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State of Jharkhand - Section

Section 24 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982

24.

Details of work done by students in laboratory and work-shop year wise. Give the list of experiments which are performed in various laboratories and the list of jobs made in work-shop as prescribed in the syllabus. Also give the list of experiments which have been prescribed in the Syllabus but cannot be performed in the laboratory or work-shops.