th.'a1._ 1:155? deferxclants are uying to
dispose Rf)!' the SVC',h~f"§:'€'.';i."aK1("','...__i§'i7Qp(3'I'ty' w1'1I,h an oblique znotix.-1% {.0

esrgape Fr0:?'1:.. 'th_<:~. ob-liigaiiorn u:'1de;" %:he said a1gre<2::1.ez§i,.

---.j§11e_;~:{':€mj;§; ghe u:31'a,%.z'.2.3l_.i:']f fiierti 0.3210. 5540,3990 algairis-'i

 C1€.f€EI1CiE£v3fﬁ§'E§«~:§.~.. 1:{;.._? for pe1'man@:3.§, i.nju_:"z€t.%m'1. ressuzaitairag their:

§:'G:}":'= i.I1§.é:§f§,---ri§§g wééh 'zhéé po$S£:S§.-séészz zmﬁi :a.f%§%3maEiz':g,§ zméi

'V d.is;§3<'}:a:::::*:"g;(§«V<>§ {ha §e;c:h€=e:iz.:é{% p§"<:pt;*;:'§';'§.a 33.1%; «::a;{i<;*r {sf §€I1:§§{Ts1"aI'y

 *g::;'z.*;_§:*;§E<>:1  §:§§"§..§":§.Ef{§ .:'-gm? iE";£;.' s:§:»::§.<§ «2:;:":"Ez::' E5 ssiéié in i'?:':r:7@;

%

$5;



 [ {§1I1::*'§_'Q_g:§ {E15 §3z:%:";{£€§b:{t:

10. The I)e;3L1t'§? C<mm'1.i.ss.s%0n::%1* ex'£.er1ds3d the té;1_1:<:.V'é;1'i{i. 

c:0nvers;i011 <:er1:é§'"icé21t€ has been gramted. '{'h€:~._ p1:§i1:a{iff Thgig V'

already paid .21 sum of Rs.3.61.250/5'tkiéwz1r<:1s".'§sa1:6*  b T

and was ready and willing to ;{3213}«Vt§r';eA":)a12i11g:e'~ ,a;11tx2f{t~1.t <3§

Rs;.1,24,125/~ and perJ"e:m1   ifhEf-_€?(3}1'i:i7éiE§i'§'  

piaizitiff had i11C'1:11*z'ed  foaf"v£>bia;ir1iI1g ilhfi
conversion o1'der. "£336   fully Weill {hat} the
c0r1vers.i.cm. has   e.:s<eCu1.e the sale
deed. in  ' ' V

a §§;1'p§%1*v p1_1_b'1;c:a§i'0;i in I_)<--:<;can 1'-ierald daily an

4.9.1991" +y:;a1S'~.§fi';j3:j;::V;3}1i3_1i1g;Zﬁ£iéc!," §11_f(}}"'Jf}iE}g {he public eibout. 'the
oyder  i.'E'1j§EvIV1v(€i~fLL';~I_»1'V.'V _'4'w_Li}e.i'e.%11-}:i211'1.i.s--1. to 9 mid {he said

C.H.S'L1b3C)'{}j.ih I?.a4(}V"--C<§i1V1§1de:EE--.L. W12 one amot;ht:~.z' and salcé the

s<:he;§{1I'e.L.;>m§3ei*'t:§2j iii fax.?::>L1r of ihe 10?" de.fe'r1d2m'i,a who is none.

 {é'i,h§3}:?   i.i1§>. :}<;.mi:':ee {Jsf Shré C.H.Su§3b0ji Rae. with an

'm§§.:?.}rjE<3é" * C§€'f{"2iE. izhaé s,r3.§L1.e2':3Ee: 1"i.g;h:S of 'éjhe §3£ai:1'§:i§f,

"E'h<3"s2;2:}e__€i:::%£3;" in éfzwzmr of i.he '18'-1' {§e:{e.:2ci2m':' 'W21S.S €X€i{'U{'§,€d Em

  ':{§.j3. EQSSZJ far 21 :3{>m_i_na§ $21121': sf Rs;;§.3G.@Q§,--"a "ﬁgs s;2.ax7z;e is;

15 Si" 1:,E1:=% sszzié

w%::.é::"e:: §;},IE :}:°{E_e:" {sf §2'}.:§§§_Z'2i"?E'L§{}¥Z}

.V gfsés 0jg3er21':'ing .2-m«2:L EE1m:e§'<}:"a>, ii. is; me': va.E§a:"£ zmci {E22 ssamﬁ is

Q;/"



void. E~~1er1<:e:%. 1':h.e said sale is liable to be declared as null and
vaid and 1101. bindi_11.g on {he plaintiff. The said S2118 «:16-':_§:I. is 2:1
norninal and 811811} '{,I'E"1I1SaCfi€}'i3 made. Gnly 'NiT.}HiH Lo
overcorne the 0b1ig2u'io11 unéer 14};1e ag:'een1e:1*; dzifﬁzici I1

and {,0 d€qié:a1'L the Iegai 1'ighi-S 01' the p1aivn.i;.§ijJ'.  V '

11. The: piaintﬁf has paid  _defe1'iL*Fj;m!s t:§'1e f§;*i;cf€:..which is":
on the higher side. 'I'§":€: ;JIair1t.E{§'332is i13\-'€SV'5"i~'$'C{ '}L"i..'.v'::{._);€?.  '<1m0L1nt for
¥=-"EiII'i{)L1ES £'0rn1a1i1,ies incluéiing  t§VE';~:3 I12a1tt.ef I132" 0b£ai:1.iI1g._{

the c<3r1v<:~'rsi0n. The emircl ex;je'1 1é€:s.~.gife. jm_e_1' by éhe p1ajm.i.fJ".

Thfi p1z1:£V:*:1_iJ'!' 1'm§s _Vs1)e":'1t', :11(§;.1_éy lb-*3 im_p1emer1ting its scheme. It
has; 1'I1ve:--:ieci.hL1ge ':1*j'1::{1'11(é"'~i<I1" pm'chasir1g s3<:h€{:1uI.e lands and

has 110%, pL1§'<:has¢d'._a::.y "G-'éher Eancis to 2mpie;me'r11. the pian

" u '_ i:2i€.:'1'é2§:{:i__{§I1 uéizﬁss 1éi'zta§;.......  'EEE, pia1i111iff.hziS bean Eezliiy and xviiiizzg

 f.»3,;;':>'t.:«:'.i"(>;°.né'éﬁ's:.g§a--.zj'£, 0? Elks <:<;»m'.:"21{7t. @0111 éhe §::{:€péi{3z1 glad even

n:§*ax;;'=§{i £59? x"é%ja¢:§§? '£10 §3E}.§=" 'shes: bE"i§EE1'"3{it' a:'n<::m£, zmd gs: éhe S§€1:i.E'.

j dzzed z'»:if§i';s2'§'::%19:%{E. "Z336: d¢;*:f'<3ne:E;mE.::»; %:avs_~% :":<';*{*, 0111.}; pizzjasrd .f1'2m{§ cm

'§.;.'%_;4::;::':§ti'§ bzrrzg :.%2.€§_; E:2*:.v:t= a§se:~<:s pi;-zjgaigi f':'a:.2<§ 53:": ':.h§és; <'::>m*é..



12. Witheut: prejudice to 'zhrsr zftzove (r0:1i'.»e11'q§3_f1v,V:VV"
co:1i'.e:1'1deci I.h:3.i. if this crourt. (tomes 210 {he CTOY1C].~jt4;'1:{f'§i{)1Ti7:V1.ﬁi1I'
sale deed cannot be €X(€C{.§Té3d by I;.h<: c1e3feE:1dam'~.:;-- »i3j':'i1%1i--*c).§;z1*«.of 1_:P1c3..
plaintiﬂ for any reason, than to  
1'ef=.111d l.§}€ advance anmuznig. of  
damages w§Z.il.1 normal be1nkin§.;}éii..c; of Ai:£';i§:Ies_sV1 £:_i':1:7%..i.'E:r 21% 
from 1985 to tiil dais. 'I"E1oL1__g4';%h- 1f.}V1--<;:_»  %:.oV}whi(:h the
plairxiiff is {EY1t.i{'.1(:?d xx'0L:i§'i"~,.b€ fEV1<3;_.1'b I:::'4._\tI;_1Ze~,a131.0%.:1fi1 of ad.Vam:€

paici. the p1air1t.§.I'J' is restricti.-ﬁg  Rs.4,85,325/«~.

13.   deposited the title deeds

peri21i11if:-g '£10 '£13.63 $§:hé§§ﬂ€. p1"{>])€1"1[y with the' p1aint.ii".f as a

seC:1,1ri_1.y  way 'V--_oféq~L1itab1e mor{.gag,@ for a sum of

;_350.,'--. 'V"§7§2---S'Vdetai1s 01" ';.E.":€: 2"1'1er1;g_>;age aw: sci. 026.: in

 §;2:';";1§;Ij2:';:;1fi- Av(}VL¥~"1'",1'1f3 piaint. Therefe:*n:x_ in the event' of t':?:<;'. <:0ur'*;

' . V §}T£'G§}ﬁ2"?(l:_J °

di;e{?E.:i.n.g :*i:%§z;.:::{i 9? T.§"}{":' a1:";10::.:1L the n':c}z"t.g21ged 55:3.-§":§2€iL:E€

* éézxbie is '£33 ieaki for maiizfaééozl <3? iihe zxmamzé. {Ems if

 

~?':%é{%;§§i%::1{§21:':i.ss {iii}. Es} E321; §.§:2€= a_§?:'1.<2u.:{:':,, 'E'E":é3:°::%§:>:':';: ihazst §::E;'»'a%:":é;E'§"i"

 sa<}u§;§'i'2§: fin" 21 §€{';?f€f3 fag" S§}€{Tif§{T ;}a<x:'::"§"{'2§fr?;1am:_::=, €35 Ehéj

ER//..



agreeramnt of $32216: ciaieci 24': 1.1985 Eiilfld f<:>r a cI.::<7M1g1%<aVi'Ii-a'f:,_timi.

éhe sale dfﬁﬁfd €',Xf:3'C',i2t(i'd in fzivour of {ha 10"' c!£:t"L>11ci§ii:';fE.._5;fii:€:b}y
10.8, 1992 is null zmd void and not binding 033..11hE=.§31a§§}€.ifJ' a'r"1c§u

ti) issue pe'1"r:1am€11t injtmction   c1c3f7x':':}:_.i.<:1g;fr.1VvV"V£L;r~*;V'Vi:3.'(>V"r:1.
interi%:1"i1"1g_,§ with the plaini.iJ'fs ];)GSS€3%£5Vi"£):I:2.Leigéd T<:§::} by11}t3Ii'LL::'GET f.E.1eu
SC.}."i€'.d1,I1{3 pmpe1'é:ies or in the V£§.1f{;'€.af§121'{',ii?€.u  e1 {I9 "1j"eJ'u:3.{'1 
Rs.-41,8S,3"7S/-- with iI1t.<~:1'<:Si: at 2{)€2?€:._21r1r1L:11"{ lsiici  direct fer
S2116? of the S(?h.(3dL11.(:", 'j{%1;i::j)£?1"i::§¥r  "{:cVm5eque:1t.§a1

r@1;'ef.is.

14.". SiiT:§ée€;1..1§:'11Llyif313§J 2§?éay n>f éime11d.'131eni,, paragra.ph~'§5{a)
was  in The  pa..1'agrap1"1.~15[a}§ the plainiifl" has
Si8.1;€C§ i4h2iL'_§.i'.A waV$_zii:1e" .l:£jf."'E18CC?1,EijI1 {he facts of payn1€:1t. of

a11'10;§.:1.'t by che=:§:;éS in 'f"av0L1:" <}fS;:11i.. M'ehb<3»0E3 like and ikcguxd

 "--cQzi;2ﬁif.'a,'<:'5§ "by Shi":i"WC«'vE-I.Subb<3§§ Rem in C0EEz:si<>Ii1 wiiés {he

 L_'CiVk:'€}:ii:§ei'g"s_§,é . 2'&:§;§;%';'-.:i'i§,a SE11'? C,E"'LS::hE}{>ji Rat} has; gggt. ms: S2225

d7::.s:G;  r€§;f§:§-€g_tz'{;-ii ire; aha :22:17zns% of izhss 30"" aiefﬁzzdauzi. with

§'$E'E'*;'i§4'C§EE«'§€?§f';."[. ':§é:%i',5i'::"£.§<'::1 ii) {)1-"€§'{.'.{}£'E'2€' éhzt-E £1."1§:?';rEz:3 0:'<§s3.:" _g§:":::':':.-:?{?; E3';-'

  ":411§;S5 <?:{>%;2'f€ ;~md is €§€'.§T>§"'§"'i.7€. ii}? :'igh'£. <3? éhé': pE:+;im.§§"§'. 



c§€f€.nd2mI.s, in C{')H1}S§{)1"1 with Shré 
§'ab1'i.Cateé the Sale deed dateé 10.3.1992 and  
21 gum of 'Rs.1..30.GOO/-- is paid as CQ}1Sid&fE1§1iU§%l:::'..    '
Shri C.H.SL:bb0ji Rae has paid 
cheque b€E1I'iE}g ;'Jo.0i.O568 dated  
Janata Sex»-'a C<>--ope:'z1i,ix-'6, E3£1»1":}:<v'f.4""~V.I,Ai',r:I.  i"L:::__ \:.rIjﬁ< :f)   :_.h€x L'

Pr<«:sid<«:11t.. The Bank has  a.._vIet.i.e.éi"~d.§1{eci f?30.4.l992

c0r1fi1'mi;ng the said 132:vjs,?s11§,§I11..«"V '_1*n-e; p1Zs5_ni.iff a1';<id 1ear'nt. £11311
apart from paying cash, 'S.?§ir'i 'CV.i*1;Su_bi3()j.i "Rae has also paid

some IROFC .a1;110v_I'1'-1 _by C'.;1"1Vévi£'iV1'E,1;-ff':§.E}"}.'Ei'€.QLi.}Tv- 0.§ SI;11.. Mehabood Bee

and ihé: ssamex;%'ias,bee'1"1'fzrieashed. 'l'1'1es€ amounts haw: been
paid t'o\,x%:<1rd:r~;; the  C:{;-]'x1S*i~¥f14E'.;T&1f;,iC)E1 sf sgﬁhecﬁule Iaropeﬂy. The

plaintiff ciéitzid  .ih_:: "d&§§;a1i1s {sf ms cheqzzes meI1té.011ed 11.11

D&1re1§§é~2i13Lh~15€£i} ..._1¥§'11'iCh' 2:-ms cimwn en Jalnexthzl Sew}. Car

~,..,;;§3€5'f'25,i',;1*2i~f-E * 3E3'é:m.}<;,§ E7%!§é;j;?é§.13e1g2a:', §3a:1g2ﬁ.{>:'e»4ﬁ. 0:: £6.27. }§§1

 'Ez=s:,§.e;3,.0'e;*;z.r§;'9;".__:~;:;. :4,9.:§@1 Rs.EG.3®G{§,,.-"=--._ 'R-,€~;.'£5,GQOf~, 9:;

  '§=§:1éﬁx,0C}Gg'--. $3.2. em{§'E,h::%'r RS.2{?.Q{30;'~» an

E3  §E§§'5{}vé%§';r1z:§ '£18: §21ss"E. 9%" E216? p2':j:1:':€:';i'. wa:'ea 3:1 23. 'L 399'; E18?' 3;

H  "-. ":~'~,u:r} 0f'E?i§2®%QQQ;"--, "W16 sszzid Sihri CQE--§,S%.3b1;}{zji Rag) a;3pe;':§'.;<3

aw



1.

0 ha-Lvc paid much m<3r<~: tzhan whzit. is &31at:ec§ 1:i--»if1.1--€§'.T.$a~id paz'aggrap}'1. Théa said Shri C.}--I.Subb0}i f--Q£1.{,}g xii-"{~.[IA1A~.b abczut izhe ag;ree.111e:1t «:3? sale dated 24.11._i'9::;-5ifegééczzatc-cl.__§r:u favour of izhe plziiiztiiff by Shri Syed V€;:>1ii€:'1ié'CV1'V.V:ini'z> an aagreeznent with Smt. Mehaboob I5:-5%-:_e;"21_}:".aC1 hefthree: smis3 <5.r3_ 31.1989 and made payme'1"1t.s"i1j}:?1:1;:d%z2g'i'h€.r_.af;)rés321§d. The paymeniis rnzﬂie ii; Clear ihzii t'h§:..sif?AiE;%«r1ti&1:1L$ héIve.e;1.f€red inlo a secret u11der$'i.andi§1g "'-.£.:7C£1._C1 (:;_e.;'3C'(";CI;,~z-%(',i"~ _ ciocuznentg wiitih fraudL11en§: i:1i8Z€}[iQ[1 10 ni;_aV}v{eV.2;;111_a\§'!'u'1"~gai:?ijv fair t§1€rnse1Ves and E0 Cause Lzzzalem-'~!"L1"]' {.1162 .p'Iai'11fi'§.'I'}_"-- .. _

15. S:fi*:._1"§" "in collusion wiih the 1.03:;

defe:3da11t é1;:d §:z':31"t:ai11';_dt.h€£' £')€§-S€)I,_1S§ has i'<}:':m:,11aied 21 ss{:hem<:

in t.1:'é:.112i2:":e :;1r1c§":;:"i:.=j.;%_I_§_§;£" "Lazzd Links" ti) §'1:>1*m s~3i.'{,es; amd to 5611. _Sa:.'1:€:,, {'a.};1ed for E{}{)p1i{I£i'{,iO1"ES from pT{>Sp€(TﬁV€ b:,1§k&§::<s. V' pEaim:é§%' go': isassued 2*; iegzzsé "méistez iizzisci ihe rssaid 'igmd Lézzéiss', ﬁgs $ee;§u{=m?@ of :?x.:«:':ms " ._2é;r€;.L._;':§€:2?;%* ::.h:'2'%;'. SE33 {1E~E.S:.:b%>{§ji Eizztgs am 1336 E.€:%"'% £E€:§€:':€E;:.:'":%; Ei.i':"i'§"€' fai'}ﬁ;"§.€8.E,€€§ ma {i<>:::Lm1€:1'i3 '£0 d€p:':Ev€:* 1;E";é:*. I'§§§h§. 0? the '1 / .

2] p1ai1"1.t.if'f. 'i"1'1ét p121i.1'114iI'i~a1s<> neliablgz 1<3a1.*:1€. that $123.53 ha$ Iliéldﬁf {he 10"? c§€fer1c§2,1I'11. to {;"'.E}§,i3Z' mic :13. 2-zgr'ee:r:1¢i:iv"wi_i11 one S1113. Uma Be12zggav'i._ wi£"<':'. of Shri E3*e'ia-g;aVi.--'_\x:i1g) ":23. 'woVrI4:_iff1g}'§.:1 Secretariztt and degnxtied 1.0 I<Zz1:"1"1z'i€,a1I~§:4_1T"Z'x'ppel1éii,e fF:"i_fjL1_;i'a.1., '{3emga].r:);"<-3. and has also :"e<:c%i¢'€_d"~V21 hL1g"e a.1:1{3Liz31;."*._:"'i'n.~viexxg or V the same, the S2116 cieed __e:i.E1i8<1 E.Q»3.:TI._9Q2 eXe(Ew;£jci it}; {avatar of thif 10*" defendalmi is §)aEiC1_'.1'I1'~ 1£:';.'«VA§'. .:§L'11C?i..>iA1~;>t_. bindixzlg 0:1 the p1a.in'1 Eff.

16, AI':-er Z. sch;-ic}e...';'--g)f" the d<-3I'endamf;s f:111;f33'E:d appear§2i{11(?€%."-- 1.0 9 hVave filed 21 (iei.a§.1ed written St'.21t.erraé':3£'. "%'.;*a1&"€;"éi~ﬁg{ a»1l __a}1€ga1.i0ns rnade in the pI.a1'.ni,. The defentiaxlisv 21.{i.:.r3.§i;{ha""§:43Ia1.§01T1$12i;3 witlz Syed Mohideerl as 536:1; east; ;;;": '::1r.V1«2:'-. §'3V1E'§iiA£JE,.. V" §{0Wever, 'mega dssxly 1§":aE. Shri Syed '~'E?sz'.'i.r;>;i'.v';..Eit'.»';=;<;i=.f3:3. w-2:3 {he V:-{t:iS'c)1L;.%.e 0'\ﬁJIj1€I." {}§ 'i.h€-> Sczlleiiuie pmp€:r%:i€s3. ii, .*é,h"<§:"::*'~a::izz¢;.'€ --.fi'.ha€. ii', was ﬂats: a:1<:::*.;=_::.:°a.E §}T£°{}§_}E;'.§.'"i}«" 2?m<;i Sj,?€f€i Es.~'E{3E"2--§d€é:: u_§1i,%l:_1~'C§.',§VE_V{'3 eX:;:i:.:5;Ea7e :~i_;.'_:;?m:. '!;.iEE€ Qiiild iE}§'.{i'€€i5}? W}2z2*{3<éE:i*{3z' {3iie§'*«._':.'%"::3j":%§;;:;':é€, '§"§":5§f Ezgzzfit ;:'§<%;i{£::%{i 'EE";%3iE" §;;;::<3:°21:1m% ab:}:,z%i. §.E':€ V'-».2:g'1"&e'1i:2j§é3'a, of 53;-ziéii €1&.'§,:E*.{i 24. Z 1. E98?) 5556:, 1,131': by ihéft §:s§:3,im;':'f§, F-saiai 73"?

