Bombay High Court
Jethanand Jiwatram Lalwani And 9 Ors vs Krishna(Khar) Co-Operative Housing ... on 22 January, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 1026 OF 2014
In
SUITS 591 OF 2014
Jethanand Jiwatram Lalwani And 9 Ors ....Petitioner
V/S
Krishna(khar) Co-operative Housing Society Ltd ....Respondent
And 5 Ors CORAM : B.P. COLABAWALLA, J DATE : 22nd January, 2019 P.C. :
Due to paucity of time the matter is adjourned to 05/02/2019. Ad-interim relief if any to continue till then.
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