Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 207] [Entire Act] NCT Delhi - Subsection Section 207(2) in The Delhi Municipal Corporation Act, 1957 (2)An Auditor so appointed may exercise any power which the Municipal Chief Auditor may exercise.Powers and duties of the Municipal Chief Auditor