10 have b('3€§E €X€{3L1f€d by Syed M::;h.icIeen.

Rs.1,10,000/-- was the sale Co11ss'ide1'at§0n zmumr;'t.:*--23.;>j':f§<ﬂ' par acre and that Syed Mohideen ~ cheque t.(}wa:'ds the $23.13 c<>11:;idé%i'1*a1;tibc%§A14f; iv exmashed the same. They alst) {iezzﬁ*:;1f1éi€_V_i)21},Irii&:_;i1s.x>«.n3:;c .i'13§§ti€E=u (:11 six O(?{.'a-SiOI1S aII30L1.r1f.i:§g i§iT_2_ii1....Rs.3A,'61,:25_{}};.:§ A21$ dV$i;:_';§§ed in!' pa.1"agraph--6 of 111.16: plaimi. Syed had {:0 exc1'L1sive right. or i.i't'.1sa 'c3.Ve1' :~',='f:.._§;':.§("1~L1.1e pr6;)£§}(i3I. The defendants have 1egiti.Ina't§3.T.'SE1'étr:€ $11 __.L:}?1: c:AA_'Vsv{',1'1__€%d111<:: pr0p€ri:;i€s. Shri Syed M()hi§.f,"€V','I."1.'_(?O1.'L1<'"3'Vﬁ(LIiVV:};"1E"f'f55T€}3'i'.€§'6d Vimo any C0r1tr21€:'i. of Sale tz':;H1sacti{§i'i.x3:i.§}§«i;§'3£:._ﬁi21'in1:§ff. They deny ihat. the Schedule pmpe1*t.ié':s are 'e1gi'i ¢L2.li.'L1;éi§'«. ialids. They a1$o deny the Stipu.121i,.i0:': §i:.t:heVagr€t-1j:1€~:§'{ that 8818 dead $E1c}L:}C1 be execzzied wi.1Lh;:$--} six 1*:":0:1t4'E':-s~:~.Vf:;c_);1i*:1 the date 0%' Eht'. order sf CO11"v"(3'§"S§{)I}¢ ""§."h.ej;;' d€:.I*:';;' "1h}:=: dézposit <3?' cmgiriai i:ii:.§<? éieecis by Shri Sj~;e3£'i Rjiiii':;Ahi:§?.:%gf:1._'é>v:iE p}a3i:'2%;.é.§"§'. "£73363? s%.:§3n'1i1; *:'h:-33;": iphs zariggizizxi i:i¥;.§€ dﬁ-.::-'={§:'~:. ef :I':«é€_ si{%:he{iL:E{é ;>;'{spé:::"é.§€és avers §0s:;.?;.. 'I'E1<;%:"'€:f"0:"<: Shzc' 'V SjJ'i'.'.{§ ?$g'E:3%;§{§é%::*z: 33.215: :10': {::"t*.a€e:::§ g%,.'z'1j;J' z':1<}:§.;_.;'2*:§,I§€ G? ?';E"::":: é5<?I%":ii{i:.:1€ '§}'E7€?';}€3E"€f;r"'§EO§' €§eg}<7S§:ed {he imiginaaé ¥';i'i'Ess: d:':€ft{§S:~'s wiéh. {E16 ;31a::aé.i£'.f. {Q »)J They deny £116 proCeec1ir1gs %:>e'f0rc*. the C<)1';1m.iss'i()r1re1'. the? <m:§<2r$ passed by {he ' C<§mn"1.issi0I1er g3'an1,ing the (:o'n"ve:rsio:2 (:e:r"':'ificta1;e far n<}r:--ﬁ«3}rr:§jAé'1"1E p1ai.r1t.ifE'. They admit 31.211: i'i€321vi11g bfrhmd defe.:"3danTs~i to as who §:3e1vc:> Ssucceczched '((3 the SC}1€C£LE'1 f.3:"IJI'°'()'p€I3f:ﬁi%;§f'-_ :E.'§;f 't',.._t'hey deny that the ag1'eemeI1't of salgbinds x§?h21ts0eV*€r. 31163' speC:ific:a11y of CO1"1i.3"aCI or agreement ibeélyéc-:_::f1 and the p1,:-zi1r1i:i!"f and, i.he1'efoij€. 1112? v(viV1'I:'i:?i%.§;'_Vi'V('J'1«"1> ?:;v!.'_:fu.1_fi1ii§3.g the ierm$ does moi. arise at all. admit the "i's;VS:_:e'"'a_f Ieggal zmiice daied 53.9.1990. They {£611}?jE:Ii'1t§..;11§fi§§2"§'{§_{}1'§$ that §;r21r1t'.i::g (sf cgxmrersizm ce:'Ufic21:.€ 21 ::@Vr1<V:§"i1.io'i*3:' pzféfcgiderlt {.0 execizte the a§§<3:§>;eci szzadés descé. Ne.i't.hc:31* A *2:11:3:.[{ie;'f<2ﬁ:§-:g§i':§'.s§' -'n.=:'}:~ the said Syed Mehidﬁmz had ;321:'i,@d wiéh ééw §3(}S§§..{§SESi_€§E"}. Q3' §'.§"i{% :%3::th<:%cié.'1f§<3 §}:*<>;3:%:"':.§s:s E2": f2u.r<:z:.:2' 0? ms: ;;)E2131z2:;'ii'°f. ' s»;r.:.<:1:,'. "Whiz? :;'m::as;i..%<>n of {3§.s;;):}ssa<:=~$sa.i::'1;:§ ﬁzés j;}f%a.im.§§"f {§e:>{::-3 2'10:

"'é}..1:i;'-;'E;f?i' 3:i'iI 2.23%. '§'E2€j; 2:,<fim§Z:, $36 iEE§.1'1g £2»? {}.$.;'2{}. 5§a<§»£'}E EQQG 21:13 .V 1;.If_1?€ §}&iSSi11§;§ <35 21:'; ssrzéer of %l.e;:1p{;'rz?:r§; i;";}2;m7.€.'£«:':~n {mm ziiéeziatiiig V allild ciispesizég of the sc:h.edL11e [)I'{§p€fii€S. 11. is ease that tile sclledule grfoperty had almzldy btjrﬂl.

the ciate of ﬁling 0f1Ih:f:*. said 53.1.1.1, and, a become iI1fI'L1{?1'.iEOL1S. The}? aci1":":i:." _T ('if pa*o13£::'ty to the E0" €I<«:f6:ndanVi. I'JL.1'Llx '1'_'1(')' (' £)I1 '"I'h£*.y 1113316 plmidecl ignammcte é£B_f.i't;.; 21:23!"";'e:gis1,<éi;::d'*§_é£:*:€:r 'i$s:s1.1eC1 by the pEai111.§ﬁ' L0 Shri C.1"'1 ¥SLI:b1:}{?ji $2215 'on vfi23.9.l992 ir11iI71a1.1.i11g; aI3C;ui'. the i1":j._yi'i1_(:t.ic.é%2 the E€=,1'.f:€z' acceptsrsci by him. Théy are also pub1ica1.i(>'n in Deccazn. I--Ie.ra1d ;'.,3fS"L1_ed V" ilax-'6 deilieci the allegat.f'01.1. of <§{31.i:§.s3_i()'11 bet. §c<:'n .é}1e§'1'1 zmd C.I~T1.Sz.:bboji Ram} in selling '£116: S€.',]Z1€:".{1;jL]'}'t3t.j §}T{'VC}}é§"!i'éS to {.118 1.0"' de1'end2mi,. The plaimiff h.aS'2.'20" :*'i;§1'21. its :iﬁ;;i':3s:s$;'i{m the ;«:%.'§i€z321t:i{m §"£'1&E,d€E by 13:16:11 in §'"2§{':QL;:*' 0%' %:.h<*. A' '1V{).??_'____d.€fe1'1da11'f;.. Thﬁi aiiegeéd ag:'@e:31e:*;if; deﬁed 'i.1§58.3:3.éé:é'--..f}:{:se. £'r§x:c:}i<>:..:ss anci c{3:*::.@<":1'.§2.<§ fax: 21% pu§"p<>se;é:: {if

--. .31 '-.1"izi«'.V'€.";'£f;f:§:";-'..' ,:,i63.£'1.}r' i'?::é:?. §>21j;I;1€rm. sf 2:233}: 211';'1:>:::";§'. s:%2.,::'i§.1g§ .E.§§;§5a~ »?_:'f£1"i€§ tiazzéi ;;'€ v22§z.2:? :7}? 'am? éarzd fixszcé was; am éthﬁ higghsz' ssédaé. '§"'%zz.>.§; a'§f;"E'Ef;* ::.*:%:% §E"§:?€:7:*%'§.,§"£E.f:%:'1'E.S ;:zE§€:§,_;3;:?z.i. in 1";.2:m-3? °?:.}:;'srr:T1 ::T:;;2.{i:3% 3;}; ':E*1::%r 1;;;%é23§L§z3.f:,if{ 55.22:" 2»~"a:*%{é:.1§ §c}r2'11:3.Ei'a.i:%s=, 221151 s'.:§2.i% ;1:j::i3'z:::'1E;: sgpezzi. €222 ':§1€f 1iiigat4i0r1. They s3§>e(:i.I'E<:a.11y deiﬁed 211E ihe {)ih<-gr 21}1é--§géi'i;f{J':1és"in the plaimg 'I'f1erei"(>:"é3. they seughi for ciisiiiissezl <':1f i'h€::'§" -- 1?". The 10"'? defendani. has :;°:{§.ed " 21._ "'s_s<:}'3a1--rf§Ltx3_V ._££>*:*ii.té%':1 S1.21i.e1I'1em.. The 10%" (§t';'f{"L'I".£€1«';1E1§. (i(3IT1.i €--Tf1d$ 'if'1_'<':1 ' Siiii i:'--_s.. hapelesssly barresd by time. 'I'h§3 "r.e.lie'f of d<3€':Ij;11'*71i{>ﬁ is net. re 3€'I"1V 'x-'£1}LE€'3€§. The: 17e1'ir::f of Vj'é"<:i§i(. pl:'%rfbrz11e1ﬁCi'e 'is barred by 33 I , . V_ 1 u , ._ "

1in'1iia'i,i0r1 the a.1Ieged e1g1";_é€:i1x':Ivi'1f{)['_.;az:1é5V.isé '<"_iat'ed 24.131985 and as per 1.113 ?,1{A§é'1":3.H'.E3C.f["'Jtjﬁ'$iOI1-"fZ5f: §lh'§3 'p1I--:ih1iﬁi'. {E16 Said Sytéd .§V1(}hid€(3}'} ci;;£%V£i"0._rV1f '9..1V1d '1fi"é_V<: 311:1 <)ughi: 1.0 have been filed tnjf5i7§jeé.J:§{é3'e the suit. is h0§3e:1ess1y bamed 't.i_m'<:._ VWEVEE1.'.vi§'(;§}{§ﬂViS€. {he suit: is ba.:"3:ed by {he sound 13;'inl:?ipEe:v.<;1' 3:65Aj:L'1'Ciig?..a1'.e1. \?V}'1e::I1 the §3L';3.iII11'.iff_. in 1:119 legal :1G%.iC§§., has z141?¢?§':'*€:§ t§':a._T'.. Sysci §'v'I0§"zid<?€:§': zzcied <t<3z':é2:'2:.1'}I 1.9 mg failegéd 23ig;j:'e_eé':1.::'1'iE, Gf Sale aznd ?i.h21¥;' t'§::%:éy fﬂsai a Sziii. £2': 0.8350.

--:°§Z{é;'?!T'£E§V$«i?f ,i%2&;:': Exirm émci xehezz £3393,-* acimii: '%'.haf£i Sjged ?v'E{3i?.§€£{%&1';.£§€{§ 'EEG? §.}r3:"i'a:§"::": E225 :";E.:a§§§,;f21i:i<>:1s;, 'Eh;-if :}:':;_._1jE."1.:. is Ezzzvss ',§§;:?;:;s§:' §%j:'L: s~5;p::%<:;1_§£c §;=é,?:'f'3:;1*mz::n{i?@ {.25 ';..Zi:t: 2-:g§:'&<:%:"z'mi=:'1E; E? 2:33;? é.§'§.e3:a. '1:}§3§1'if'E--._<>E' %;'.i:m:% i'i.:e;é=:§§.'21>:":d, E'.%1<é:*:%§"{';r:x_ t'.§?2€3 fiimgf sf 31 ;=;:.:§i. Es}? 'imérxfr ;;><::*i'1>.1f:12'arim'of"E.§*:€ S3.§1'1€ is 110%, pGSSi§C)§E?. Eh iI1j'L,12'}{?f.iO§} and 110: s{.=.<3kiI1.g the relief' <31" 5-specificMp¢:fifdx'1i';.a:i2{:e:

Clearly establish that the 33.21:. is net, mereiy §3211*iegfi by-.t.1' i':26'b_1';1i 21230 barred by the sound p1'i11£ti;§i€" 0f.1'e:=3 j1.:d_i(::--§i3.. The p1a1'.11{i1T has e":1s-2.0 fileci ancfaiher Sui';

de§'e11da1nt'.s--'1. to 7 and men if: -fi}i'§€yVV'£.?3'Vi'E1" 11631 seek' Lhe relief 0fsp<:c:if1'c: _perf{)r1":'12111Ce., '"1"?1éi.'+:§f'ore, ﬂt'he..,.s;:,avi4t is barreci by res j:_:dica.ia and also 1i1.r:i--iL;1{';i_Qr1.

18. {Exam (jtigrzryvése, §:L1t1defj;:11§%"~ 2;lIege£§' afgreement. of sale dated 24.}.};."1Q85}~§'l_3e:"e._ i5'*~r1V0' s;3.¢cif;(: clause providing for er1§b:'ctcfiié£it,"«sf.i,he'V1:'f$§};eé§fi&tE per_{di*';11a1'1cée of {he samca "{'11e:~:

i.nLeI11.io1"1_&df€116 .[)L':1'I:'..ii'{'}§-3:'Liﬂtlﬁjij.-the :«3..1]egg€.d ag;:'eer:1e11i;, is explicit. [mm parag1'~aﬁ)k'1.s¢7'._ of ihe cleimse, The allegeci 21gr¢"€§«ne§_}i E.?:£é;"{>§%n*3, <,='21g11€, a:?:'1§3igg;§:m.1$ anrzi U16 specifiit "€135: suzié, <:»?:>%;i::;u.sh-' :22":;p€:{":::E2:£iiVi;;fe% 5:16 e::.i.112<%(i ai: E'2z1:*21s,~s.<s:'.::1g zmé vexétzgi the E033': 'V €i<3§'<:r3'g%;:::ii, €,>v%:{; $53 Iihﬁ. §2m;f:,zf: <i;xa.*':':€:° in §)£'};'3S&'?S--SéiG§"i anti a:";§=;§3«f_:z1€1"::, £2»? ':':';":é? se.;::2"z'2;:;%; ".E'§r"::? ii?" §.'§€:.§'%%i'1.<§a:2§. is; 211 'E3:m2":§E:is:*,* _ pz.:3'{::E*§:.21s§€>r 5%" {he se--;c:%:<,~*.::§':::§=z;=2 ;}:"{3p<;%r:.y fat' *»z2:h.121E::E{2 <'.<}:::ssi{§e:"a"€'i€2§"; and he Camnot be Suéjjedtéci 110 s'L'1.Ch f:*iv010z.:1s 2.§.I.1:§1"' 1iiiga1i():1 I101' czm the sscheeciule garoperty be ' aI.'f€€:i.€:d by v'i1'i','L1e: of such L:ne:1for<:eab].€, 4ti1:1_:%.V!ﬁ§£if.'1;éfg:1V' smlt. The p1ai11tiff is not §31'op€~r1y '2-;;";<«§ 131$ P1'i}:1Cipai O§ﬁ<:ea* of the p121.i:;%.i_H has;

plaint. The piai2'1ijff is said 1:0"V?f;,«eeg.V':"'sépres?ént.ﬁt"i £)i£"€C1.()1' Shri V.C.Reddappa Chet.{5,z.,_'wh{3V'iS {)irétii10:""'§1nc§ not an office bearer. A HOL1S€i .S0C§ety (:an'r10i. be represeni',ed by a.'f}vi1'ec>t;>:""'b: <f:1Q= 1_3<i: 'ife;§'i*éie'€§11te:i only by its Preside1'1t 01' S€c:1'L%i»&£r:,ﬁ A(i'ﬁ:<:rding1*jx}';'-'the suit is improperiy C<)nstii,L:;_E'ed_ and 'WE{EHy".ﬁ;1'i1':%_£'){)1"i(?€W651.

19. in §;1'1V'E','~..$'LLv§§l, re1'é1fei'.1<;_e:L'.is made to the 3:3 Called mertgage dat.f;-alg E313"L19863-.V___£§$;5L1r3[1i11g the ssarxae is :::0;:r€c?2.ﬁ t§1€:'1 1:316 '.;<ﬁ1i;{é.{ s£;§:gh§'.V §Q:j_ in g3a.;'ag:fe1ph~2{a) zmd {E3} 211 ggage 28 05 {he *;3éE23.i:--:é.' 21§"€:."_"§:<3%§aE§'§; 0p§::«:?:$<:€§ is Eazzxa as {ha §3i23;i:"1£:ii"£l W'm'.<:'Ez 'V ad:1:§i'f,:€{EA§§; .2"; <E{)--~{3p{%1"::-1§,i'~§€ SOC.'i€§'.§", ciarmgzsit. :fes<>:"'i. {i} am}; :"r:{'m€:§:

" V§§Ef£'.'éE4§.E;§.§___§ i,;'2i2":&;;»:(:%.i(}:§ as; 32%;: ;%;»22:":":€ ﬁg %:};:é:'re:%:E $3}; %i'n€: §<Z;?2:'::a_'é.e:':s;eTs. C{}~ §g~§)E§ETé3;i,§X?€ S{><:%é--:€;.ie:-3 513:1, {hi-3 fE*§2:.;:z:121%;;a§<z: Ca~cap<:»m:1i.'ia:€ S<}<:1;£r%l.1?€é; V/..

39 ER/I'()E1:cie€*.rz. E--is <:(m1:<:r1<:1e.d i,};1ai. {hit pl:s::i'mi£'f 5:s<}{?i<%Lj; 1"1c)<)dw§nked Syed M<>hi£1E3eI1 211153 c:c)11<;*.(:'m£i 5-:.<)'1":'3e p'21p€§r€s;__ 'i"1?'<};ix, h.im witiiimli r11a1i<i11;§ him I'€€i§iS3f2 F01.' what 1*eaS<3_1'i__;1f1<§ why I'l'1f}f-SE', papers \vea"::* <:()11<;%(;:1,ed by them. ASi';3L}..f11.i_§1g'-V\7'éfi.§'1':{3'L'l{__C?'{)V;r3.§Tf;3VC§§§1gﬁf éhai. the said Syeci a'v1ohi<:§een did {1ep<;$;i;1A {)1*i§§i.:"t;21I '1.i{.1€3 t.1ééc1s§'*.. wi.1.}3 the plzzintﬁf s(){:ieiy tax-va11"ds; ui';'}»1<.';€"ser::z:1"iVt';;_ far fl-5'l"}f;'. 'Lf€payI1"1€IT[1 of ihe E11§1()EEIT}jf,, CV83'; éy'qL1 i..'L21b]«éHfi1Uf£.ge1ge seulcl to have, been <:I_"€:z«11.€d by '1'-'§ 'iVi}iEg§;1§:_yéji.ii§:ﬁ3 i§I1€I1f(}§"()CE1§')1€ 1iI'i€:1'f3 cannoi $39 deeds itself' in fE1V{)L£1" of .: "Eh<5 10"' d€=f@:1dz1m has ;"e:§i.e1'a1't6;*gi that de§'ez;;dzm1.s3~§ 'L0 9 in '1;heé:'"

w1'ii:1.e'1'1 lhfz'. E09'-* d€'3f€Ii1.C3E1I1I. S()§§gj'}i', for €hs:1;§;§§$si§£%A :35 if;

K3"

_J:;» _V 01:'; 'the'é:..i':_};":3s21§d gﬁezadings. 1.3359 iriai 052m': ifzanzéd 1.136 .£'<3§§{5~;s5i'r1_an:'V§:§'"; 533,39 E\?{>y 334'} / £992:

.1} '\5§- '£'1;&?i:§'E{%1' %;h<;=% §>E2'~1§:§:.i§f §3=§"€"}"%-"i%.E§ Eihtr 511.2%? €X{f{"fi.E§§€}§E sf 'E..E1é3: S=3:3';§i': I a§_;;:?€=.é%§:':é?:'2é, ii": iii-Eé {aim-'<.}2,.:1.' 23.54; {:<_>:':é<::'":<.§t?»:§'? 8} _ {E':.i.:~.~; ~ {i7§§<§.:,;A;"?;'?

