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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 51(1)(b) in Jammu and Kashmir Municipal Corporation Act, 2000

(b)To furnish any return, plan, estimate, statement, account of satisfaction concerning or connected with any matter pertaining to the administration of this Act, or any municipal authority;