Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act] NCT Delhi - Subsection Section 59(2)(xvii) in The Delhi School Education Rules, 1973 (xvii)arrange for special remedial leaching of the children belonging to the weaker sections of the community as also of other children who need such remedial teaching;