W11€i,h€?F the suii is properly ﬁled and c()r11.petené, peyson 1'e13:'e3eI1%'.ir1g the 3211.116'? < . V' V . Whﬁther the plaintiff' proves; t.1$1§:M = the (1%/e311dat1ts'_> _ _ V _ .

\?Vh€:thL*:1" the p1e1i111.iI'f pmve, t1222:1.«Vi14b'-$2713 £11>'.&'»'E"i.},?E¥,vI'£.3E1'{ﬁ_§.?'~;1iv'1d_ wi11:i.ng is perfortn its ;<3a1"V{.T_g§f'~{;.0:1i.1'£i:?ﬁ?' . Vv 'A A ' Whei'.1'1er ':".h<":* plzximiff proy*§'?:"ti1:;11,. 1:0 10 are }iab}€t To e:s<ecz:{':r:. IP16 its £'21\::>€:f;i9 \V11ether this: suit iS ;_'L"'§:11f;-';«' 5' A_ J Whether 1.fz1_Cpl21i:11,i';ﬂ."p1i§§'éS '.()f...'V€1:'i,;;i:iOI1 for the su1'1".'? WThe1.fn€*r i..ii¢;--«;p_»1E:inﬁf§':"1:a __€:'11}iL1f3C§ for the 1'€31i€ sought far'? What ord£«:.:~ '01" 'c§éfc,1:e3&--':?V ' 'T1"1€-2 tidal . §Le1.,1é'*'i: ?:21C§ ' 21§s<": frzmmd the f."<>1.'E;cm-*;'.z'3..é'§ MSLIEES in E55-r.:3. 55%'LQ;'E'%§9ﬁ ;» ' "Av}'§'?E:':1;§:§_1fL.§'§.i:"§T;V".:.ki'E§'33 szrm. baarzeai bf; QS. 335:2 5"i§?';" 'i98? {sf 2-) Wh€:'i:11e1' $111153 Sun is beurred by S€3(Tf.i()I1§5 69 Ir{a1'm1tak:aL C<}{:per21.i.ive Act 1959'? ' . ' 3} Does the p1¢xi1':?;if1'p1'0ve 1,h.e 1&-{}'i:Vih4§",SCLi§ V pI.'0peri,y from 24.1 3.1985? ' 4] Does th.e §:>121i:';%;.iff pmve i£»:V1_4§"1"£7§§z*c:;1'.éei 5} Wh€:t.h&:r {he p1ai}":{'ii'f i;(§§' _!f3e1"n}z111e§}é.

i1}junc:1;<m'?

22. On behalf t.§":_é f)'121§11t.i.ff.. '--.:V'.C.R€¥Cid22.13;)a(:}1eiti was examined ~}7'i'>.?S,?J£.,,..';'.O'r'1r.§ ,€xj;z&_.;b -j10§%}'n was examined as RWK2. 24 ('}()(2E.V'E")V"i!1é7i'V"1'i',;'A>'.V }4£'e;'e"?:i1é;1r§{er§i'as I3ii>{s§';I3¥1 1.0 P424 on behaif of Hit:

;3121i1'11if'£ _A 0:16 AIiI'}E:1i<Ei}§'vV}?éi~S'éX.E1.fi'i§1'1€d as D.W' .1 2-md one Syed }Z3a}:)~§ar1 w'a:~§"~3Xa:z1i1'x.e5i'~.;iS<.--i5.\?'€.2 an behalf of the defezzdazlts JV,.VE1I1C§_': Eh£f}'V §}_f('C)€1L1C7€:'€1-....iI*:' all sever': dG{é:;me.m:'S. which W'E3}°€ Vmzifiit-?j:1"._V;is E;'X$;§)~1 '£192 D3.

"'.E"f;:;*. ' §;gf%ie:5'i Ce:>m"E: an &?:§i§1§E"{'.§7§::1§'§.E}}'1 sf élhrtz': znfai ané {§{)<::1::':.9§i€.21:"§:" ea-=idst::<':s:: an :'e<:<3:'{§ hem ihai, 'She §3§a;T;1Eé'§f hzzg ..:"v»§3:"<is€:'%_=:é {'§:.:€ é3:=;::%<i7:,:%:.i.im 5}? '§.:'.E§;? z:;;;§':%:=%:';3:?:":€. {>5 é%32?ak-1* §.i§".%. ééées §'2a;a:ci:a::' 23155 :?{}:1:fert;e:§§%{i E35: E.héf'H§, Syeé ?:«'§.{}§}§:{§€E?I1 B2255 :"e{:€.i'af€:%:i Eihés: zidifancfe § 1.1) I' J Sale C{)I"1Sid€:i"E't'iiO11 as averted in the plaint. anci shoxfzfg' It 21,350 held the s0c1'e't.y has passed .23. I'€SO1LI'{.iO}E~'.§';)':'f1 V' a'L1t.hoa"1'.zing PW": 10 approach. the 1a\$jy'€':"*~;1.nd VV legai pr0ceeding_;§s in msapecté. of the the societjs'. He is duly" E1:1tho:'i§§5§T '*1?' 'z;)ehV21§';'"v ' of {he so<::i.e1,y as; per i>;_,Ifi "h<;%1_§1 V§?;¥V'i is ihe Coﬁlpﬁtéflt p:*.1'so11 Who' pieadings and i11e1"ef(>re the s-umii_1__ed ';3;,:r'1'1.1rga: is .;¢%g_;§i"';1§~;§§1v.&;;§§§ad. 1:, held me cause of EiCf{'i.€)::.14' 516'?/198? is for :*egg-,1":3.i11i:1-1g4[v v1«},1§§:.. }'::'11ViV'E'.I1.':1?:.iI"1\,f.3§ the p.;op<:ri'.ies xi;-*}1ere,£¢iV_i11 the cause of ac:i.i(m for {hfi SL111, is 'Le p.1'éV3.Q%}i; V1';h's%V frsni i;'H.ea'["erir1g with theiz"

p(}55$5§:f5§S'i0;} a.:";«:?i" é3j_ﬁjcjy1';1{%r1t of The ss'L.11'£. s(:§3.&3{1uZ£:. pI"{}'p€1"Li<3Sg as 'su.<;19:[ ihé ::;3;:&a«:r_;§ sf a<:ti<)'n in bail': éhe s:a:.zi*{'.:~3 are n<::»£, one anti {he A'Ef7;3..I";-§'r;','A";%S%éa_ii§é'-=f1€t[€E1.Cié'iiT§'i,'S <:«::L.ms:;<%} dié £191., p:'e:s,=.s éhss isssue 1"e,gjé£.z:f{§§..§:__g;§'ajzzéim:1i:1zé§i:>'iE£i.j; 9%' éhéjé 511%: as; §§21§'%§§§§; bi"-rm: iii'; bf; ' "ES{a:;1§<>:":§:a..-:39 amci ?€3 {>§17é}é-E. K2?::"§1a%:e?:E{a. C<3{:pe%rea£.iv€ S{}C§€'§'ji¥€fS ?§{?.§,; 'i:1 'a--z:':ss&; zmi: ;g<>:'":<;% img 2-1:35 i3':_:-3 fgezaiié E-%:'Zif_'~3 ha-ﬁg'; azgzzéiégi: €:h«:;> V. .,Vs;§.{:2§l~:tz§<'i2m3;.s;. On {E35 {;ues£'.i0;'3 GE .z°€a<:§§:1{%s>;s agzeri wiiE1?.n.g:i.<;%ss ta: 1

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pezvrf-:>z*rn £116 {5C)§"i1,1"21(3T it §3.€1C§ as the p1.ai11tifi' has paid ﬁche sumg in t'f3'}"II"iS Gf the £?Lg§'(3€IE1€1'11'. of Sade not (m3},r' on the dat¢~~-Qf thff agre<::meI11'. but; aiso sL2bseqL1c=:m'.1y and the $0121: etm<)1:'If'tI is r0ugh.1y about. 3/4"" 01' the sale c<3r1side'1'21t.:'-:§f1, V' mat.e:*ia1 on record clcsarly est21'r)1is.}"1t%5;..'t.he$,* :«,1£uf§'T €;:i}5z,1'i)1,€vhf' }'ai.°3iI1g iihe baiance SE-1163' Ct{)1]S§d€*§'E1E i()'F}'K aztn the 'i.i;Vfifﬁ 17egi.s11'211.i011 (}{t1.h<--: sale deed 21f1.c'E_ '1:;:«..1y 1.h.A<53"' 3a1m»3_T' ..f§'}';«§_3''said--'issue. ' E5 pmx--'<-id by t.hr:>. p3a1'r11:§ff__. It a1sQ..h'el._d.'dsikitaﬁiémts 1&0 9 being the legal heirss of Syed §VIO§§ic]<3r:n?. g:z1€1-- i'.é3I11',h d€f(--:ndam in whose f"av()L::' ihey.11:-1VeV.r32<.e:?i;1'i'<3Vd_tif;_e sé:3_1<f 'C1£:'c?d on 10.8.1992. aii 01' t'.1";g_:>,m--_au'r?, Vi:"z11:~1_C':.Q €::_{€:<?L1t,6~i.hf3: .<5a1€;% deeci in §'21\»«'0u1' of the p§21i:2i',ii'i°. agi'ee:i'3§-311$hi C{>nT.ai1"1:'~3 :3. I'€'.CH.£11. gregardizlg dei§V§§jr"§ ("if ;}<)sS't:§_$it311. 1'~'s3§ {}i'd€I"' of U3I31p€}TEEI'}-' ir1j1.m<;:t§o'I1 {tanxe is i:.3 0¢S. N05 5540/ 1990 :'eSi,r22.ir1i;:g iihsz defezzdagms 1f"§*f;3':'?'f; .i:1"'?i'.v€~t'i€4i:7::3._:'i?§"§g_:;V'kvéih iht-. §)i}SS€S§3i{)i.'1 015 ihir. pia.%:":§.. s<:h.@{i1.§1&% §3:°€:?§3<i*§'i.j,:__"{§§7. «"-{§1c%~ ;3§21i1'1i;§E'f azmi =;,§'1<:-3 agziicé Urdex' {>5 '£1':j'a,1m.%i.i<>:": h '::g?:£%:"e::%;'ia%£,%- '£321. 'she iiaée :3? ihzé juiiggxzzezlz. {sf thziz éyiai €{>u:"é,a "E'h::é;'é;?: '§":{§."fE';E'i'é.f:?E'§£1§ aim '§'i'f{f§}§"{§ {<3 é:seé2,:':3§i:;--.;E: 13121? '$16? %2'.e%::§'h <§s;%f::%mia'.1:'";i. a ...iaa"aEs pm; in §:>::;;~:=;ss€t:<5$i<}:T:: §.<3.:';i.§'; {§%E'§E',"£'§{§E3Z":§. 211161 €;E§{:'.'2-"ﬁ'.§TE.Eh c§.e£'t*::1d;«;mé', Ea/' bu .'_ M having not 5-3¥.,c::;:>pec§ 11110 {he Wi't.:1<:%s5s box ii, held proved hiss p()s-s5<:&3ssi{)'r1. (>\:'er the p1a:i:m'.. V' respect. cf the if~3S{.£{f rt-:gaz'd1II.1g 1i11';i£.:-.1iV'.i::r1 ."V.:iI4}f#':VVV{JI'".'d'{i.{'x'{}f: V' the Deputy C()§1'1I}1iSSi(3§'i€I' at. Ex.I-34 T 1:1 <:9nst.r=.:;ed as the délié from \»'x-'ﬁi(':;'§1_ '[,h€V"'i'i.Iﬁif2ﬂ'§{}'fi1' and the suit. having been ﬂied ' 6:a i VQIQVQQ. vQ3j,hi11 'Lhree yeaxrs from that. date, 54 cJf 1'.1zé I,i'1I:a%§,at.i0n Act, the suit in timex procteeded to ciecree: both 111;: as well as ilm sail. for s[3&r.gt.il"§:'{.*" £)I.'j \1].j:' 2:Vg¢,3'.i"é{>.;11et1t 0f 88.18 by 11$ COE1'1I}1():V1"1' d211'.c:c1 1 E..4.200{}. Aggricsved by {he 5211:? Vjv,4; cig1f;1éI2§. {he tenth deg-'grlde-1:1: has p;*e'§fe:§::i*€%c§A .111<;>;s::§'1.'c2_::%:V): Vétpgjﬁoaaig, E1; is §3e§'t.i'11ent. :0 §"i{)1{;? at. this E-3T.E%.g€3 to 9 E1ave Tm)'; p:"£;°rf%;':"rr~:d 21:13,-'* 2:':p§§e21E 2?z,gE1inSt' the <3? iiha '§'.:*§23;i Cfjlifi.

'§.'n.r;.=~?é:%;§*:;;":T.:<?~<i <::>:.::*:sss:7E E02' {E13 1.91212'; €i€:§s:=:\::{.%am: zzsasszaéééézggj {.:'1€ "»i:':"sg:2::gz';r;:_{'E §:.:2:§g;.§:':1é:::é. 2-::.'7:::§ {%@{%:*€s'3 cf '€Th::;% '%_.:"§2iE {f{:;u.;""E. <.i<}::';?;.i%:':{:i€:i " _f{,h:1:_%;._ .-3:": 2'-3. $z:i'i, Em' Sp€<Ei§'"i{: ;."3£::'{0:"m;m.a:::=': ex-'€:: if 'fie 2-':g_§':°ee.n1€'::% G? E VJ Li] 82118: is heid to T39 prevail, s'ti1§. €136 p1a,§z2i.iff has; to reaeiiness and willingxless to p€.i'f(}}'1"T} his part {)f ';'§;£.(;', be eligible for 221 dEE{11'€€;' fez' specific pe1'§b1fmar1<:c*.~ , i'ﬂSt-&$£1%-." cz1s€:* the I§1'cHe1'§21§ on 1.*ec:01*cE do had 11116' ba1.ance saie (:01'1:s'icI<:%1*a.t.i£3:j; "i._(}z t:(>1§'§§i@"{,€* tra1nsa(:i.iL)z3 but still 'ih<:*. 1.E'i£'LI {\C}'E'.1k1f§ili'i4:t'CVVCi>'-Tail €1'1f0'1" in €1€{_T1.'€f.?i1'].g the suéi of {£10 p1£1i}i:';V1_j:ii' _!:<)'1' 5.~§pa:=g::ii:i(:? :g)c;%§'f()z'II1ei31£:e. Secorldly he c0m.endé3d. no 'ttimeit stipulaied for the p€I.'§()I"f3'i£j';Z'_3.'{?€',"f}ii:V:'1}I:i€E When no Such c§21t£:* is fixtéd. E..'r1L~"é_1l'n.;_'<2<:*. ye£1i"'s' §§;:)}.i:.t:25;i:ic)z2 starts r'L1'1111ing f?.'£)I11 131:3 {'1;1jv p}aint4i'1'f.__lzaﬁ ;}{>1Iice£i 1.118 j.3e2'!b2*11221r1c:€ is reftlged. 1n" ihe .iVr1;s1..Vé;:'1i.'"a:§iS=::f {he ag1"e@1n@:'1£ 01' 5211:: is; da€':€d 2ciL.i.1._}_:985f.. "E'%1¢}3f:1i1;1"t'iff filed 2:1 Sui: for i:1jL1:':{?1:'Gn on O::fS.3\§.<3;'5§.Ei7fi.987 for 23 c§€.c1*e.e. of p{?ITIE]€l§1€."f}.§, iii}>z.;:.;1c:'§,iV<}r}.. '.4vE§i'%_'i'F3S(?C§i.£€E'1'E.§j,;', 'mes? semi, {_'é.?..I'1;i%;' :0 be d§s§2'11is.S<--':d as-3 "ms":::E*;;':z*;1:x;*si§~, '.'i'n.:=" sierjg §i.}.i.:i1g {sf éizﬁ: saizi 31332.5 :1<7<:ussiz:§;; SE.-"CECE V '~.,§':;"::3é;.3e:?1.:"é."s:

'§\z'i<3E-;.§_{i<::é;§::' as $16 <'3u,~*:'1§%r' <3'? éhe §:::'<>p~:«:?';."2}-' :fz'yérz.§2; is aléimzzitéz ihe:

-£*§»§}§E'{', cs'? EEK: €i§.§E"éj?€;ii'E'§.{ff§'1§ <3? :55;-2&3' .2-'z:'3:m.:1'a'€'.§e; 25: :°€§'2.1.se2?iE 0? §?r§fZ'§;{§'{T§"}1é1E"i{3=i? by 133$ 5:'-:«a:é.::1 S§;€:<i ?v'§<:sE2id€€%:": £i:."§.{§ 'Ab:-t'z"é:.§"<}:'«::* the 1i.1z1i'1.a1ti<}1'1 €s1.a1"£s 1"'um'1i.I1g from the date of $11.6 §agii'c%.s@1.~i.t.. }-f«;)wm«-*€;', the suit': is filfffd 911 1.6.1992. riearly aft'.e: r'"':3V3,<é:Véi':'S";1ij'<;i H 1,11eI'6:!'or& the $3,211. fiied is ctiezlrly be-:.1'rtCi"'1:s--3r 'time. '§7§3"'i:~.t::'i2i£V .C,<_)1i:t, 1'123.s3 not p2'op<-zrly app1"e(:iat'€(1 {hiss and commiited 21 S€}'iOLI.S e.rro1'Viz1:l§:;V:;1di:1Ag' "is {§Jit.hi:§' V L' 1i1."1'1.et. E2': the a.f<>1'<3s21ici <'.;.ift:1,1r§1s§vi.421--*:£§fe.5;;" -»ij 1:1<€% g.<§r':1i1t,A0'f.Ec1€(:r€€ for specific p(--:;"{'<)'r'r11e>.'r1(:<:~ 21.s;ici€.

25. Per <:0r:1'.1*21,V_§'.he A15.-'.€.".v.T',i':z'is?Cf~.{):i)L}ir1$€} "$%ff5f)€£'tI'ii1g for the piaint.iff--1'cés}3c)V:§._de;';§{'s£Jc'.i€%t.V 1;:{$11t.c::é{1.ed ihzifi, 21 ca1'efu1 s:ead.iI1.g of 513:: ssa1<3:--:_ e1g_:'e€«%;1i&é'a11;.. _vS1v1<}*€vs uihiss i?.{I)'i. 3. case Wham no date fixed for t.'r1::;é 1'_)&'.1'§'()V1}'iI1é3I?71'{:fE' c '0r114enc1e€§ by the: L£;'.ni.1'1 de.{'e3f3.dar1t.

O§"ig;i41;1:1ﬁ3:. Eizﬁr i.'§':11_<§§.s .§i§';.€c1. fa}: aha pa}fm<:%m. (}fbE1§El1'1(7€ a'n':0un.1 é:1:=;_t'i'§a2 d'z3Vt:c_c:i:'§ xxshiirh Se<:i.i<}z2 SH} n<3t'ifi:':21*;.im.'1 is; i$s:.:(~:.{i mzdez' "'{h€;':'- _;f-";;(".A'"€'.V;'v %;.'§«"1,e;31J; j':;%:é3 'r:1akzr.:c.e: 22§11<>:,:m§. iii) 13% €§€p0si:.ed 's5.?'i.tE"1 1:236 §3e1:T:*gi:&1i<;>:€='E$}{?:r'e§{::p::1c§2%: fXi.'§'L.E'}{}'£"iE.:gf. E43 "xi-'é;'.'z"f;?}.I .:-s1.1b%;-;:&:q::.:.§%:'3%.E}f ihe ' '"i'%_§':':{=: :10 '«:%.--:"é§<}:'£ts:* éI%":<;.* agrs':::.m€z'2.%;, =+..>«z2?s.:s~: fi,:'»;é:%{i '§rs:}:iz': {$257 gizim sf £3312 ii.' =€§:i§é::':;4izz'2{:§ §'§{>'i'.i<'*,€jf 'tsjg €é"::ét ES'p:_-=:<::é.aE E}::':<p;z'::}? Ci<:2;'::::':*§;=a::%e§{m:%':1 V. .,§%é1z'1gzé.§{§:"s:*:. far gm}-*;n&%:':§'. of iigim-'e§"s=;i<m 59:35; if Q26 Ei§I'}.€ isa E2;//' Lu \] c0'rn1.3ui<:d from ($28 date of issue: of d<--:m2111(§ r1<>i'i(:e, the s.u.i.t. {ﬂed is in 1,ime and €'h{i'.E'€.*f{§I'€ {be fiizciinggg r<:c:ord<:~d by Ccmrt ES lrgggai and valid. in $0 far as the (Z()I1tf33<1'T;,~iG~:~;],'15:?' plainiiff we.-3 I101. 1"<:*.a1£1y and willizzg ti) p<:*.r§'£>r;1_1V Qi; CG111,I'€1{?1. is c(>rt:(:e1.':2ed, in the first admit. "£113 21g1'ee31'1e1'1'i. of sale at': §4.E_§. 21gf<*.C;'f1'e.:ii to be p1'C}'.----'€'3d., it is; not open 1:E}._V'1'2ii,-'gt?

