Supreme Court - Daily Orders
Dinesh Kumar Dubey vs Malti Devi on 18 September, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.6 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2810/2019
(Arising out of impugned final judgment and order dated 12-10-2018
in SA No. 284/2003 passed by the High Court Of Chhatisgarh At
Bilaspur)
DINESH KUMAR DUBEY & ORS. Petitioner(s)
VERSUS
MALTI DEVI & ORS. Respondent(s)
IA No. 6417/2019 - EXEMPTION FROM FILING O.T.)
Date : 18-09-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s)
Mr. Huzefa Ahmadi, Sr. Adv.
Mr. Vikrant Singh Bais, AOR
Mr. Yogesh Tiwari, Adv.
For Respondent(s)
Mr. R. Bsant, Sr. Adv.
Mr. Niraj Sharma, AOR
Mr. Neeraj Shrivasta, Adv.
Mr. Sumit Kumar Sharma, Adv.
Mr. A.K. Prasad, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the impugned judgment and order passed by the High Court.
The Special Leave Petition is dismissed accordingly.
Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2019.09.19Pending applications, if any, stand disposed of.
17:04:53 IST Reason: (DEEPAK SINGH) (VIDYA NEGI)
COURT MASTER (SH) COURT MASTER (NSH)