Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of West Bengal - Subsection

Section 53(2)(c) in Presidency University Act, 2010

(c)the Faculty Council for Post-graduate and Undergraduate Studies may delegate any of its powers or duties, conferred or imposed by or under this Act, to -
(i)the Vice-Chancellor,
(ii)a Committee constituted from among its own members, or
(iii)a Committee constituted in accordance with the regulations, or
(iv)any of the Board of Studies;