1'ea.dir1ess and \vi11i11g11c:€§s..V_&' Ei',*~.T*'.ei'1"' 2;.ﬁ1iiii1E.%:;i1}r out of the 'L<>1".ai ffOI'1Sid€£'E1Ei()ﬁ VA A 21 sum of Rs.2.9'7.500/~ $.>;?:a:%4p'a1id E;A>3-' ihté of the {:1gE'€€II}€'.I]TL anal ssu§;)seq3,1e'i'1t.'1§g .i,_1"l"(;'.'aEi'.1Vd££f1f§1.S 3»-*e1'e. paid as and XVHCEI ii, was <1€11':::1r1d€dV 'by' 1;'a,t.<é' . S}!<§€c~1._'_?v'Ic}h§.d<:<;*r1 and in 23.13 ihey paid Rs.3.6_1.,250,2"~ as c>{:gi. iitgsaxra 6 3f £118 p'1z1in': and <:~:'1E:; 21 sum. A_ 0f ?'§¥"u.:_:;1s_v{.he %32:s.12m(:<: pt-}f':I1€:';'£. and Q36: gfizlirxtﬁf %)ééin,g§ :,'£_S{}.{E§;ﬁ§j?',Ei'i' znzy paim: of t§.:1'1€ 1,E'1€;'?§? citmiéid E1233;-'€: ;3a_§e:'i {E16 '§:«iiiV£'§...E}£1§2i%€%;?,€f E%:§?:'§{§L.i.1}E {'."§-"CH if :':€<:t€:s:s2:r}; by rzszissing '§:_m1r:§.55 §"r<:3m. its :27;_e:"§§'::~:;::":fs }:2mc:§ iJ:1::":1r'efG:°€ ma': Szzié i'i:':{i§:"1;;§ :'e€;::>1"§i:3{"§ 33}; £353.63 i§"%£;~i1 *..{T:{;::.::.:'%;, " 3 ;'é:'<'>§><::* azzgi isrggaﬁ *'2:'m:'; E2as.;::%{£ 632*: Eagggaj ::%*a:§<§:'::;':<;?s:%' é ii: %::1:':; <7<>§:é,&32.{§€ci E;F:';£;%:°s: is: 5:0 §.€g;f2.'-11 i:1§E2"'n2iE,j; in t.§.1§3 jzacigxxattrxé arui C§€'(',1'€'€ {sf 'the i.1'i2?d Court'. which "-<>t{2§.13'$_ far i11t4erf"e':*e11r:&a

26. in IEEIG. iéglzi. 01.' %.he a1I."or&=s2}i»giV _f'21C'i',f3 'V c(m1.<-311110113, the p<>i1:1i.s that 213;-ise f{) 3f' (>1;-1* 4:3é}3%§?:?E,{;i¥§.1;éi'E.i'{)'I'1V fi1"si. appeal are as L1.I1de1~ : W _ V V. _ ii} Whei.her the fiﬁdi.I1 §'*»,,Ié;é{I()£"d(;¥d".bf"'I}3€E C0u1'L that the ;).1.é§~1'r::fé.ii"f 'it,:<;&'ff:2itxEVi:1ess and \>\z'iIii1'.:g,nes:5 to p-:=r'1-I'mL* 1*::1 its _.;3.é§;:'i_. "=::I" ij;he crcJ11i.:'£-Lei calls

--_ .i.'er i;z 1'£.ti.zﬁ1;ré':"(;tié'{*_é'?~-- __ {ii} Whe£}§':%r"1A.1i.t;=- fez' s5pea:tif§{t pf3£'fGi"I.}"1£1E3.€2E,' is barrad by "i.i-13:3?

5 ._§;{§.1§_}'«.A ";~§i';vs:_'z'h<%§ {EH3 .'§.€§=* £§ef<-:*.n::§;1:1E' 2?; b<2:1e:§i.d.€r V' V_"'}){: :'{V:h2155&%;' of mg-2 sszrhaécixzée f}§"i'}§i}€.'i§"'§.§;' for :re:§*:.:.z1b§& é*<";z";;'%;i<.§.%3:°aS';.§{::z: v«:ii.§:s.<:az.1.i. 1'mt:"i£=:§::'3 «:3'§ €.}z9 §~a':.'1i?z. af§§'{ée;:1zt%:"3'i.'? » 1 ,.-

%._,,»//

27. i-"oint No. ]i3:-- The s{3i.1, for speciﬁc pe'rf'01f;11e1xq;j't§ 012 a Wr}'.§'[e1'1 ag_:;1"ee'mef1t. of sale dateci 24.1 besiweexl Sytiéd ?vI<)hid<:ez": arm the .«j7\,g2uf_b¢2&1tI*1."§ VV Buildixlg C£)0§;3e1'ai,ive Society 1.i1I2iLe€i-.., e1ggrc%e.§11eI1t. malw ii: C.1e.ar thai, §\/1(V)"I"xF:_C'1V'€"{?I:1 Sy. N0. 38} 1. ;11ea:su::i11g 2C} No. 37 rI1eas1.11"irsg 3 23.03123 36 :,g.L'"i:E.}.'L£"1.§3VA,V."'i'V'I"'1VA 1/2 gguiltas si1L1af1.ed in Chikkz1bet.{.2§Liié111.i.' :V?'§1123.gé--,.AAff.S'§iahar1ka E--1o':)1.i_. Bazagalore No;'t.}14.5fz111.1k. 111:» 'iliic the ags'een1.ent of saie boih 1.1.'1€3"~..Sii;:A_My~.r1:t1;1'Ib€I'S_ -Eifﬁ <r1éé.r1y éescribed. 331:? e1gr€e11'1VC;3.%; fllrtllér. 's'1_ip:;1é1~i_§§S"--§h8'1§.i1e 0;? ihe: ssaid pmperéy in 1118 ;:sL1rc:hz1se1*"'--h2is:--: 1:<) 'bé'A§:L;n.{?ey€3d i'.1"11'<>:,;g11 fizz": Laznd ;.'%{:q3.1i_s§;i011 Oi1}.<tL§1",\ ~"i'h<i )i'§{'_€:' 21<3'E'€€3(§ :.;>(};.1 I{:e;.L1G'_®G0;'~» .}{'fi" ;_.}.€7§'£}k A .. 8:: V 1 E .s:;;=:;1 of E?.s.f2;fE%_'?I5GO;'~ was; paid as adx->'am:<-3: vide a*;E'1ec;%_:<2 Na. u'ﬁ?E}":_; .ci5e%;'{?'.é*i:%,,_i2/ii;WEE.':§8E: zﬁrawn <21": Piayur X-'7f»,,I'"':'~i-}}«-'*2-i'E B2,13'ﬁ§ §,,--§.§}:'1i'L,€5t€L Ra1_§ii§i11a;'_§a:.:'g 7£'§2i1'1;_§e1E<):'e--E€). "E'§f:<: ':321ia.';'1<:€ égaia (?{)I"iS:3i{if5f1'£fi§.i{§'§"; has Va'.-:1: §'}£-'égiii 3.23:: m1d<--':r: » 4H} {a) Rs3.Ei3,'?"50;5 wiihin 9 ;1'10;1i'hs {£0121 the agre3en1er1L to U38 vendor.

(b) E~2s.1,08._250,f~ shali be deposiiezd u.z::::;--:.

the Same will be paid : L0 t h§3 (}()'v'€:?1'I1I}'1£"?§'}§. of Kar:a:;1L21k21 'S€c»iiQV1Q1~{§(1}"

Act. ' A . .. 1 I1. ['2.:'I'1he'1* averrad t11a"t*¢;.}és: 21{:1':u.éiE~.aii3x3Vi1I3'{';p0 be paid to the vendors bé":iA€3_i'cr§i';L;i_§1ed 'é1§"ife1' viLé1k.ing inio Consioieratian ¢2;;11..'<§'{s.::';1u:Vc§%:p0si.'L<3d wiih the Land Ac:(;1.,1isit.iG?Q. of the iands ;:111«:1 i,h€'Vv9'£11}4m ._{1'ec1L1C:t.ed fc»1*m Gut of {he ba.IanC€ sf» 5321163 <:d:1si'd¢1<--z1{i~@ﬁ.

C§..aI;;<ae' E:3_i:-f 1".i1e"';31g§<3<31":1€:§':§' makese $2. @3221' that the:-*, ..~..3.fi. V ..xg69;r:i{§i" '§'§1':11.5. <:{>{:per2-me with éghe p§,:'r{:h.a$€~:z' in _ '*..4;g§:;€Véi§:§i:3g éhff No G§3jec'i.i<}:"; €§e1'§'.iEE<:2z'1,é3 {mm the {:{:¥§*:;1<:§%,&?3;'3%i, E1ZE'§,h{}§"'§E.'fg' €732? %_.1"2<: Ejéiilﬁ ;"a{7:gL:E:<s§i'.ia:1 .. :2:§_':..':§,E":<§':'i*:.§@s§ fa'? {:<?;1'§v§%:'$i§3:: <>§ 'E319 :'---3«:tt§':%:*:<i';1Ez';% E;?s.§'2d:--;~; fee? "nos~z1g,§i<:1:}{.::z*2%E [,}%.ii"'§}{'éféSf;'.i~S. S E)/, 011 $118 hind §>0rtiUn of the 21ggre€tr:1€n§'.;3.'_'g}'L€:

en.d0rs<~3meni.s are made:-- I , _' _ -V 4_ Ftarifler payment. Qf I€S.10,0U.Q/ --g{7f{321'2€;I'iouSa,I':.df___. wily} is made by Ch. Z\Iof6?'4I3, 'defied 4--65'1§'_Qf:56 in. «' favour Qf Syed Mohdeen Vc>:'2_,Jj'f}'??_.Ae Kdfur '\.7QV«%;,~Vg.;:§{ qfﬁiéifiii Lid. R'<:§jqjir1.agar*. f3ar1gaIo_r__f3'£.O. ~!,g)wai:.'Cis; jﬁarzt payment. Qf Iw?s.E3E3;':_7a5:C)/-- ._LV;'"ﬁ f'1a.>.A4="I'?, he balance qf Rs.5:3,756,%_£' u'}>:z.z7z:z2 1?:<iié<i'»V.q§é"_.Cigreed £11; the (1'C}F(3€3IT"t'€;TV1Z','. " V V 'V """ ---E{;r;.hé?i§:,:*:s,.1;.;.{)(;:>,f}"s:;.w.g2.uerz on 18-6-1986 uizze ? .Z8~6--1986. Time to ergfbrigré V:'I'2.is»._aigf¢c?fiie_f:é'zi< Léhali be fmrn ("he dais? off visvsue E3"? :;fIemaV:zdA'*:j2.(>€':£5.é by Speczial DC. Barzgalore. ~ '~:fE}f"f)(2.§;?71€'f'fif'$ff__{?Qf'1i}<2¥"Si()I"£ purcfzclssir sfzali _pag; ' 631% 'j§"5'é.§';r:£.v?:%3?' paggrmmr: 53;" f€s,2€}J3{}{};'-- ;:aa.zid, bgz Ch. "'§xro.§:f;:::;2Qgazegzﬁ 22-§«?--2:?}86 szzm'. ;f'%s.2,?fi€}f-- gmd fag; :;s:%;>.;gu'¢é"' E'x;1:>,6'}"":'.§{>§ =:i{.2.i£3{»f §--;!{}P--E§}8€3T, §~':,:§'{§2e>:"' __;'i.::.5:£ })(:g;}?'2€*§':§:' 53;' P<Z§;53€}.£'}€*{};"-- ;}{2;f€E. 33g; {7%1e::;z;e? TA.'F'€0¢5?22( sfi€."éE'€?.€§ Em} i~.§§§8{§} S£.§§}j€{f§. {<3 §.§1s:.»? €§€§§'::s;%;:a; :3" {>153 rzecggsargg (E.{>{?z4:me:2.fs 5:} gm» S<)c?é.e>§:';;K Accordir1giy. iifk,' deeds c23ep<:asif.<2c{ as S€{Tl4LTi:§_;j':V§?'i :7 .2 54 I-- I 986 and pz:>sses:$;z'.o:1 han.z:£ed Over. A As {.1153 C11. k>ecu"mg N(:a.€3722 :.uas_.£V----:~:.I_:

said Syeéi Mahdeerl, we 1';;.3_11:ca_ci -I'{?L7'#}i'§'i§%{ﬁ "' V Cfmcgue b€CU'fI1Q' N().560-4, cidiaad 7'J»12:?'E [ Rs-3O,OOO/A and %1encte":':f--2g3 pféz..>i{}a;,3 crancésiied. V'

28. Afiier exC.i1.1d§2'}g 't:E1&é.za1t'01'<:5;:iiL§_p:1yI:1e'1'11. 1":1é;('1e3""i.1'1 adciiii()11 to what'. was paid on the Vd_Tg11.e"-sf" 1;;he_'21gi*:§e::3e21.1't. I116 balazzw 311301131 payab1e.:w0_L11ci_A bé"f£:>..41.A;24--,125}z'~A.' said Syeci ivlohicieen ciiécif..__dn.«';19f1Q_i--E}E$8« 'E31 _Ihe wz'i1Li.e:': s1:ai,e.1n<~:1'1i'._.

de'f'e11c§21é--1is'~1 in'9'f$;xf}jo»T.x£?£::f§The iegal heirs 0? Syed Mohicieen hm»-'6 <:2a.':':t3:;gV.§<>.1'iVM<'.:-.-"V1113,/',pl{§aid§;ﬁi {.ha.t". they an: z'1ot", awa;:e and *:,}"3e;%1*,c;}1§.fg>'§*e'~ii<3;1iz::t:i" =.:"'§1;11, «Syed M:3hi€i€se.n a,n<:E the. §31ai.n1.if£' héid £»rri'i;€§fed .Vi:'§':.(}~.;1:§;;;_ag'1"'e<%r;1r3;':'i. of sale 0:: 24. 1 E, 3985 x,vhe3"e§".z: Syexci ?'»/Egyilzégifjaéér "_"1s3;__1€§',V:%.gI'«i=:=@§£ is :'--se§§ éhaé-'t ss:%%:<tdL:'Ee g:1"9;:2€r§;§; fer ea QEIEEE-5353€§"'é};iiC};'§. <34" E?;.s..':.,§®,GO€},:"'~ ﬁes" asitre Etiéd £32.32?' Sr; Sytré §i'.*si%{:f§:".z_1?:§<::;€'s'*: 2v§'3.{} :"§ié<"t€:Ea!&?{i 2: $'ub:~i=;?{:z:a:H1§aE 2-1&2-'z1:'1<?t? Q}? §§s:;.2¢E§??§§{§;'« _ €_€E.:'ei3{;::%:: §:0v;.:~';~:,:"'<¥.::_<: EEK: s;aEa>. <:<>::1:=s;§de:";:zi.§<>:: 2EI'iC§ he §":2.:<i r3:':::;-;:5§2<:-d 2 the ssamezz. 'I'h<-zy also cit-:1'1in:-'C1 mat, the ;<)ay111€nts on <:«::<:as%0'r:.ss zm'1<>i21'1t.ir1.g to detailed in para 6 01' the plaint to S'1f'i Syed i.hé1f"

the same was :a1c('rr3piec1 iﬁy him. It. is}_i.11cj.i,i?

schfzdule pmper£'y is an<:€str::11 fmd Eiiiéi S},?€ﬁ"'£V I10 €'X(?1't1Si\-*8 rigéit, iifllfif, ._xV-*»~.»'11e1i:.V.s3a:>2t'%\.=-"@171C;yé%{ i1h.€ s:Sa.'I"_fif;".

They admit. that after __t11<;* d€;_1ﬁ.}§:"v()f"~§}"i Sy"adV_AAMp:hideen an 9.1.1988 all of i.h<:2m s12fc.c:e§-eri.ed_ t:.§§"his pmperiiczs. They akso denied the 21}Ieg21.1.iog_1V_i'n_V pIaim,iff has 211w2=1yS be:-31'). ;"6:<;dy_ emd paija" V the balance sale (:()r1sidC;re1U_c1;1:" :I:1.__(5{.I1€:';',_'{>vQ1*d.s_'it is 21 b1a1'1.ke1, C§<2;i1ie}§ by the C§€f('31"1dE'iI'1i":-3 to 9., "»¥'i1ef<3.g;1A§s'.'.i=13€? t.e1'1'L11 defenciarlt: Wm} £32: {@1211 st§°an.gc:%r {.5 31:':»<.%<}§1§_1'z£a;§i" aftér Ciéilyixlg 21E} the ::{i1eg.;21t:{31.1S in the §}1£2.i,f)_f E33154 {';€}§'§:€;'S§3.,(§E'Ed in ;3212"a 7 <3? E.i2£: wri1.%i,<?;:": S§,.2':T.€r1E€I"ﬂ1'. maxi. i.h§ ":3§.g1.§;<T{§.i%'"§ "':§fas2; §}€'i7t',§' biéerié r€:a<:i§; 9;" wiiiézég EC; §3t=;r§'m"m. HS ._.£§V§'§:3i'ig2'é.'%.%'é;:}":3;.V_L1';§£3§:f_:..i.E1€ 53:} caileti &1§ET€7€I£"i'1€':?E§. <15 $2-23:': amé !:.E1=:%'3.°e§'cr{:

§.§'§.<-'=.';;"::a:2::{3':.-§;=:::2§b3'<ir€: ?2:'£?:s:t s~:--;:4:§£. fan" :'=sp::>.<':i£E::% ;}€:':'§€>:'m2?m<:é::. Era. {>r::§es." j ii} §3§'<':{2~4é: E'.h{=. §'€?§§i{§§'§'§€"§3;':=é 2-maé §5S'i.ﬁE§.EfE.§_{Ei"i.i'f-E33 :32": 2338 E72213'? 0? 3%}? »,;3E:»,:i:1€,iE3f zmé é',h£? €.x€~.€::.2té{3:'1 sf ?;.h€;* eigyeééimazfzé, sf 552136, ami 44 pa3:1z1<-31.11, of {tc>I2s:sicie:'atio'r1 t'.h::ru<:L1r1c§er, the exa.m'i.11ed PW '1 Sri V.C.Reddappa Che'tf:y, 0116 of of the Mzmelgingg Commiitea of T116£§§£}i1"1'[4iff'SiJCTi.éi';§;T. '=:Ht? S3p<)k€n to about the €X€(',{}.liOf1 of i.h€; a1g:r_é€:11c%':'1i s;§14l'c.V whom {The ag'1'ee.m.e111 of sale x~'a_ss E"'I{§' iden.1;iﬁ.ed the signa'Lu1'€:3 of V V. Moiﬁcfe.¢ﬁ\'. ;£%;*f1i<§}1 rnarked Exs. 95(3) H} {é]. E'{E'V_}_1'fc;.V:5":'v e_:;§sQ s13c§ke:1VV;}bg§.1t handing over of the Ch€3qLJ.("3S. Ve--§§{:'i1sh¥_11€:;:1,1. cheques anci the payment of éhe .2m1oLm.i, 1}:_:aV.F_.=i'1t,_iVc;*. .1"_c5=.V(»:1:bin"iiiq;.g.g:i?::3e.r1'1€:nit as staged in pain 6 of 1.}_1¢?~p_12zi'11i..[ On _:%j.h(:sé'$i;3pe.C'{:3 E.h€iI'f? is I10 S('3f}'i{)US CFOSSA61812111}i1£éi§'{??"i.a__ :n:'"4E'5ii}t;;« :V:V{.')"i';;§.._f11'.'11_,il'_2" has also exaxrzizieci a wﬂ.;:1e:<ss by 11a'111%év .§'-\:\,="Ll1;) ¢§g3VL§':V' .2, H6 is Ehﬁr p<~::"ss{3I1 w'%}.0 br0L1gh1', a':)c>L1'té.1:1e §5:i'E.;é 1':§a;:§,:_a{i's.i%>i1;.;'FE--is E2213 giver: 21 graphic: ::§.<~:s3::2°ip1.i<>;z G? faJ1:1;..21v1';'i,3f21::18i§if:'+3ciV__}§§§:)rc the g1§§1'e€:r1<%r:i. if 8316 C€:1}"1€ indie €x%s_;é'£::3<§{:; '_E.ﬁ:é_ <',€mSix:i@:"aE,.i{3:7. I:¥.gI't;T'.€{§ :.:}:s<:}':1 fer Saie {>§ 'he ;{j:<;%;%::a.z££<):1 sf i.§"1{'? €igE"i;E€1'Z':EE§'}§§l <:r§'° :3~s2:E+s%. Iéfzési $§§:":xa%ﬁ;111'€ S:€€3€%§\:é%ﬂ?g§}§{§£§§?I.§ in aha S:-fz§{§ a§g§:'::e.':z3<%:1i. £3? s=sa§<:x in {$16 z;s':*<}&3$§~:i%;s§::;;::§:'::a2.%;:%<3:'": ééz sLa§gg€::<si::;a{§ 'EE1:.2;£: §.h.<:'< szrsiﬁ :53 a :35 E'az};<>hi.{iee:': and .E¥E0h§é<;*<::'*; §":2m<:§<:*:::§ £32262" d<3<"::.:1:2€nts "£0 E him ta enabie him :0 e1z"ra.ng€ for :1 loan for him f"z'Q.1jh 1,.§i.t:batik. Whereas he has c*.01§L.1cied with the Society and ct(3':1_é.(:(:1:::.c1VV'EX;P_5. V' As againsi this ex-*ic1cs31*1<:e on b(j'§T2i1f"<{)f yihe p1'i«:;'ir1t.ifi'} Luci}. def<31'1d21I1t.s-3' side (me Anaiah was e}<;;1:1'ii--:1éci .2155" '[)W_1 .ﬁ.V'i:_{§~..iS':'a, Power of Aimxfxaey Holder of {.V}_fi.7c%..V_t'<:%'111.'£*1 .g:1E:£'c:j§1v1.dfaﬁ~.:.V."V" haé' pleaded COi"I}p§<3i,C igr'1::3r;1;z<:,e E"£.I%1éI'€'QH,§,=v'é;'ﬂ1.S cf the sanms and 1E1et"<--3§or'(:*. his in firlciizlgg out whe11hc:1' E€:X.'Fi':"3 on the questiion wheiher }3121:_i::%:§'£»f§ pe;"fo1"m his part of the co11:tj;";_:<§vé.;"~..V.::'CQ1}:;§§ the son of Sr: Syetl EX/Eohidczﬁ-;_I1 __1)\,?\}'2. His ev'idenc:c% is of L1u'z1c)s1. relax-'a1'1::é; he 112153 21dmé*£.t.ed he imrswss P'»?&-'1 ';L>a§§?§.a.}.x,x:a:s p'?.E§S3V€?.vI.1i. ?:}=3f'01'e the C(}§EE."[.; he useed to Come to his f1£72;1.§§<;%, his p€iF{€§}?;S wam iialkiiég £0 him. On U36' c§23.i::€: of hiss "s:»'*§fid'€nTt:&*. }:>.1:i_ <§;f2:'f2G0O §"£§E.-3 :1/1<3?i'h@.:z $3., wid<3'i,7£:' 0? S3": Sycd I1/Ez:3E*::%_;:§€:€j__:;'i "-ssgis ﬂeas}. '§h€::'ef<>ré:x he ciegégigééci 'Eh2:a£.. his; rzéeihez '":.:2§§s:.d %;<}*€i3§E§ Efxizzi éézgazz. '§.E:.é;?':"<=: is 2?:g_.§j:"9€:1:':é%:';%. <32" E§%€?§€ zazﬁéé i'%;ES'p€{?.E. 1.5:

