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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(d) in Rajasthan Land Revenue (Conversion of agricultural land for non-agricultural purposes, in rural areas) Rules, 2007

(d)Land falling under catchment areas of 'tank or village pond, river, nala, tank lake or land used as pathway to any cremation or burial ground or village pond, even if not, so recorded in the village revenue map or revenue record.