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Gauhati High Court

Bidyut Bikash Dutta And 2 Ors vs The Dibrugarh University And 6 Ors on 10 February, 2020

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                  Page No.# 1/5

GAHC010250882019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C) 7648/2019

         1:BIDYUT BIKASH DUTTA AND 2 ORS.
         SON OF SHRI MUKUT DUTTA, RESIDENT OF OLD AMOLAPATTY,
         GOLAGHAT, DIST.- GOLAGHAT, ASSAM, PIN- 785621.

         2: MRIGANKA KISHORE BARUAH
          SON OF SHRI UTTAM BARUAH
          RESIDENT OF NARENG PACHANI GAON
          JAGDUWAR TINI ALI
          P.O. TEOK
          DIST. JORHAT
         ASSAM
          PIN- 785112.

         3: BISHWAJIT DOWARI
          SON OF SHRI KAMAL DOWARI
          RESIDENT OF RUPAI SIDING P.S. DOOM DOMMA
          DIST. TINSUKIA
         ASSAM
          PIN- 786153

         VERSUS

         1:THE DIBRUGARH UNIVERSITY AND 6 ORS.
         DIBRUGARH, ASSAM 786001, REPRESENTED BY ITS REGISTRAR.

         2:THE REGISTRAR
          DIBRUGARH UNIVERSITY
          DIBRUGARH
         ASSAM 786004.

         3:THE RETURNING OFFICER
          DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION
         ELECTION
          2019
                                                                     Page No.# 2/5

             DIBRUGARH UNIVERSITY
             DIBRUGARH
             ASSAM 786004.

            4:THE SCREENING COMMITTEE
             DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION
            ELECTION
             2019
             DIBRUGARH UNIVERSITY
             DIBRUGARH
            ASSAM
             786004
             REPRESENTED BY ITS RETURNING OFFICER.

            5:GRIEVANCE REDRESSAL CELL
             DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION
            ELECTION
             2019
             DIBRUGARH UNIVERSITY
             DIBRUGARH
            ASSAM 786004.

            6:SYAM SUNDAR BHUYAN
             S/O GAURI DHANKAR BHUYAN
             R/O POKAMURA BARUAH GAON
             P.O. POKAMURA
             P.S. PULIBOR
             PIN 785004

            7:KRISHNAMONI SAIKIA
             D/O LATE KHAGEN SAIKIA
             R/O BOKOTA NEMUGURI
             DIMORUGURI VILL.
             PIN 785674
             DIST. SIVASAGAR
            ASSAM

Advocate for the Petitioner   : MR. P N GOSWAMI

Advocate for the Respondent : MR. R MAZUMDAR (SC, DIBRUGARH UNIVERSITY)


             Linked Case : I.A.(Civil) 301/2020

            1:SHYAM SUNDAR BHUYAN AND ANR.
             S/O GAURI SHANKAR BHUYAN
             R/O POKAMURA BARUAH GAON
                                    Page No.# 3/5

P.O.-POKAMURA
P.S.-PULIBOR
PIN-785004

2: KRISHNAMONI SAIKIA
 S/O LATE KHAGEN SAIKIA
 R/O BOKOTA NEMUGURI
 DIMORUGURI
VILALG
 DIST-SIVASAGAR
ASSAM
 PIN-785674
VERSUS

1:BIDYUT BIKASH DUTTA AND 7 ORS.
S/O SHRI MUKUT DUTTA
R/O OLD AMOLAPATTY
GOLAGHAT
DIST-GOLAGHAT
PIN-785621

2:MRIGANKA KISHORE BARUAH
S/O SHRI UTTAM BARUAH
R/O NARENG PACHANI GAON
JAGDUWAR TINIALI
P.O.-TEOK
DIST-JORHAT
ASSAM
PIN-785112

3:BISHWAJIT DOWARI
S/O SHRI KAMAL DOWARI
R/O RUPAI SIDING
P.S.-DOOMDOOMA
DIST-TINSUKIA
ASSAM
PIN-786153

4:THE DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM
REPRESENTED BY ITS REGISTRAR

5:THE REGISTRAR
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM
PIN-786004
                                                                                     Page No.# 4/5


             6:THE RETURNING OFFICER
             DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION ELECTION
             2019
             DIBRUGARH UNIVERSITY
             DIBRUGARH
             ASSAM
             PIN-786004

             7:THE SCREENING COMMITTEE DIBRUGARH UNIVERSITY POST
             GRADUATE STUDENTS UNION ELECTION
             2019
             DIBRUGARH UNIVERSITY
             DIBRUGARH
             ASSAM-786004
             REPRESENTED BY THE RETURNING OFFICER

              8:GRIEVANCE REDRESSAL CELL
              DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION ELECTION
             2019
              DIBRUGARH UNIVERSITY
              DIBRUGARH
             ASSAM-786004

             Advocate for the Petitioner : MR A C BORBORA
             Advocate for the Respondent : MR. P N GOSWAMI



                                     BEFORE
                     HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

                                           ORDER

Date : 10-02-2020 Heard Mr. K. P. Pathak, learned counsel for the petitioners. Also heard Mr. R. Mazumder, learned Standing Counsel, Dibrugarh University and Mr. A.C. Borbora, learned senior counsel assisted by Mr. B. P. Borah, learned counsel for respondent No. 6.

Considering the nature of this case, it has been submitted by the parties that the matter can be disposed of on filing the affidavit by the respondents.

Mr. Borbora, learned senior counsel appearing for respondent No. 6 has raised the very maintainability of this petition.

This will be considered on the next date fixed.

Page No.# 5/5 Respondents are directed to file their affidavit by the next date, failing which, appropriate order will be passed on the basis of the available records.

List again on 26.02.2020.

JUDGE Comparing Assistant