'":,}"3$€.~.. :%I52:'£€. §:}:°:::»;}s:%;°'%..jg; E3": §"2::=*a}z,:r Q5 J§g;*21¥E32?s'{'.§'3.§. $s:>::i.€::§j,a 2%. {he .._;_2jfe§=:;{2%,2'1:':$ of "mg m<3*;'I{1<:=..:° E15: has; ésig:T:%3,e:§ %:'m=r --$.z:i{§ ag;:"e:%:'-:m.:'::§":':" 9%" 4 sake. Pic: staies he has 1:01', I.'e(:c=iv:%CI the S2139 akso do not know when was WI*iti'e*;'1 in 1,h.<:% pleaded his :%gm>1~a.m:<-: abcmi, the (:ca:1_y§.-2:11.s of"thvc:$'a1'éV»:c1e§3d Wei} as the agreement" of sale. I---1e[:21s3sb¢§ji.sj, 1*:§éi1'f}je3i?.: brothers or sisters haves: '1"eceivr;jd 21213;~3_a1»§eV{tonsi.d_§::"£1?;i.c::1'V c1'f1'd 1'"';.':'.u 51150 do not know in '.rv'h():ss:V»i':--?1V:j;1*L~>..LV_1r EH9 S2'i},€§: been" regist.e1'ed. N0 cross-exan1:iI1a1',iﬁii:._§)i',§13e done cm behaﬁ" of the tenth deiéﬂciazgxi. ._;:ric§.ss»exa1z1§'in£it.§o11 by Lhe piamiiffs he id€3I1'[ifi€C§ his f'-g1thcff":'s "f%.~')L1.E}.d at E'.x.P5(a}, {b}, (C) and [d)'.V21.:éa::&:1x,:.g11 ;.;_:;<; (1);jg;, ('h.}' a;1d ";;;.' He ide§1i,ified his thI'E':'G si--g1f1a_i.k.1rcS"V¢;.i:.. are zmarked as (k}. (1) and {m}. Ewkr also iéer1t§f'it--:'{} fhé ..s ifg:11é1%41:1re of &aya2'a11':aiah, E\?a;"aya1'n21 G<>1.1<i;2i "a:3.d A3;2;:hV_Jeé21;3 {vile irzave aiso Si.§.§I"l€:C1 i¥ZX.P5. He agaézz 'I"t'3i'§€§'€,4.3L.E':':i'::i:":_ {1:::§_:3ss~<~:x2m1iIiaitizm Elia; I1"§{>'{h€EI' was; avvam sf EXJ35. "E"1§":*.€:_§é{iA :16?.}§1:§§x:1?""':'.1"1e3 am{:L1z'1f: paiii E33? {E23 pE£iiE7:i.§ff1I{} §;3§.&s Eé1':1§:€r i:§12":3':_:g;§Z";_ '<'%Z':»:*.§§1:.e EE1<:=2,zgh {T:h€i'.*{}U€ Ems; b»s:&11 <_-*.m:a$}"1e:d *3}? big "§'?:;t;4Ej';e.:". is-; his m»:)é,§"::;%':" wk} %,<:~§{§; "iéiztrz {£323. E"1:;s:a §'a§;.E1{:':* héifri 'gfé-::--sé=%:=*%;>{i {..'§'1&?£;':..:<:f §}t*<}:"::_ {Eats ;;}§g3.E:':E§§7§. 5%}. i.%-:3, %;iz':z'2i:: £35 z:g:;"<::3:m::'::3*; .. _,€3*.'.f:;':':£-1§{;': in §214;<}:.2z' sf $129 §:C:2;;i§:i.1?.fE'--scsééiwgy big f3.'z.hez° was»; he2ﬁ%;h;»-". $7

29. it is an a;tspr€(?iai'.i0r1 G? 1h.1Z.3 €Vi.d€I1C€ on Court has I.'€C{)I'df3d 21 C211'.eg(::r'ica[ fi1j.:*:Ei't1g-.tha'f'£& {he ag-reernsni of 52116 is preved, me1'1t.i0r1ed in the. 21gz'€en'1enIL, z1:§ 'iz1__ 131.? ES' V pravéxi, h.2H1diz<1g {)2-'€r §3tC)$E§ﬁ'4SS§{);I3-~£T;i'f-fQfI'{}p.f%I:fyv.{)A1'1_vE5.I 31.986 is also proved. In so wi1}zl:1g1'1ess to perform tltaehs ])E}'§'E' gf ih.-£9' <2vi.deI1c:e on 3:)eh.a1f of t.h¢_ at 211}. }'l'OW(":\-763$', on 1hat ____ o i' PW} discloses that 2§.}7;3~;'<>x§r;1z1ieff O{:V3 {'f\..v}7\'ff*.,1"€.fI I116 z1'1er:1ber$ {sf '£.h€ S0(:ic31,y 211.

iha tiI11(3 Of: }33xV.VP5._ . Q1' lilizlg 0f the Esuit, the plaintiff ma 21:tc:3:_:11fr3. in 78€";:1ga?_.1L$:<é i)'isi,'1'i(:J;. Cez:'{.'1*21} C0@p€r2u'.ixr@ 1332213}:

--' v. '_ z1:':£3V_»'§{g1IfL_:u1' ygyai E3:-1;:_§_;;,; H6 «tie not knew the baizmite amount in :'.E"h::_.s3a;id' .:»:cs.<;-,5:.1V:1i.$ as: am {he dam: of 'éhe azzit. '§'E*1€:.;e= is no I '-§}:§f:_1'2iVi"§€}§:§"«£3? ih-*.;'; _1:3z<:c2{a1,1:'1i:.s:; in {he DCC Eﬁzmk zmii E<Z.;,13rL1r V3fS}-':1 §E:9;:7;E«i {}E1_'€§£%f,%fT 1'26 we-:s:=3 gizrizzgg €:v%{§:%':'1(r£: H55' 23$-:=:> {£0 :':<;:.. :~sié;'m::n?:.E3%§:2: §.i':<;% ;.%'£'§'?:{,'}'i.i§E"§. ifgizégg ﬁzz Eh::'-i Ewlig-;}§a.:j.§z:':a§_.§a:" €{}{§§3ii?E'EE§.i"%'€?

"_=,i3'2;:;%;?; 2z%;."R2:j2ij§:2agea1: in Bas:shj~_;;m: {ii:'<%ka_ ESE Roac, E€aj2>g§iaga.r. 48 E321r1.ga1.0.m.. The}.-* hawe 110?. macie zztiy ;)21y*'r;1cfV1;i_'.;éV conveyancta chargges <:%i%;h€.r to 1,116 ver1d.{)1' G<:Werr1111er1t.. '1°'hey have $136311? ;1}§};7:ey .f{§i" " f{)1*"

{?()i1\e'(3'-E'S§()I1. Society has spent 111u:3:'£%;b t.ha_rA1 Rs:g2 C{)I1V€i}'SiOI1 €;'X§)(i§}.Se:~3, RS2 1.a1V;1}s l'"<3'f*--

dI"E1VV§§ this a:110'u111, from the S0('Zi'£r§,.1L::j.;Z"21C(T£).Llif"ii.$,' f)00E€:C1 this rzlcmey" Hon} SOIHE :11cj1":":bc*::r;3"'211f_cE- $up:-:_:11. .ib§"i3--:ibi.i:1g;, ht': has also given some 21n1oL1ii'f; --.the names of $136 t11€*,II}bf3I'S who havs A{:<1r;t:1*i§311§:ec1 " €:'hC'*-- i,j;ui30L1I1t', he has; c0ni.r§bL1ted 1'5.,G_0O/ ¥;__ hﬁ;-3 <:.2¥.I1.I:1c) t 'sgly wi'1e§,11.er he has drawn this 211i:_(3u:1"t, f1°V<J 1<:.::"V-_ ;'3e.;'St>11'aV1- a(:c0L1z'1é., ii. is irzm, that the plairltiff r{i:1'1'1-i.1ji};j»j. L1I1C§er §osss 21$ on the date of his c§ep{):§i1.i{>:1. Th7<'~:-A p1aiI'1t§iff--S::}{:iet.}=' wag aéw'e1y:-3 3f'{Ea.d_y afzd wiiiiiigfg .f'0r'_;3a}ri':';g 32136 c011s'iderz1€.i01'1 az.'r1d 'is get: 'éhe S8116? deed :':{_'."f5{€.i'4'é:f.',_:Ll§:':.§',"Vd .é:1':_c§ éi[':><§é€r§<>r:":1 til:-?1?:' paﬁ. Q3" é.}:3.€: {:<:)m.r'a€:i;., ihcji S€>C§€.{'.j£ §::'{.é§':"§.CE<?£§"{,a}. a-i:;tq::é.1'€% {E33 §:«,-'xrnji in §"m":'1'"1 :"€.s~"sid<32:';"£'.i23.§ ssimss 213:5? '15:» V Vzziiiﬂ ¥l}T1éi':"f:%£i§"£T';fi? E9 535 :':1.<;t:1'2be::*:i~s, Tim Z!"§'1€":";"§":E";'{':'.'§"E",-*2 <5? £4235 é:~s<)<:§c:é;'§; izgész-2%..:£:'"§%:'<;?:%gI.£:{€ ':.§'2s%i1* §3_:;1:'{i €=,as'":T:s3{§ :éa;iwi:':;;§:é; in i.§:.2i:és €.,:°2:§:::%;;:::§:é.:3§'3., 49

30. A :;:az7efL11 a}3pr€<:i21t'io:1 c>f1',he afvzjreszxid IZ1&1'L.<3'I:i'§'§'J;':

shows the SOCi€I'j;" emeresd mm this zictquiring the iand fer the pL1rp0sf:hf'-.A{'e§*If§§i1'1§"';_'eV§i<:£é:nf1¢;1VV layeut for its I"£}(:'*:]'1}j€'.1'S. 'I'hey 2m:1c>v.1'1'{s received from the 'th€:- semi"

a:::C0'unt, the C1OI1SiC1€I'8'.'{.iQI1 éi;;{;fee::€1.éi11{;.,0{,;a}e has fa be paid frcam the said ac€E1'c;;;:"11'.§5 the r€:as()11 why 2:11} the payn'1e'1"1i.§;:"1.1_;"1c§e}f"ihe iT1€'1d€ by way of cheques 2111 0.15 _bt:r::§r1 rjuqlfy e1'1cash€d. If they have to spe1'1ci r11(3;{1€:y"~fa<j"'g3 '__I.§3.a:__t:0jﬁ'vc?'1'$4_i_Q:"; by p()01.i.r1g the :*r10:1ey from the I1'1€iI}b2_TE; i:1*1ff}i"'h:;§.\'f'§ I'I?1;iC}~€: ihe said expeiidimre. There are 300 1:1e::i1'beé*sA in;_i.};é.'-- séajétyi Hzirdly i,h.'?:'t ba1a1:'2<:e 2111101111: payelbig "a¢*.:21:5 '§~?e_V;V§.E ;2;3,;i.1f2_5f Th.::2a:zg11 pa,$sb<30kS 0%' 31.6. v21:'i{>'us &_ b2m_§{':'«aC:c;{juzgis a'r9'<'i~:1c:2E..produced befors {he Court. ever": if them wazs, :":<*:_ 21:.1;1<.1L:'z--:?;, in i:h<;*. s:;z1:'z:§i z:{::::0:,.:1T1'é, in é;h::% §2::::€..s-2 <35 "$21.3 c21;sse: 'iii7§'c3;§: 'a,s2[&;,:::.1.L€.géai' ;:j'1a.':<:t% 33:5; di.f'£TerE::":{:*€u S:3<%ie*{.§.»-" <?<}z:Ed lrzazw .t'ai:~:;<:{§ i4E":€?: ._:<:{;L:§-%i~;t.iEi.€i =§.2_'ms.:Ea f:*<;m M; ms%::n':7t3ez'S 2;::n:.'; paiéé €E'}€;'f ba§a.:.";.«::€ S2336'? '._{3€}I£"§.%:§§.{§€%T{"Z§;{'§t:}§'§§ s<3i.;2a:::.§._.§ {i2.:':,§.a :"€7gg'i.s;§::'z:'§§<}:': <".%1a:.'§g§=.$ €:.::":{§ ztmziii E":a*s:&% ..ﬂ%.2i§éc';=.": éhe saée {Ewe}; when EI"i.€£'1'ib€fS haw paici s::::"@s:.2m§,i;2§ § W__:a:, p<>r1'.i.<}n 9f the sale. <tor1s'ic1<:r"até<m (f€Z'Téii1'"11§;" 3;.}§E',:g w01.1_1c§ héu>%:€.._p;1id £136 'ba1a1'1<:t{:*. sale C§UDSid€fI'EiU(}iE also. '€V}1€'1'1 p():?S%?S8'§C)_Ii' 617 fj I_'1e ' §and is hzmded on-*er._ t:h(;*. (.1116 d€§_"'dA$"{}§' 1.Ej<;é _V1.;1§f2<?E's§ 21r€f2{1:'s£) ' handeci ovcsr, in tacit, with the i.1.11.e11fir_}z:'of (:re£ii'.i_:1g ,:1..:1i»:3 rigé1'g¢ 21$ 31 s<~:{:u1'it'y for the at:1'1<)m'1ts r»:f{?'e§\=*e%d i.1:1__d.<:;'tz" $1116 Vvé-={;2,,V?41'*'é3t*,{1f1v31':'i, Ci' salsa them was a'z:»sc>}L1£cj:1y no _f§)r to raise ihe baiance sa.I<: yhe-jr par: of the coni,m.c1'. as 5:";-?::é;'s=:_;1.c:e3<:';'V.f'1?()ﬁ§::"{$r1 the: dam: of I;;h_e aagreeiwrqi; :%li3.§C1 \%..?i;1éf;A\, have kepé, up their words. perfarm 1[he31'.1." part. of the ret1I1a1i1'ﬁj;'1g._ the {f(}1"iU"c'1Ci., "Fhe;'efb'1"e. ihe finding };C;,C?Q%'£f1£3{j that t:h€* ma'£;:er§aI on record do c:};j3.:?::'r§};f esta':i;1;i 31%: the ':'e21d§:2<:*§ss 2,-xzzci wiliirzgnegss 0:': ms: part. 0%' ﬁzz: §;?a1i"':3:A$,i£'§' 'i.«=:_:§_ ;3e:"f"c>:'11: i'11.e.i.r part 0? $1216 {7a11t:*2»':«::é b2iS€C§ on §¥g7§1'.: cﬁévvistﬁizsggit:3 "21t:é'{i ck} ymi. 3L1§"£E%z" {mm ;m}.,-"' Zagai i:1§3ir§?;'1i:.3? so 215:: {<3 (';"E%,ﬁ f{>vi"z::':j§;? §1'1E<:%'rfc1"<:%:'§<;"%c:. j?;9;§.':3t Em §§§§:-= '§'§'§a'-T: {::;;s::";.':':.":'2é.%;{.m :3? %;?:<% 2?p;2;}z5EE2~.::1.:, is, in i.§:;t=; "'.V'&'4"i_§~;,§;i"§:'.€"i'.'.'.".i1E'.E"E§.'Z <5? .s:~;a:§é: 3'10 §}€§'§{}{§ {sf §§.§1':i:.e-11.2w: is; p:'{3:-;c:*'E'::a€dy % $1 8 perf1m'mcm.ce i§;_fe:3]'ii5:é3€.i."-.

38. The plea 01' iimitatéon is a mixcéd qu <és{idf1 r;{if "E'h.e qui-:s:;.i0r: as is whether" 25:. :s3'L11't fog: s'p§:(:if§c ';3v¢;4i'c3ri~11a:1{:eM t>f1 V cotzliraci veil} be barred by iizT:iﬁ1"i'i;)'n dz.__11Cs1gvwQ{i1d "1"10'f oniy"

depend upen H18 I.1aﬁ';11r_e. of Va:;Z5/.:_*c':v£:n1erzi.:. "§9.L,1_{ aﬂso on the cenducf; (}f1h<:: panties ziacifaiscé ~hrn.7véijhey uI1dt":rst.00d the terms and COE1diUOi}S 9'1" E1/18 '?agrC.€§'rV1"1§9.11t--;A..V H' ' .34. *m«1e*"1;;x.a{"<;;n {ff§;r:i'-_1){"5i.1"ii'.- is \X;*'C'1}'éet£1€d. The Apex Court in me c.c,>;:<:._e; " :91" DHARA AND OTHERS vs MoNMATriA.. _ 1sIAf1 'H._' (DEAD) rmaovan LRS AND 1-__ ;(2aO'6;«5___$cc 340} held as Lmdei": ~ .... ,.A piea Qf E.€rz'z:'.i»czi'3:'0:r: is 5:; mfuced {am and jbxrz. 'I'f2e <,gLzes£:€<>r2 as :30 ::,:§":é:IT}?§§% as sm'§'_f3:}z' specgﬁc. ;;¢2:jj%;r:?1::a.:::?{2 <3? cz}:1§:m{:*§:

in??? be Ejarred by Zérm"f'af:€.(>:1 or 5:35 w<>z.:£ci 220:'; {)?"i§§; ~._(i6;)9r2{E :,:;::>n £:'}':g> z':az:'z:ra> {;j"" Em; €:a§';§'°é3ems3?z§ Ems. {gigs an 5.33.9 e:%<m:,".§:,:<':2i: Qj" {rim parzzes {md sziszi 5.53 is Emu; f:%:-2;; z,zr2.{fersEoc;s:E {the zzerms ar':£E ccm;dz'E.z':3:'s.:<; Q?' 512%

-Ln L)J agreer'nenI.. II. {S rzai. in ciispute i.h,af:' {he specg'f°ic:: ;:r€1jf"orrnar1.ce Cjf c<>n.z'.rc:c?z'. wouid be g.§;'i>err';fr,5{E:"' by Ar{:i.(:ie 354 Qf the L{'IT1iI.CiIIiGI'ZWACE, I_§§6£3_.: '-

d.e{:erI'nim'ng the appEicabi£if:y: Qf S€;?COI'1€l pcu'l:' Qf f:h.e;> said pr0L2»1'AS;i()1:i--._T i: c1.,Aa.r'i ,"LA:?iH firsiily see as {,0 wh.e£;h.é%'_ "arjy zi.r'm;'é 'u7a_S}'E'3:"

peyformance of the a';r,;z:"ee1'ric}':=1'r:'V: 'c;\.3"_saié' anﬁi i1. ;.L:cL.<; so fixed. wI1e{'fz.c3r£:'h_.e sL'zVii " zlzvfig Ijegéizdvv l:I1s«3 pr(3S«:?ri.bed period £'..>d,€I'2si.(>I'1 Of Igimefor peIj'9rmanC(2-- ;;E9adéd"czr1d{.e$;I.abIished. When, f1.c;2't,iS né, I2'.m.e j'i>¢:éc:.?f:'fL<2.r.§érjf'Iorr*rza.nCe Qf CC)I1lII'C{'C3"lV, Ex{eVt1c:§r211zTz'Ie ihca date on [L!ﬁ'f{_.'I'vl I'I}'*:§-: ';)Z'£.:g__1,i}'i}'i':;§I :'i{;I':i@V_(:}}' refusal on the part zihg»? i;c3fJ€.{f%3#I7': the ci4:>n{':rar:'z" and in that".

ezgeni Eiilé :3z,f,i.:" to be-,*fiIed u..~iI;hz'.7"z. a period Qf _Ii:1:ct_ré;j3j_}ir7'z. "

'§.'he A;,3é:=;=..__ {3:c)u:":1;' in the (:221s3e GE' GUNWANTBHAI 'sf:-'.1=1AH AND OTHERS vs ANTFGN ELIS FAREL ';1zvz§ §Tz?iEgsVA'.T;_z<:;ia96; 3 sec 534} had as zmde:':--

iiii J: z.:.:as-,: ;r:}:;}'2zT:Z§/g ?'E{}i§£.'€{§ £.?1;.{;5, §.§E£% s;2.:.z'i: zazaié §';0::e?E":'E£%::§ 53;; Ar:,i:_:Ee :34 (,3? 51%'; E;.§.m§§'{":E.€(}:': £465.. }.§%€>7'8' Tf"ze:':., 52326 géziasgzzzfzjzg s?':.=:;a,z§{£ }2.cz:2a> %;ee:2. f:'.rs':.é %é'%_,//' S4 z,::he£'I1£3r any time u%Czs_j'iXed_]"or perjf0rr?1ar1:.:r€ in. agreeineriilfor sale, and ii was soﬁxed; Io h_(_}.I'iii"i;'féc7;_2f{:.._i ' a suit': _fii(3(l beyond three years Qf' t:I1eH<__7Iﬁi{:_r; {,:;jasL' barred. by Iimz'1'.a£'I'.0rz uniess an:g"'c~a.S&e was pieadeci and esi'ablisI1.<2d. »I3uijin.L: £'c:;_ée.

no I'imz3_for }:;e31jfE";rrnance Vz»::.r_14s_f'ixér:Z_, "1';F--"w" §~(;:Vzr;E 1.0'? find the date on uxhich z'.}'z;2*--.L.f."§;€{:'cbz'r1I.i[:vf'iugzzii'V:1<§'.f:'iéf§: fﬁ{i:'S the gverjfcsrmarxce ugas rqf'u_séi;iv..aia::1. or2j%r:<:fi;fzg_ iI1az. daze, to see z12l1eI"}1ef:f.i1e'éuig:v1L!a5_jﬂE:d._ wiI';hir1 ihree years; thereqf. We h.«;T-u.;_e . '{;j;f'1.(-3 _',4:1osi.{'ic;r1 in the ";T;?c:;_fL:ci:i'*acLxfVc§j Gupia :2.

