Karnataka High Court
Mr Juliana John Lobo vs M/S Pnb Housing Finance Ltd on 6 April, 2026
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NC: 2026:KHC:18640
WP No. 12969 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 6TH DAY OF APRIL, 2026
BEFORE
THE HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM
WRIT PETITION NO.12969 OF 2025 (GM-RES)
BETWEEN:
1. MR JULIANA JOHN LOBO
S/O. PETER LOBO.
AGED ABOUT 63 YEARS,
(SR. CITIZEN BENEFIT NOT CLAIMED)
2. MS. SARITHA JULIANA LOBO,
D/O. JULIANA JOHN LOBO,
AGED ABOUT 43 YEARS,
BOTH ARE R/AT. D/NO.1-33-2807,
LOBO COMPOUND, NEAR CHANDRA
CHANDRASHEKHARI TEMPLE,
ASHOK NAGAR, DAKSHINA KANNADA,
MANGALORE-575006.
Digitally signed by ...PETITIONERS
CHAITHRA A
Location: HIGH (BY SRI. KAVITHA N., ADVOCATE)
COURT OF
KARNATAKA
AND:
M/S PNB HOUSING FINANCE LTD
REP. BY ITS REGIONAL LEGAL
MANAGER/AUTHORIZED OFFICER,
NO-40, JODH TOWER, 3RD FLOOR, 27TH CROSS,
5TH MAIN ROAD, JAYANAGAR 4TH BLOCK,
BENGALURU-560011.
...RESPONDENT
(BY SRI. K V LOKESH, ADVOCATE)
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NC: 2026:KHC:18640
WP No. 12969 of 2025
HC-KAR
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO UASH
THE SEC 14 ORDER PASSED BY PRL. SR. CIVIL JUDGE AND
CHIEF JUDICIAL MAGISTRATE IN CRL. MISC NO.98-2025 DT-
07.04.2025 AT MANGALORE VIDE ANNEXURE-C. ISSUE
DIRECTION TO THE RESPONDENT BANK NOT TO TAKE
PHYSICAL POSSESSION WITHOUT FOLLOWING DUE PROCESS
OF LAW.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM
ORAL ORDER
Learned counsel for the petitioners has filed a memo dated 27.03.2026 seeking permission of this Court to withdraw the writ petition.
2. The said memo is taken on record.
3. In view of the above said memo, the writ petition is dismissed as withdrawn.
Sd/-
(SACHIN SHANKAR MAGADUM) JUDGE NBM List No.: 2 Sl No.: 97