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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(2) in Faridabad Complex Administration Building Rules, 1989

(2)A vertical shaft open to sky of a minimum size 1.25 metres x 1.50 metres may be provided for ventilation to toilets, baths and water closets, but it shall be counted towards covered area.