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Tfze "S'L1}3E'f:3Vi;1£é§" Case of ANTONYSAMI vs ARULANAiVQ;4r.a 15I;t,i;.A_I' BY mas AND ANOTHER [2001 (9)h<.§1d-';1$___g;;:der : ~ A j2'x0:z::'on Qi' perz'.«:)<:1?s Qf' lz'mz'I:'c:z:'2'on are _A£3E;z:.i%7z*;:§__ 54:23. is secirirze e;'~c€:'er':z c:r1r;i§"r~{zrg; (ma? rmzgg 5::

{:i;jv'§G;s..§"é$£z.Ei in. Ezardsfzipx Sui' 82. c»:>:'zs£r'z.:.irtg Sam}:

'3;f:§%;:isi(3r2s ecgE..a2'.z'.czb£e :;:ron,s§£iez'ai,z'Qns are an! Qf gifﬂifé' A VT «.. {z:%:.::§, Em? 33:13:, §§3""£:.?":'2§?'2{2ZE"§{f{£§ §",f"§€?€;iEE§E'E§; 5;?" z'}'2a> z.:>:.>'rg§.;<; 5.229 {mfg :s::§{Te §;;a.':'d.e.

,*}:z?':§,§ gm E37e?;}i"s;%:?:E3e:"

Cfiliffy on Coniraci. Vol. .1. 2f3"""A. .'EC?r.ﬁ/1 paragraphs 69495 poz'nf's our i:}_w,.I. Q 1.er:--'r1"t::}:)2:.}§Z_z.:3 E'i7lpli(-ad If it is rlecessary in lhég bt.i3if_I£2S'$;_S18{'iS£3,"'ﬁ(}~.._ give ejfficacy {G the cont'racV(,.

I5. '1"h.e nexf. and the last"(;<§n!:'er'2:'io%'z._i_i'%£1:.'z:hé°5uiI. brough: by the (1p}::r3£Zar11 bai"}=é:d I);;"Iin1.iI.r1fior1 is whoily deL=oi.d Qf.SS"L£I'2SI'€If'§;v;'€. u E?ff1'd§é?° ._Ar{.. 113 Q/' the L1'mi.{:ai.iQn AC1'. V1V_9V53,V :Zirr'i'i~1:c'zi.£r?:;i2i... prescriljed for a Sui; .;f?£2{' 's{)eé?t_'f:i.c_, }9Tr3?j[i<2r%?*2}:zg*-zcé CL p<3riod of threca __1[,,.,o«:--;-r'r.*".<:_9 7: ;2I';'.fch._}1;f:3 f:<.o:{2Vi:'f1e. date when the C(J;Vl'£S'é'V " czciitin cz§€CrL:.¢S.."""" "I11 {he facts and cii:c.umsi,aI'ica¥S-»,qji'".,f:'?ie_ Ease; the r'espond.eni'::».: were _r€qué:"ed ii') '"i 7§upé'*--. ti C()T"£L'--(3_ija.r1.C(3 €3.'{'E3CI.£{€d _ §r31;'3'zeci'i€;¥§>VZg; .z.V:;;'3<):'i~. t,?1 é; C0nfez*raZ Q/' acczipancg réghfs 3?§)'r?._f}1si__Cz%)o:i"?L'é.:3:1...::m.d {he _p<3rmz's.si,{m grz:zz'z§.e5E by zihe _V :'"543vzA;::%:1a--41§;>'"5;z::£.I2c2r:.§.ies EU mm {X} {TQIHEBFE f'?"t€,' suii, land f;'E:+§".:V»"}?:""~E§fV§§QQé3-- Si€I€. As aireadgg s~;§;<::£s2d., 5.525 §}E;'*I"!?"i§SS§O¥E V {(2 {:{}2*:z%§r:'r?. E:'Z*2.z:> d.i.:?;;;i,§.ie{E Zand :'z'":£,'(2 viiiage s;i:ie §'3€2.UfZ'E§} .?:;é:;=:r'2 ¢§3i5z:'méd an Az.:g;u:s::. 26? E 9:38 §z&s;<;'g;"7a'r as; 5:

. , g/;{z?°€ :23? zf.ha>, E,52:"fs(2' <.:c£:'?'z@asz.:r::%g,; .3 .{}{'}{} $€gz.:.:;2*g g5::"'€§.:§ if} .E 'Um .§f:3E§§% as»: §"é'?§{i?"{§S 5526 re:n(zi:'2€.zzg; p{}?'i.§G?2., :2'. cazgizi nos' £323 Saiati E31525. me 'P59, respond.eni.5~;' suz'.iﬁ'Ied an Sepiemljer 6, btmed by lirm'f:af'i.on. "

This C<>L.1riiz11.11:3 case: of HZM 3 H.C.NARAYANA REDDY [LLR 2001 :3af2?a] 1:'¢::1': .g;}:'c'tg_1~}'}. I 9. No doubt in I.F'1e4_ pf1rﬁ;;rg"'?'I1e ddfisej _fI:)r pei_']2)rmance" O{?C?{i?'iT'Ti;C}""~.I;Zv:i..'U16j§?'S'f,.f(§l.é;'él,I%fi<? riéfi merely rejferable iQ_.f,i1e "c{zi9r§{daf"da:,e" bu€:_alsL5 to any "'c)ti!"te'31' date" r*éfCraE2_le ;_i';a Ct:riVéi)<:?;f1£; zihai may f1apper'r,ir1mfgI:1¢.re LtlifﬁvC€'fTI'C:Iifl{I:§j. V' _ [)t3!.IEI'Vi'£'_§' aI._':}1e éiime Qf(f;'I'1(,(-.'I"if1g info !:'}ié. "Agréemé'h :f «mus 1. CO!'i{'€i?'£pi(1§.63 (1 future

1.i.{:}i ~r_71Li.§;f; certain {.0 happen. In other {Egg 3:20.22: {O 'ffix' E13153 dazje Qf ;1é;=Ai'ij":>r9i'2<?g;r2.z:<5" "Agreezr2er'2.£:' Qf saie" z.:2i1':?"zoz.:i' V .P<i_;>)v,*i;«g_:r"5§":§'{:£: z.';.--"f. ca "caiendar dazigé'. {E26 agre2c»32'ne:'zi: magi . * ?E€§f,'uF"{3 anci €E.es<7ripz'.€cm. sg~}""j"Tz4:.:.:.m:% a2z2s3,%2.z; u:§__?;€{:??:. éz;::{:<):'{§:'z1§; 5.5:: 5.328 kn<;u:Eed§e> Q? z.§?;s3 _par:.ée>s; <2? ;'gC?§§:?2:72<2:'2 Smewéegzigsg' is "::2:%:*§:'{:i;: E0 §t.{,:ppa2z'2 5;" {E28 '»,"£§z>e:2£' s;§'€z€s5<'2 5;': 553.9 {£§§f'€é'§"£3s'?§'2 ::'§{Z'{f€}§'{.§§.?'Z§§ :0 2232.6 AA §»c:'2{3i.:sis3££§;e2 03" ;;>azr£':fs35?_. as" a»:7<:7<3:"éi:':1§ :10 'C<>2°'7"zm«:)i":

Krzzjzpiedge' is 53;" age? 5: r':.ai'::.r°s;%, :15'; "Egf:2y" <2?" **§"vfz::y §i'::// not happezn. Tfzen it ca.rm.0£:' be said the ;)a:':.f€é$- ..

conZemplai:'ed ca "'cia{.e" z.::i:I1 rz-,gf'<;>ren.ce (':0 V eu(221t," from Lvhiciz em'-er1i:' {he fgeﬁfbnwiangre.?2§§b(}f7?%§§»: ._ due [As l2'rm'£ai.1'on being a I2z4z.Zé;?'J(§;jA:Téc¥iu":--ali::y .AL ;é'E'1:;:?7; V has the (,j[f'ect' Qf barring a I{c>rfie3c1;i,:"_A}_' Tifriv iiiie. fiiixici {he parmas, 'jfbcing I:I1ef£c;.f;'{3" fér-_;E}erf2}r,=rfici::5!§¢»<?.V_Qf Cc>nz':'aci. Mere nwnl;iorii:1Q'»:}fA'rang ;i§:.:é%1{' uﬁgicrfl was n.e1:(2r c(;r1I;e:2':Qpiai.ed"" "i':a;3;:§er1"

cannot; }'2a.ve the date" for ;3ez§f"orn1ance,_" 'V T119 S1.1p,i'£'?§j1C>_ C<§§ur£_j in. _c;a'sé.:« of AHMADSAHAB ABDULjv"'MULx,33; (2j'i§a9..EiA1§} BY "PR'OPOSED LRS vs BIBIJAN AND OT.'HERSV;'2O09~.[5}. 3:462] held as under : --

"9. A:':r_:a%'r§z;3g "i}:>;_§;c§.:>c:n<re3ci f,a:..z.2 Le:<iC:m by P1 _ F€a%21a?i"c'=:?fia~ A3:'.g;a'?'.. 5?? fjdn. 2065, the: word "c§aze"' ' ¥.:2'";e_f:'z;?;: Q3 j'E§i§a>.z::_.9«;'~ "'§}a{;€-3.» [As :2 :':::>m'fz,¥ W18 pgzirzi. Q?' {Ema {ii ,,_2.z.:§f'f:;'s.;'§1 51 z'r'a;'2sa<%z:'i5>:'2. £32' e£,3{%s"'z€ :,:::§<:e:~; pfagteg . ;f:1::':?ﬁs? ggizsem 9:" ;;_;7€<?{jE€::£.: z.:'.mg-3 in ${}r:'z@ mzzggz {:;=;::'a>s':'€;§:"ag%{£. <::':.€E'§E:x:a'%:f§: in :1: a'.g>{%s:2Z €.§'2{z:'. gsgzré 53:5"

{fag deszci 0:" wriz:i22g a:§*::'.{:§'1 {2,x:;3resse5; Ehe (jag; Qf the momih. and year in L.vI'1.z'c?h ii u,~a3_I.?.1_¥;;dVé," _ £2}.-31.. COI"HiTU"L. 304: '1'o1n}.in}. In I3c,jh9;erz£i[

f)(}i£gh(3I"{fy u.'l'rer1z.or1 L0c'0moz'.i12e. _(3'i.€:;; '{f\fd"

Law cu'. p. 515) it is ifT'?z.e'1:pri_f11a,r§,1 sfgr1§]'ica1;1'.on. of file 1,i.2ord"c!ai-'£3, . is r1.0I';_I.i'r21r3«. ff':-, * the abslracri. x'1()r'ii._r1ixrz_icaﬁcerz ca£:s<)lTz:.£.e;=iVg;;V"bul;' as i.z"s den'1_:aI';z'0n pIa.f':'&y'ind.i.caI:é£:3,_ 'am gjzizaerz OI' s;3e<:.§ﬁ'eci"' z'::.f_me fhwsozﬁe wag; ascVé'rI.di:1ed and 'fixed; £ ?1isyi.<;" ._I_'..7'}':'L»',":' 3é'i':{é_e>.VVVi.i1.Vwhich the w0rd,z',s cor7"m'--:e:xr1 zxssed. '1./1'/I*aef1'; gzfpe speak Qf tlhe Cék*;1g§'Q_[' Er, (baa dci r':r2tf1near1 the {fine ;tL::'{r:,>n'E-5":'.g::r§:'-.{g:::I?i;:.c;ligg "5-§<ectz.1.i'ed bm the iirne (§j7._{"118«1.gx¢c';.;i:iar1Z; o5.__VgVi_u.§21'2 or 5.;z':a:ied in the _CZé'et_:i i.Ij'S€3{Z"' ' V.V_"iV/V-'hcrVé"---.gj'(iE§e(1. bears no date, or an ":z71;)'c;ss:V?)Ié'--dci£3é§ and in 21126 deed ?'€.ff(;"?'"(-3F'IC€3 is maéff-c~ .{ C_} 5319 "da,f's3'1 f!1::zz:' w-arc}, musf. be c"a.;2si"r::ed "deiiuery bug: if {he cieeci bears ca 'v.<§s3::S_;i53£e daze. {"3152 wore', "<:§.a§:'s-3", {)<:cz1r:*'z'ng in ' [2'f_f2e:3' aleaci, meagzzns zihe dazzgg 53;" 81.9 ci.c:z.e:é. amt? moi; 53;' Elise d{%Zfi}&??'§; (fiipfx 32:33; Ciﬁrzg"; S£"g;E£:s~'; 3,: 'ii-'<:1i"1fEEe {E825} 4 B {.7 §}{3&.;}.

"'§T}cm;%". ?.§%€3z.z.:;z§':. S<'s§'?Ee?§"§§'E2%;%:§§ :.zs,;g:,><§ {:3 531%? S}'2{)E"§.é??'I€9£§_f1€}Ff?'£ Q5" '(fag Qf5.?1<2 <:Ea,:'"e:>l is §'"20{. {Es (38 syrlonym: but mear2.:'~3 {fie §")€i!'IIi{?{iIC1T i.iV1'}1_¢§'r> ri'%.'=. 1:.L2hicI'i an 1'.r'istrumer'2I, is given. exeC.'«f5\f.c3(1,._€)r. 1-. -.-1* 2 cis:>ii.ve:>r'e(1 if--Iowarci case {:95 [SR 124 :7)" ;.:Ar7i'rf.z'I' u, I3;-em» (92 ER 22:3) 1i>egu:i:j:es}:* ' Arman, {Jami {.1841} 9 l)A't)«11_..>lb"f_§.2§S' 35}.

rs 'The word '$51149 _ is '~:v1._Q.{ffi more ctarnrnezmly d&:s¢ripiiLéé 'Q1.' :5: £z'":;_y Ii1afi"'Qj"" any smaller diLJI;:§i.€)ﬁ' tgf V':'»iV"1':;'TIa'.;:'x" _Sl:ormonI:h. Darliiiig, LO,.VvSiI7ij:>rSo{z¢p. (137 SCLR :31;5};}'g_f'~ ' 'V ' " megm.sj r"1a;,;. 3:) that where a 'c:5§{:is2_2- [fVf'£}{v/.':'I'(JiI"t53j'.%';'fV';£V}V1*Vi:'er?1p{)FCtJ'gj ms1.zr0;n::7<2 * f}f"iTi:f:}'l{;>}; '.35 days cg/'f:er date of A L ¢c:h=r71:71':e>z1é*<-Sr";19%:iniii runs 'jbr {he full 15 days £g;"¥§¥r 51.53;; Br": wi'u'ch H: wczs :0 c:om.mr3nCe I _[Caré',ii:r»:§r.E2..£«'1), Ma(?C£}rma€¥<f 5.3.9633} 2 ;'-"-':LL ER »sf:h»~.:CA;;.

"§~?"'2'2<:e{£ in {:ssa>r':.<re m:>cz:'2.:=-:: Em.z>§ngj"E:"zaE 0r.~a'r;}:%%:§.Z2ZEi3e€1 _j'E:)r'm. 0:" ei'§'2€£.3"C{{7Eﬁ?° moi szzbjzaaéz ii} $5'? 5s::'2gg? «:'>2ﬁ ;"'E1.is:E E,£€E.§i€_}?'2, (1! II. The ine:>1'I,a})ie co'.*'1{?ZL1.si0r1 is I.h.a.If. the c>:s:preession "'::iaI':'e> 'ffxed. for f.E"ze perjjE3rrna:'1:?e" is Q. crystallised no£z'cm. This is <:?£ear_j'mm i:'}2.¢:>\_;"}:z:>1;' the second. part. 'ﬁmefronl which period. f)e>g.iﬁ;;» run" r(,'jj'"ers 1.0 CI case where no such.

To pm", i! ciif/"{3rer1i:l_L;, when cicgzgj is _]'L3c¢;'=d"i":';. mar. there is ca cIc{j"im'.i,e far':

pr:m.icuZa.r act. Even. in 1:h.¢> se=c@ :7=§I. 1.?'1£{;~;1.'r'z2ss on. "amen the pZcu'nI;g'[/' I'zLi$"n.oIice 1-hat. .p¢'>}_;,ffc3rI9r_iC1r¢2,c:e": is r(;jfu.sed". Here again ucz d<ﬁffIf1iié'..p()if§.f' Qf time. 1.ui'1.er'2. the ;).{c'iz'::2_1_';;'[/" .{,1'i€>-._:f<;fi1$cI;f; IfiV I'.hr:zf. sense both Ihe pC;I'"fiS_--"'f(--3'j}g;;:'» So.

there is no r:g.:,zesii():r=:"<gfl/If i;1cii;1g._ﬂ§4:5an i§ri'1:}§rTz£.i()r1~ from ()_I.I'1r3r cf 1%; .:_;r:L5f I.v'r;1.I1c?e,sf'j' " - ___ .

