Gauhati High Court
Bidyut Bikash Dutta And 2 Ors vs The Dibrugarh University And 6 Ors on 10 February, 2020
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/5
GAHC010250882019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 7648/2019
1:BIDYUT BIKASH DUTTA AND 2 ORS.
SON OF SHRI MUKUT DUTTA, RESIDENT OF OLD AMOLAPATTY,
GOLAGHAT, DIST.- GOLAGHAT, ASSAM, PIN- 785621.
2: MRIGANKA KISHORE BARUAH
SON OF SHRI UTTAM BARUAH
RESIDENT OF NARENG PACHANI GAON
JAGDUWAR TINI ALI
P.O. TEOK
DIST. JORHAT
ASSAM
PIN- 785112.
3: BISHWAJIT DOWARI
SON OF SHRI KAMAL DOWARI
RESIDENT OF RUPAI SIDING P.S. DOOM DOMMA
DIST. TINSUKIA
ASSAM
PIN- 786153
VERSUS
1:THE DIBRUGARH UNIVERSITY AND 6 ORS.
DIBRUGARH, ASSAM 786001, REPRESENTED BY ITS REGISTRAR.
2:THE REGISTRAR
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM 786004.
3:THE RETURNING OFFICER
DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION
ELECTION
2019
Page No.# 2/5
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM 786004.
4:THE SCREENING COMMITTEE
DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION
ELECTION
2019
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM
786004
REPRESENTED BY ITS RETURNING OFFICER.
5:GRIEVANCE REDRESSAL CELL
DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION
ELECTION
2019
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM 786004.
6:SYAM SUNDAR BHUYAN
S/O GAURI DHANKAR BHUYAN
R/O POKAMURA BARUAH GAON
P.O. POKAMURA
P.S. PULIBOR
PIN 785004
7:KRISHNAMONI SAIKIA
D/O LATE KHAGEN SAIKIA
R/O BOKOTA NEMUGURI
DIMORUGURI VILL.
PIN 785674
DIST. SIVASAGAR
ASSAM
Advocate for the Petitioner : MR. P N GOSWAMI
Advocate for the Respondent : MR. R MAZUMDAR (SC, DIBRUGARH UNIVERSITY)
Linked Case : I.A.(Civil) 301/2020
1:SHYAM SUNDAR BHUYAN AND ANR.
S/O GAURI SHANKAR BHUYAN
R/O POKAMURA BARUAH GAON
Page No.# 3/5
P.O.-POKAMURA
P.S.-PULIBOR
PIN-785004
2: KRISHNAMONI SAIKIA
S/O LATE KHAGEN SAIKIA
R/O BOKOTA NEMUGURI
DIMORUGURI
VILALG
DIST-SIVASAGAR
ASSAM
PIN-785674
VERSUS
1:BIDYUT BIKASH DUTTA AND 7 ORS.
S/O SHRI MUKUT DUTTA
R/O OLD AMOLAPATTY
GOLAGHAT
DIST-GOLAGHAT
PIN-785621
2:MRIGANKA KISHORE BARUAH
S/O SHRI UTTAM BARUAH
R/O NARENG PACHANI GAON
JAGDUWAR TINIALI
P.O.-TEOK
DIST-JORHAT
ASSAM
PIN-785112
3:BISHWAJIT DOWARI
S/O SHRI KAMAL DOWARI
R/O RUPAI SIDING
P.S.-DOOMDOOMA
DIST-TINSUKIA
ASSAM
PIN-786153
4:THE DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM
REPRESENTED BY ITS REGISTRAR
5:THE REGISTRAR
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM
PIN-786004
Page No.# 4/5
6:THE RETURNING OFFICER
DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION ELECTION
2019
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM
PIN-786004
7:THE SCREENING COMMITTEE DIBRUGARH UNIVERSITY POST
GRADUATE STUDENTS UNION ELECTION
2019
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM-786004
REPRESENTED BY THE RETURNING OFFICER
8:GRIEVANCE REDRESSAL CELL
DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION ELECTION
2019
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM-786004
Advocate for the Petitioner : MR A C BORBORA
Advocate for the Respondent : MR. P N GOSWAMI
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 10-02-2020 Heard Mr. K. P. Pathak, learned counsel for the petitioners. Also heard Mr. R. Mazumder, learned Standing Counsel, Dibrugarh University and Mr. A.C. Borbora, learned senior counsel assisted by Mr. B. P. Borah, learned counsel for respondent No. 6.
Considering the nature of this case, it has been submitted by the parties that the matter can be disposed of on filing the affidavit by the respondents.
Mr. Borbora, learned senior counsel appearing for respondent No. 6 has raised the very maintainability of this petition.
This will be considered on the next date fixed.
Page No.# 5/5 Respondents are directed to file their affidavit by the next date, failing which, appropriate order will be passed on the basis of the available records.
List again on 26.02.2020.
JUDGE Comparing Assistant