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[Cites 0, Cited by 0] [Section 315(1)] [Section 315] [Entire Act]

State of Tamilnadu - Subsection

Section 315(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)one-half of such area as open lands not to be built upon, whether such open lands be common ground, streets, passages or spaces behind a line of buildings or huts.