VV ' .12. . '3»/'}'1£v;"f»'I'f'E(_5l"V""-ihéi d.a.i,e wczsj'1'xe3€i or not the plaifiiigfﬂ" Izacl' £'_10'E.'€Cé ffﬁéii. pergformancte is F(-,ff'lI,S€3Cf. and ; 'time. d::1.z:'e:». ._I}'1ereQ}" are to be esI"abi:'sf'z<§ci wz'z.f2. a'rqfLz>re>":'z_ce to fﬁdiériais and z:?::id.e:m:?e-3 to be l"}?'OE,»£g}1Z.

c)';iz_%'£;>{?1a:':g§Z:, ~.7§"?Tz<'5 <axpres$€0:'z "::}az'.<;>"" usecé in A:*'{.:'c§<--,:' 5:34 . _«<3}Effégg.§c§%jé(£.z.zE.<3 223 £329 A<r£" a:§e;jj'z',r"zé:.eZg; is; sug;gs35~;z:iz:eé <;_;""

aV_v;;_l:;'e3c.'}g;'_f'é¢=%e:i d.CiIl'£3 in {he {3'0:Z£2F'E:'Ii€{?", Vie? ar%3z.:x;>r E526 ?@,*g?%::'¢.»§zc?:;»% :zg:{:<3z'(£.2'3'1g£;g. '§"}'2e% §'?'2{T1£Ef'é??" 53535153 z/"$03.2? Ex? A ;}Za§r:%§2' §}e;§%.>r:3? €',?'":«:»2 E.L?z':..:i:~;;:'.{3;z .E'§a?:2{?§'2. §§'?:i;>r {sfézifizfingg £2529 " z'.sr;<§:.:e on zm'3r"€§'s,"

(':2

35. The law on the poinl. is f"¢-1irE3; well V' s;p€<'.iJ"iC p€i'f(J1'}11a1'1(".'.€ of C(}}'}iI"c1(.'.i. xvQ1,rici»..b¢ 54 of 1,116 Li11'1it21Li<m Act, 1963. I5{:>r (:0m,1"act Ilhree yetars periocl i121'§_1rf;:~::*_§:ta })":'es{::'1'ib§%(€ :j?3ii:.'I7i!Egg L' But. ilnis t-}1:"c'?.e y§3g1i'S p€I"i«:)d 1121$_v:1:i;.V i)€.V1§E{)L ﬁif.t?£f1_€11 mode in the 13.31. coiumn, which; {'1'1.'s1 p§L1't' §§}(i§{2'd§.€S Ehalw in case 2111}; dam pex'f"<>1"z112-m.£:ct of <:()11l:'a.(:'i'., in 1,I'}.;1't' §'§{'e:'r11'\ I ctouinﬁeci. {mm Lhai. c§a:1l.<:*.. }3v.t x7»§'}"1"<:ﬁ««.ij.1:1'@-YE; i.S'-r_.j;.--r.)_ d2';'1.é fi':-J:-:1... ' éhe secnmd part. will be §;§.}31_)1i(?.2'3:%f}1("T._-_ \vhiC'§}3.'.':a3 stgb': jé;:3.L1::. is éhai. this p€1*§oc1 sf E}:1'r'ee }.;'ea1:=3 would c01"1'1=n'1en(?61:0 '.f":.:1'.1';.-3x'.i*i".3.<21§ f"l(}?;.iC€ of §3€E'fGE'II'1E1§}{".€' is 1"€:I'L,1sed, The fighiid <7€)§17.i}:};1.1. VSh£'}'WE§ 1h21'L \-'€}';€i§.°€;'.¥.?€;',I' 9;, i'l§§1"£€? is; fixed far the ' E$§')(fE'{Z"§f':Cf gje;vi§'c">:;tj1212m<7e {he firssé _pzm: {>2 ii: vv<>u.§{1 ap{3i'y and in L":<3.1.§*:.§;:g*& f i1"é.e: ::s£:{::>:";{i ;:JarE., W 'sik: <:i€:i,€%:"§1'1i:1i:1g3; the E1;}13i~i.c;1'§?;_':'iié:3;'«-if Em fi.1"':a:;'L €31' Elm? s§€<?£):'1£§ ;:.>a.:':, {)f§.:i'1('".' $3235} g}IT<:sv§.5§.<}:':.. ' ";,?f1Q {i?<::1,1;';<-:. viii? '§ia':f~:a; s--;&?:;? 213:; {<3 1.*«;*hr:%'i_h.€1." ;:2'}}.s' é§.z";'":<: i'i:>:€::% i'<.:»3;' ' gfsé§§%"::*:'1':z1::<:><:2 9%" E1229 ;2g..§:*:><%::z<::"s.E, <3? szziaé :~:z:'1d if ii, :30 §:'§X§rE4'{§K' a ...f%s}%3i'*%;.E1é?:' E7E1é:: 5933.235 Wélféi féliﬁci '%:s::}-'<is:":{%. "i'.hé:*. §}I."€'I'.S{?:'§3€':i§ §3<:ri<*;d Liiliéiéssss zmy case of e'xL€11si.0;'1 of ¥.:i:mc:*. for §:>erfG:*1m1:'1{?<-3 %iﬂ§1 esziablisshed. When. h<>w€ve2'. no time is fixed for Cc)nt::rac'£., the court may d<'_'.'{,E'..'{"I1"i.'i'I]:ifWt?}'f;" i:1':AeV p121§z1i'.iff lrad §1{)i,iC'.€¥ of I"efzz.sa1 Q11 (of €1.£%it%11'k,{i;éi';~E:A§»:V{:73 p(--:ri'0rm €116 (:0r1L;'21ct. and in {:0 bféf fiied w:i(.Ir1in a perioci <34} fiihreej princrziple urriderlying ihis anicle fixed under the first paﬂ, of {tc}Iz:';:§z1,__3, i'0r'thwit'.11 as the daie is CC'IT{£1i«§1;"vbi35f_ﬁ\2€h€ET{i ._«t11o_su-.£':§'1f'time is lixed and where the p21z'1y agz_1i;}.stI"wh{ji.:';_ 1,he._4Iir1§1£2it;3Z.{.)Vn"_1711115 1101 in 21 p<:asi.t.:i()r.1 1.0 I~m(:rw of 1.106;: --L)<jci'L71':f:*f;>_rIc:rs C0:1i.i.11gez§c};' cc)I1t4en1p1a£.ed by the C(}11{r21(:1.f!.j_r%ie 1:é£3g;i$3':-;'*iQ":?.g1E2' Joniy '\}Jh(;'.I1 he has noiicze of the :"e§'L.1ésa-1.. <31.' E.1?£s.§3{:§f%i}I"ri':231'1't:e, Tide €sxpfe:5s3i()I1 "c§aE:t3"' uéseéi in 'V V' ;1rE.x%:§£< €}1':l.I'1€.'.' SH{? 1"I'(?'1L;}'L'1}€f to the Ari: ds:.'fi:'1it'e1y is s11gg£3st.§;x4-'6 cf fa if-3§~'§€'E{;if'i€'{3._ {"2:5g'z;£:j i.§'-1. §:E".':<3 {*.ak*.n<:ie;~1:'. ""§T)2,:E.€ §i.xe<:i 5:33" pe:"f91'::':a:"1c",€"

{1'<-->;3:s*--.:1C=: E1".': «;';'.f«.§..ZV"§:_1=2§ pf€(.?iS§<-it dzziﬁ by e::a§<%:':<§z1:' z3;§<>:2e2, 'sfmi. {he S€z'Z1'1f;"

is; {iE%;::;x':;:7;jf€=.iv-:'f1s;§*£€ <é:'1<}:=;g;;"E'.§ 'ta §§'1{"§_¥.2£§€E {§£%'?'{% axsiiizéh. <;:2;m ':36:

' V"'?};f:¥{§TtEf'FE€i§v§§i%{I§ R-"§'¥;'.?§"i 3":-';.§€t::°&§:<t:<? 20 2.1:': ::%a?€:'1t {"€3I."E,2,1.i';"i. to %":.2;g§>;";a3:':. 'E'h€ "--"_§;?T:§zié§_¥3 "ﬁr:-':3 ::Ea:i.é: fixeai SE '° §.1':€ pe:°£"<>'i"'3"2ia§"::;7€" mass? 'ix: Hi}: z_";§1i§,,r-' an (:4 idemifiablsz daiear but also a date which the sholléd be the date whtén the Corliract shouid ex'p1'e.=3s-:-"ion "daie fixed" Lmder this e?L'i'"'»["1"¥;:}E:' the date exprezursssl},--" agreed to hy ii4seIf'. Of co'L'1rs<--:, wlueare the t.iz%1e--.:§i::1e1- {.1:1f:" ..;:.o;1.i:1fé1C{' i:»§'"éX{;ende<fiV eitihm' expressly in xr«2ri§i;i"1g or 1'hﬁé'r'1"-t.h£§E new date S1T1bst,'i1z.:'{.ed w0'L1Id be the date fixed fer the p€:.":f'c>r11"2.V.21':_}@?a,.. $16321 not canly the:

date which €.tf£i:£*£ 21 deﬁle which T.1'18 pa1't.ies 'the ce:mI:ra<*.t shouéd be 13erf()r:"1:£¢:jci,._ "rm "ph.1."a:~3e "The 51131.6 fixed for ;3e1'fo1'r1'1a11;1€%:{% " Vthe fi1"$'L claims is not I}1{ii'€I:\g I£'€%im(3'1>f23_;b§V€3=*§t;} E.I1é""*<§;1Ie1'1.da.r dam" bm a}si~:{> :9 E.1§'}}-7' '"0i;'.he:° dais: in U13._'€iE'L}€f1xZ§;i.Ef"z'ffjﬂﬁélbiﬁf to am ézve-Kziz, f;1a,'L: may ha.§_>pen in future £2-ﬂéfﬁ-i,.£?%;'1:2z§i1.E:?x-§\.:5§ is w%';€i§:{3;r {he Wi'}§'dS '":E22t:<3: §'iX€:ci"' $32. the f§§°.:~:é': §.}e12.°E"'--et>f Cf'..{.)}.LJ;{E"1:F1 3? $11633} i:}'1»:% date by <>21i<-mezizzz." 01* xarizeizhex" E736}! _§iZ:"€f3;'{T{}EI§§'§'§"€ifh€f1'1f§§§¥f3 €?'E}€}L3§§§"§ is £':1::§a.:d€: 2-'; s:§a_i.e 'ea-'h%<*;h {£137} 136 ' . ;£{€§§{f€i.§*§2:§§:{f*{'§ :r*;?'§%;:E'*: :'&E'?£;>r<=%:'::a:::: 30 21:': €3'£r"%';'I'.1l <:<:*:'::21§:'2 ix} h&g3§:>€:z:_§ éE:s;% ~ ..p;'mc3Zp1e appﬁzzabie 1.216. d{;<:":§'én ct sf zigff cerfzzm. esi quasi €ez"£'um E/' reddf pazfesi, it §"I1€f&1:T}S {7er't:aiI1i.[.y need ;<:z<_>i be aSCer£,ained at tixe firms; for if, in the fiuxiem of 'i'.1'n"1€. a day wiél ar1f'jf.3'§; i;:{§f};1(th will Inake ii: cc::"1)ai.1L i'.ha%'. is s'L1ffir:%€11[.. The A' Artiste 54 L9 1101.. ihezi, the acmal day sheulgiV :ﬁ--;§gCgagezgfiiyb E1S(i€f"{E£iI1f3d upon the face of 'thee A c:a§cu121i.1'on v~z}11'c§1 was to E112}:k§E ii eeA1:'[ai.x1 thereitl. "Dale ﬁxed" 111€e1IisL«m{fhL155 V.f:i"'tl'1V§3'1"'> fixeci expressly or 21 date that "{;~ag;1 bﬁ?"ﬁ:§(C:;i.:'\'i,;iV{i'i._'E'€f€},%€'V§i{EC {.() 21 {i1tL1.:'e (~:ve1.1£, whic:h is c.e1't'ain L04' fixed it means that "there is 21 c_i@{1_ni~{e dziﬁte _,I'i:§je:ci ~fQ&*~ c}<)iV11.g'V22; particular act.

36. E'v€11_ in 'i'1'q;*-a._é.t3::o;:s;j"-.p2u"§I' the stress is on "wllcim iihe.

p§21i;":¥.,'i.i'i'" has n<3i'.i:';<:> i':'.'b ;3;_ p'€}:';{(3m121.I1{:r:é is :"e§'L1s»:3d". E--{ere again Lher€:;rsv £ieJ"i§[:é.¥;AeV 'pbi:1': of é;.im.e, wherx Eihe pIa§1'1':'.if'f ;":<>1,i.c::<:s; the :':%.'{u'$'a.E. E9: %E"§a:.:_. 36:11:16 beséh §':%1«:e pa.1.':.s rsefaéi' {.0 :iz::*§i1:1i':'<;% s:§.2;1i.<3s;. Thfff if{j7.'fE';:._::":'E?E.§ -.1€.>. ngzaft"-'§:{7r:3i§. the": <:<:)1.1:.:"a:*,1 ::'1a.§;' be g,§aE.h$:":%d i}:{}:m {ti£1:ugzzsgiaztagrséfgé 2?::':{§ '§?ae:"r€f{§ 1202:. be 5xpz':":s§5:2. E2": z3s:ﬁi;E{.:i€ 5% <2? A<:%;.

" '-~'.':;§;§§€§'é. é;f*..3,_:? péTE"§€_E§'§Y:.2':E'1CE z*:::§"u:¢eses:E"' 'E§;r2":é?;.2:;:.;i§:>:1 s;§:21=:'£55 m.:1r:i:':g ':%";*<>:i;3.1.£::21t<:ig2?{.:a P'<;:' Ehe s::,<:3:t0;r::% gaayi: :33 2'-"az"'ii<tE<:3 54 :10 appiy. é (1!) :10': 011i}; 'mat. there sh0L1.E.€1 bi'? ;'e$'u.saE by the: £1e1'er1c§21zé{ that the p}ain§.ji.'f has knowiecégi-3 of Slitfh re£.'usa1--A,".Wt1eVf1'<--é§€::O'11d'. part. of the a.rt':IcIe dpp}i6S1 1in1.i1..21t.im_:_begins f(§:1§y" §?;_?§;J:1"1 ik_1 e_ §;:a_,1<: ' of '1*e'fuS21I. . . _

37. In this 't3a<:k.gr0::1)d V'v'hf§I{~'.- we }(3L%§i at t.}1e[,22Vg1"

= e1i"1et9i;t ,. " ii: *' speztificaily prescribed that HdH<2pos3tedV with the I3a11.ga§o'1'e }f)€.'»"J§1(*E;1.~(;)"131T3{1'.F_'I.4:.";'i:' Ly 21:§ﬂV"AEh§v: same wiﬁ be pazid by the vendor "Q {'i§"§}\u»;¢';?:I:"E1I.].:1_#L?'12:i.:'x.fﬂ ..KEiI'I1ElE.ElkE1 L.1[1df3'I"

Sec1:Eor1 6(1) <)3_'..1h¢ 2='\,'<7t.. . s,:§z1ia:i Cf1§1_i..%;SC 1;fi21s to be ur1derS't:0oc1 in the C.Q:":1._<::>;:1 Vt)i"7':.l':V-$3Vlagid_;it:q1,1.isii,icm §}I"OC€€diI1gS. S€3(?'EiOE1 6(1)

1.'ef<2rs to 1[1";Vr: final "r1c>§t:ii'Ai'c;a3;§i"c:n, 'E'§1€-3 said {E13311 1i1()§ifiC'.£i'U()I} will b€ p'L.1}.)1i:_+1.1.<*§i in if;-:5' {>1TE€:ia1 gax<:%1',1e. Q1106 ii, is ptlbiiséczect the date? 'i.?3<3"j":1'1oh LtE"1 and {he 3-'€.ar is =:e:"tai:1 and *£:h21i': is the &a'te '}3}§'s3E§«{:?i"r§vij:€IffC§' »fE§;:_ %;:.;?q:t:1e:":é.. of '¥;'h€ 'E32?:.§21;'§{':e séaie co:"zs3i(:§€~rai.};c:»:";. E'i'<}'.1¢é;4.i:'<::*'_ "E,'i'E"'«}';';: £3 {E19 iiairst wi£.E*:m which the '!:32:§a;':{7&: 522133 f 530:";s§2:?;g%1":2ii{:>:2. :.:'::de:" {.2157 21gr€m1':s=::'3i. 21$ N} ha? paiezi E325; mfg:

»p§2;1'§:';%:;if§'. 'iif§':a%.:'é E233? pa-'::"'£.§:.-:=sT.; stééd 3223:. <}§3"E. far" that :1';<><§£: £?i§1§ET€f€f:€§ " 1,3905': and dz-_%{:§{§€:{i {£3 geé, *£:h{~} Eané :?€}:";.v&1f1'€::t§ 3:') that: She sse::<::%t3?Qj,:"

{:7 Could {aka rile': sale deed frtmz the v€r1c§{)r. in the §7Iii€{C}'V¥'5E.;'Ev1'E1V(3T11. made it is speci.fiC2;11}.y* E{\'("?I"£'{'3d as ur1cI::%r:~ . . 'Time to enjbr'Ce> this agzf_e£3.rI1er1i :;'hVdI"l" fr."€:rriI'_t7 the d.aI.e> Q/' issue cgf c1erz'1a1'ld:;n(3I,i:c:e: AE>y'--,If»'f1fe. Spe'ciaZ_ Deputy Connmssioner, fiartgaiég-ré,"'.jbr pagrﬁéizir Qf c()n.ue9rsic)njE2es, plzrchcaéc'-r_§}tJ,_ali {3CVi[.,' 'U"tl':'.VSC£.I71é~.f'Hv '

38. T her<3f01*e, ex;3ress--1§;' 'i.ir1'1¢~i::;."<;s':";1ft3-sjce if1€%';1.g_.{r.€:é131ent was p§'€SCI'ib€d as the date <3'?1:55;mi?'<.)ffd§1I11émA¢%.;i(;1.ice by the Speciai Deputy Cozlxnlissiqner' "fb'1'-p;iy';:'sr:11t - c0nvers'ion fees. ThE?'1'€:Tf(51f€, _{.--1iJ@V'£s:;:id ':1:ii;:? 'i3 'defiI1i"Le:. Ad'n'1itfed1y. no final nc)i.ifica1..i0r1Lamdei"--vSé'Ci.1(:n;§"&3(.1) of the E,a1T1d Ac>qu:is1?1.i<m AC1 was 'uE'h<2;':;si€>*::¢,V€ l1<? S-aid €Xp2'f3SSiUI1 in ihe ag1*e€3:1;e2m losses; ':'ai,s.=-_ m:=;i';:§éi;i§i:=;e1:f:e:}<3. Htzm-'ever,, 4;:h<-3 pEi1."E§f3S ap;}x"<>21€}1ed {ha "£1.11?-}i1G}'A'i[§*:%'S.,V' §i.:1f'v.:?'{>:'1v€r°$iG2';. ef the Eazézi mad <1<>nv&>r3.i0:1 i'i--*'21S-E §,,U§}'2lf§«§€f{§.f}js}' .:?z;:*z <>:'::i€;-:3." {iaiicci 55. E.E~'}8§. if 2: {?{)I'12f€;*,.§"Si{)E"1 mzier was;

"'p;;1:sse£i é;.h%;? p'3at:.'£z:§éfE" W215; 220%. :'§:§<>:';'m-'r{i a':30u'£: fhe a:iz;:{ie,:° 32:35} 233:-39 " ::§é:':>év_§;:z}::'.: '£.~:":a §3~£3_:;_.-'" :.E.";.::% <>z:::'1%.?:'--% §'$§:>:': f.1.'%.:%..ﬂ%{::a iéééé :':*~%;:s:ss:>:"1 'z":':2zj«; be zizai, -Eézi .. _,;_'3;j%ec§ Efxfiahizée-.:'-%'n diéd 3:": §,1§E§88 -€iI"is'§ §§"':{', <:{>:'m3:"s§<>:'2 mféer iifélfﬁ 6 8 gre1ni:r3d on 5.51989. I.~§0xx?eV.-'{«':r, as no p213,-In1ent Special Depxxty Commissioner c.10sr:d {he file C{)I1\z'€:'E'SiO£"}. <:er'tificai'.e on the g§9L1'r1€E«. & 0f: V -531:' ;31"esc:1"i"bed Irzmaediaitsly-' afiez" Ev) the pla.ir1I':iﬂ' persuaded tihz-3 to iA"i"ie 21m th.'<:

Karr121i..21k21 Appe1.Ia1.e Trgburaaai .S'&i.id._Q1fdf£i'1' and the order i'€3'j€(3EiI"1g CC)IT1'v'€E'S§v{)'H..V£l€I"iiﬁ(':2}[ﬁf; 'L9 be 5361 aside and a directticm. K-'v'£?.1S issged T.D I..§'1i;_ t:'c>n:z11issi£3ne;' for issue of a fee. Accordingly, the 11c>ii.c(;=. "for: 'p,21y1:'i'::;":1,"'-§§L.{ '(:<v>:'*1\ré'~;,'Si'0z3 fee was issued on 11.6. 199} * If ' '-(E116 "d:;;{,e._ <;§T. {he second demand £191,106 on 1.1'6.1991'=is takéiz ifvgb =£76'I§Sid€I'&1f',iOI1; were is no dispute Ihéﬁ the fiééid <3"1';A. __1v;8e19'f32 :15 w'i1::Ezé:: égime. E":-*€>.:1 i£'§;1'1<~": dais 0?

'<:L?{3*[fE\;":€:.ZTS]i'<;}fQ Qfdﬁi' dated 5.53989 is taken 1131.0 c":.0nsidt31'at.iom 'E'.Ef1<f.'-'".i'31; lAE"i," Z.5JQ92. cm zhe tiara": 0%' :'e<>p€%r1i:1§; <3!' %;,h<;'; CGE§177{,S 2";_f§t:::f 4.--_«_'ém'm"n:'3':* va<:;3;£'.'io:1 is v~:<;%ii WiE'E1ir1 §.§'E1'€3€? years p€:*i<>{§. E1{'{2(}E"{§iZE§{§}' h:2'§e:§ mat, :.m{§@:* ahff :"s.§,{§:'=+:;*:€:":'§e.:"1i; €§£§'i',€ff far the _ Q;f§€:'§'iz:%'z3..€%2::."§.i, in <%>::;%<:z,:§z3 'i.§'::<=: .<;e2?aie ::ic::%{§ :a:;7:§%; fﬁxﬁéféé aE"i,%2.{>u§;§} m:>*iL. bf; .. _,V;2':éz}:,§c}z3§:1§g 21 cs3z£'.23.;':: cigiig biz: by 21 i'€f€:I'{'.E1CC"*. 2:2 éhe E*;21;)p:z:':::1;g; ?(J and Rt-jdciappal Ci':e£.iyvt,}1e P'1'€S§.dfSt3}§. of the aCc:L1.sing iihfi Pressidem. :33." 'I".1{)i aC1'.ing in the S(){téeE.y and de'i'.rime:11ta] 10 the s0cf.~e3"i'Ij;f,"'« II} alieged Ehrs £3131. defendarltﬂ is '[E'yiI1é§; fE:():: 'k}'§§é{TLI{C' $.1'k%§ d<)cumem.s in favom' of thé' agI'e€n1<:mt' with ihe {.3}EliI1T.if§v5$<€;:§5¥'€fI,f'~.. _ :15 The d<:f€nda1f1.'L has 2'e<:<:ived in I*espe{:'L of the s{:§1eduIe: 1:);"4(§&f3<~:;fé.3,-I «.::«:i1:*(:%":'c:(:ei'v*c*c1 ihlfough cheques iS5::l.'LE',§t3 The East payment 1'e.c:eiVecV1__byV '£.}':¢f:'iTii?«;<:::15__ 1.10.1986, The _p1ai11'{;iﬁ7« S{)c:iety __§s ._ ._ (:53-h:ve1'e3i(}z3 and aise for other pe1*;11isssi('}:'"2«f$:"zazrafi defezrxciants were :md€:rta1ge1": to COO§)4(§'{;E'i'L€?. E.V§?L'.hV"i,§E'€;'V§)1E1.i.Ii...Uffw$(}C?i€3i.}i', '(mi duﬂxlgg the $ubsiSi€r1c::€:

'é:n'f.i;hs3 aigi'ce1i:;:r1t, the defendazzis even iihough ham:-*6 'r€<:e'ived ":x;11'égu;ii1'S.:A :"'§'~1T§}§"IvT:: ihéi p1a.i'n1.if'§' "::h<~?j; aye £4':"3,.-mag; ":0 a1ie;:121s:,s: {ha s:;th£::«rj:3i€;%';};*c?2-§3€:°:,'i.e:=fe E3}: ;11<:%a1:;:'--_; oi.'<::><.e<t2.2t'iz1gg Ethe :i<2{::,:ms:;11Ls§ :'~i~:~u<*h. ' "lag g1;_;3j2'{;%%3::<':i@:"1§',s:;, E3.'v.>%.?'€:" 0§'1':*;:%§T<>:~:'1.€§;s.~a a=,a.<:; in §?2~1v<>m"' i>§.W:1§":<é €:§1:i:'°d:

' 9.? é;"::33;::ig,'22i.§<':;_':. of £338 §=':i"a:>.s+:%i{§e:";aé. sf}? €371.65 '§}EE'3.I§E'EI.§§§~E%§{}{T§f;?§j;' .. _,§%:%§}.»::= 35%-'{'5'§'§{§Ei§'_{ d€%;r§:z1:é:":'a22j fa; she im.€3r€§i. as? ihe S{}C§€3€.}-" ::::1<:§ E16 possessing éhe cic><:Lm1c;mis of the f5()Ci€{'.y t:hequ<~:~: books zinc} sig§r1211.L11'es sf Sec1'ei23.ry on blzx-%§_:§< 1.116 deféndeinis a.lie1321i'.£: the sched1.11§:< ';3'1'V'c>.§.)§:r1.--'§:'£_;s'3' {E1632 ' third pariéess, the. S(){?if3'{iy wiﬂ be pL1.t iQ iakhs of rupees; has b€.€:'n i13\i€,*Ts.%_V":{"c'=.=:.1V' 01": Ai';'11r:e_' i1'1 {the m.21iILe'r (;ff01'mi11g thg sites A.{};J:rr:1A=1*:{3i2i}f}.f;3g C7C.}'F}"'v'""5:"..Tv"-'SiC}A}TI§:§ zmci G'£.1'1€;' inczidenial ctinexrges and VE.1§_é"€3_bj'§::r.t:;.'_{;§f.'f'f':é'vv§§L:ib¢iy will be .foz'1E:I't€d and i'hereup(m i.h_¢ i.j:.'§*;;e>. II}€I1'1b€1"S, their iI1't€:'€Si1 will be? 0 'ﬁ7}j1~.,§<.}?;€%(?:.£'i(1 p€:3'f(}3*manC€ of the agrc=.em€*'111. 3.é'%_::»1IV§13'<i--=.*'.cn'f'-[§E.t3I"éi1zziéiiezg have to be {?(}E11p1i€d with by {I16 .,C1E3§€3idE?£f1'iS"..§-l#§'}f1 £1,1§(}- 'I0' get the perrrjaissicm from iihe a:,1I':i2ori1.ieS'--.L'_ Sigziic i'}}e»'c§€§_£7t:r1Cia11ts are trying to alienate the s5<:h{:%g§i1.x§eLA.p:"e:3~pé:*:i_r;%5;; i11vi"a.\»-Tmzz' 0,? i:hir«:E pEiE'ii{i'S. ii; has bsécrome 'E1"!Z}S'{)1L2I.*é1j,rf ::é'c--f::ss:»':1*§,? {'0 §"i};<3 E.h.::% smﬁi, f(}Z' ;:)t::1'mar:<3:1¥;: i::§a,:11<;*,t§{)'1L 1'E?Eai.£.%i_1_t§§f"§£%'5€:rvé:'E;"his; right; E0 312% far' .sap€{:if":i{% pe:'E.'<>2"'z':':a1:2{:é: <:2f 'me z1ggz'é£:*:1z€_}:'i§.'v 'T316 «:?I;1us5€. of E1{?1.iG§E €01" the Sxéii. :~:ms3e an {Z25 zcizziﬁ V 2:? ?".h{i £§§:§"€??E§1'1{?E'?;§g an 'aim zjizmi? <3"? §."}{:1§£§§.'2*€'.E'EE. s"=;14:bs3€qL2e::§. is ﬁle 2;'5fgE':;:tiE§1'}.€I1i. zzmd $:.:b:§€,q_1.:<mE.E'j»g :a:==?'":e'2"2 55% pfami.§_,{?7-s;{){fi<;>§g; mficzbigg ~ ..§C{ZE?'?"Ef {zE*)0u.:': 2132.6 €I'2.§.E?EE§"§{)?'2 Z0 afierzszie :"§fz.e;> 3c:F2ez:EuZe ;}rt<}g3e3z'£.z'es by the dcqj2mc1.cz;'zf:s {O the {hird parties withm the j1,1r'is§iiiC_:.'i0$':' 5&7 1.°r:§s Court.

40. 'Ther€f01"€, a Careftli 1*ea1dip»g 01' th.~::"£1'v&=1jmef1I:5;"in tj.hé>b .

piaini, make ii: clear that. the suit":

Ehai, the Presicitsnt of the So<?3TVei'y. e111§iA.'t_gf1'e (roliucfizag with each other e a 1fien2H,€ ihe pmlaerty in favoxw of s1.1bé;i§.e13{te of ihe ag-;'reer;1ent of salgf' No stated t.ha*{. the first d<:*i'eI1.c12111€..'V '1*ef{3:_seE'I '1§e;'fC~r'1i12iI'1v£:erof the ag3:ee:"11em1 of sale:-. (}I' 7._'.h'&i. that the first defendemi. wouldi not exec1,1§.e :1 $2119' C1@€.'VV(§.i.}!"V'l:A[VEiV§5'§{t' of 3:.h{*3 p1e1i;':.1,ifI.'. Tht? a11ega'ti0r1s in t.§'1<;:".;§§12iim, 1m[i}<.a:~:_ ii. veg}-* {tlear the 1'eai g:*i€'vaI1c::<3 was 'Lbs:

§"*:"9$i£1f-31:1A:,.&{)f"{:i1.g sociﬁtiy, whz} was §:":Sf;'ru:11e311f;a.i in ez"2%1::=.ri:1g;; inta E.§";€%'..:¢§.;§';:'é€~;;':f*:',;V:i?i:':s:._£:3'i'.sszzle wéﬂl the f7irs*i de.£'e1'1d2:m€. is r1(}w *:;,1"y'mg§ '£0 pizxjﬁ'---:1':a§$'éhis5f and by _§<3i:';§:3.g hzméis-3 w-11:: 'she f:L2"s;i, «:§<;é§<:::{i21:3i: _ %.;ija,fr%:g1g;f 'i'{'»" ':'1§f§f;',E"1£?3.£.€;':' 'ﬁgs §2f{>;.:2s3:'E.y 3:3. i'a2»-'a>:.:2" cf '%:'.1':ir{i p;»;2:"°':,3'.é;~:$. E2': i<:§§1.:E'1:c:?"v=::>:"d& égha-3: §.E;':s§ §:ic§:*::':{£;::'*:*£ Ea 2?:<ti..§.:':g :22: E'§':€: iﬁzéiiés-3% {)5 i'E':.:::% = -~§3afi',{)1"iC§ £ie.i'e:1§12m%'., 'Tim: E':;z°:~3§ {'§€ff(*3§1C§Z1§}'§'. is £102, z°e§'u.s;i1'§g ii} .:%x<--:cr.::*:'<«3 the 533.16 deed. At" i'h(~3 behest of the first may exe<:w;:e the S2116: deed in 1"Ew<>u:' ::).iV 'F?1e:*@{o3'e, it is Clear that {he £'ir:%i:H"dé§i':=1;Ci.a.r1:«€§' <:r0m1'01 of the second defezidant. It (an the pari. of 1:116 piairltiff. V 2T't~.#%::"'*..Aib.}1c-'r §}Eai11vi.iff; t.hei'1V'V a.ppreh€nsio11. was H1iSQ{3I:1(?€§-jXf§'C§\;, §z1t.el:.? '1_vi7ze;aéat"t.e;', they ﬁled 21 memo anti as withdrzzwn.

'1'herefom, the fsg-3_i:£:i i.}1j§1$..V:'vJi';}1:: vé1\»*V-;$'3*:i&:en.I:s in the plaim.

in. 0.8. NCJ.;.5'.i:"6? on the part of the f1'.rs§:._<1.¢§'§%'f:(ii1.I§V{.: "E-1-'tiixcj(ﬁ3.t1E.:1'22(tt' is 1,1r1ter1ab1e. The sec:c>r1d:7 ssuiL.' ("er itljnxmttion r*<~:strair1.ing defe'11da1:ﬁs';--ﬁ'oI};1 ;2vii1_1 possessiogi. it was ﬂied "in :99Q_;j i.-1:': gs. N'i>;.__5450/1990. E7911. if we igake the said daée as >.'A:3~J'"..7§(')?'.l":'l'i'¥i!'é"E=.Ag fi:e"«.3:"<*::t"1153211 10 §>e2"§7cJ1';11 {he (?UI'"1IlI'.':l{';1., Chi' ssuii, ﬁled in .i:§"v:%£z2V,§_§ v§fi€:'iﬁia1 §.i.:1:a-L T'h:i;'€:é.§b£'<:x s;€e:'1 {mm €3§?L§}€i'I" a.::g;E<: a,s:E'1:%?;?(1e:f.__'i.§1e {£6353 uqnder figs? pa-W1. <}§f:1"Ei{?E€ 5% <32" ;<,~t»,:€c{3z':d ":*a.:f'i sf '.s'v'~;-s9.'€,é:f:§::i~ $43 Eh? émzéé fﬂeai Err; EEK: 3§ai:'::2i.iff is weié 2.=s.=:;é:.h§:2 ,3 6-' E ' i;.£$*:;w:: .:::':<§ ﬂag: §"i:2ﬁ§2':__z_g :'<:<:<>:'de:{i E33; ms 3:622}. {:0'£E§"i. 'iE::»:s.:. 1,215: s'a:i'i'. £59; 3.1»:/"

not 1'32,"-t.1.'I'€'.(T1 by tiénlé-3 legal arlci va.1id and d9 ;';<)1j....r,ja11_'£'etj~ any mi'e1"fe;'€r1(:e_ L" ' 4}.' Point No.]iii]:- The :=5L1i% ag1"£:-'€:'1:vJ3_1f:%{b '~§;¥.&i'I:.E'{ii"

24. 1.1.1985. The 52116 deed in f«E3':s,\j"(}L1:l:-"--"CA.}f'4 executed 011 10.3.1992. [::'r"<rt_:§e.12t'.'Vsﬁft' is r0L1gh1y after t:§*§1'e€ 1110z2E§"1:'3 VL'L'<:;:§:'111;? the sale deed' The }(}:.E1 purchaser fbr 21 Vaiuable aflnd >».f«i'3;V'i"1C§ elftez' having pxmgzhassed i11.6;"1ai";1§is Hf: 'z-i3a':éV c'f€3vé1z§13ec1..V:i.he Izemdss s3per1d1'mg ct<)11sidé1:21b--§e $.1§1V;1(v't{'zIj *£&aﬁ, "<:f7.'1--E3§*€fOI'€, if zzxny adverse oacder is _pa:'ssed h€§"f.»'v'{}L1.1C§ f5?;§ﬂ:€'E' "I_QSS, 1"1:--3,1'd£ship and irijustice. "E"§1<~3 <é011s.i}ciért¢1€i(§n 'f1'i€:?i1T1'[i{}I'1§'id in the axgreﬁnielli. 9? Saki ciz.-iteeii é... f%.Q$ iS.ié*-Rs»4.85.3'?5;'~« The 32136 d€t?d is <-3xe»::L1tec§ I1ea.1*1y "';"'._§3'é%_;»;;"$"":1?§;@:"s3:3£é;:eéé1 H()'£?\,--"€.'%-"'€,'}.". the c<>n§3'§<i<:m§ém'1 rr::::;'1ﬁ'.;'.{m@§ in theV95;-;1ie»__€ié£:::E"i$ Rs. i..3Og..'II{}8g'--. Gm *é.§"::.z% false 351:." ii. is cE€:a:*., ii is _ ':;..:*;:':}L2»3" §:}€f"m2.1 §'},{§€ '£',1t'2}:2'1s:--3zi1<:1.§{>::1 z;22f':<i EEK', :.2:::{}:.:11i; .I::':=.=:.=:';:.;L{3::"r;c:*.«:"§ £51 £235:

i%,;i2'§;. -Aéiﬁﬁiii 0:'; éhﬁ 2:i21i':€ {sf §h<-3 €~:aEt? stiﬁeaji Es; <";:'§§}-=' 22 m*;:2'2:i§'3.a;E = -~22-;:1:z{3uz:i,x E1. is"; not a *<;z:iua§31<~: c.c:>:'1s3"<iem£'i<>:'1. "§.'}1e1fe§'e'§'e. it 2. E g//..

SIIEEIIE 1.ra;1sac'r1.i<)z2. Howeve:*, the mat.€r1'ia1 on x'es:rx£..>.ift_ix'1"

that C. H. Subboji Rat) who is the }3ffE'S«O'I1 w?1o-- ':::3 salt: deed ciated 10.3.1992 has paid ;1»§;.b:'rr1 ef'1%'<'S." . 'V <:1'1equ<:% 'nearing Na. 010563 cia1.ecifb1i.:3; . 1_992» Janata Seva C<)c)pe=;.'ai,i.Ve E-San}; 1.i111{E4s:d:"§_().r \xrEi'§,{:'h" hrs P'res:icien1[. bank E1213 a C()§§fiI.'i"I1iZ1g ﬁle salid p:«::ym.e11.1. ssaﬁd U333 paid 10 Smt. Mehaijaod I366. Ehs;_€stiI'e ._V_P;f1v§iE'2iAd€3<3:'1. A para E5{a] {he addi1'ic>1";a§. 3131011315 paid favour of Smt. I.VI{<:11ab<)0ci Bee r:>§I_'Ac:11:b<-:'c; n.;1c:.§S~:i1--ss_<) C1£:ai*1y set. 01.11. If these pa.y'111er§.1',s ~.a1':"e. ij211§€.:: 1'.,I1 1;x:> "(t--c>r1sidera1iic>:3 then the sa.§€-. deed which is <:%X:3_cL1f:3€i :31/1aEO»*.3:"}.992 cleaﬂjr 3 1'10mi11.3.1 document.

"E'h6 .'1._§:Q'*-V" d.e§'eI:di5=s.::.1i is imly 2: 1'1£:LE"H€i Eerleciez'. T1121: &*,x._p1a'§.ns why" $162 Vdicéunoi: %:z3a;F;:r E._1T:e wii'.11ess §)o><. 'Ti"1€1"<-:*f<31'e, he :5 net 21 ':3::a:s1afid€:*. '1;'.LE§"5j}'f£.&E5§'{':E;f~,V§Vb;'ff§.":§€?1I1€3{i'L1§{i'f §;:'r<}peri:§; £53; £3"; '$33.8 p<>ssess:%;i<>;:: Gf the pE2»u'f:";;:.ii'§':~3'.M v"ﬂ1€: pizéifniifé" is in Tp{}SS€ESi-3:'€i§{}Ii of 213 time :>;°ig§:;213 _ '€i.¢'}§7Z£3.'E'1€ﬁIi'1575.S ii": 1"{i'fS§}4S.{f'i. 5):" Eh? ggihﬁiitziéé §:s':"<}§:€.r€;'.:g; z'7':g:"€>%;":::::1:%I1i, sf ;=:=:;-§;§': : in :§':<~:%ir §7'212"G'a,'a:f. 2-'%;;);'}§§<%22'§'.§U:': fax" <:<'}:'1V:%r5+;§<>:'": is; 23335; :'ir':a<i€:, = ..vEi,é12'i:i€1' 8,3, E'~J<";' 5548/.E99G xrvgzss, £'i.E<:a:§ zmé 21 E.€mp0re1r}r' '2 V 7 C3 i.1':}1:111<:t:i<)I1 was grantfeci z'es1r21iz}§z2g Sri ?v'I(}hi.d€:E?1'Z4 .fI'0r:1 ealierlaténg the p'1*<3perty. Paper pL1}:>1i(éa1.%.<:»I1 xva1_e;;'7a'i5;:i_'--~i§és:e.V<:éE.._ The c:011vc'arsi.c3n notice Cam.e .ini.o exiswnce o:v";1§;__':(';.:: i.99.I.. 'V which would Show 'that. ii. is the the 1nait'.€r'. The said 10"" cEf:f(é1'1déi;';_1d "§'123.s; w'i1.nesS box. His Pewer of z'\.1'1'40't;i;:*2;\.}Hgldéf*c:.2%ﬁ1'Qi)t. eibeut the Personal 1<t1<}xv1f3d§?i:§"'*~.i:1 ~-_1.Vhe def@nda1z1i.. '.E'i1eref01'e, in the e:r1i.e;'i'11g the \,v:'1:I1ess5 box; refe'r'red to :sL1p1.'a. and : T_h(;".-4"'I~'.f.3.'(V..'i'.""1..h£i.iiv:,':Ef}1$iii<1Vi.'}ffS' in p0s3SeSsi<>:1 01' the 131'0;)c%1'tfy anti :1e'imj'c:..:: }MQI'1i.dée1'i <31" his widow and chiidren 'W¢':31"E3 in pOSS€Sf§§QI.1 .') f ﬂ7._(3V§)17(};€3'1'('§_.?;'i_y\_=' on ihti date of the seals (iced. it <éz1':2;'1g§f}€;. be sa1iti7 '~EQ'" d€:fer1dam'{, is 2: éxma {Eda gnlrcgthasez' for ,vé1~ia;1a'::E§:% CIQI-'1'E§i{3€Ii"ai,i(irI"E wii.hoL1i Ilotice {)f€1g§"€€1"E'1€f§}§' cf "$23 %;:x;'£{i:é:2£:é' §:::::.;";§<>we;" cf 21";"'E'.c;r::€;ja .'{:{>3:%€:* he3a;;".s:~a§,? z1:':€§ i$ rzai. 2,-':d13*i'i--s=;5;§§-Jisih. ';.:'§ ev§de'n:'€. 'iTT:.c':.m.§01'<%, EEK? s::::éd §}E=z3.27g ham :"é;?ma;£1'1{;?<§ :1 @»}€:;:-fa. ;m :iE zzezf '3:°{';*:r£%{E E25; 2221? 2'-ifféiiﬁ }?;.2:;f:3§é% <:':2:'§::E:%:':::§:. {E3}. :é":e {Z'V'«:}VfL§'gAL'fé:3L§&3/7, 'éhezé p§2':;im;;'.§"§' E2215; {ii:e;§;;'<:>=~..-*e«:% iiée. Céif-3(:*?. {)5 :.§":%:% Eéf}*1'%E

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Karnataka High Court

L Krishnoji Rao vs Agarbathi Workers House Building Co-Op ... on 23 September, 2011

Bench: N.Kumar, A.N.Venugopala Gowda